High Courts31 Jan 2003Dismissed
Siliguri Diagnostic Centre Pvt. Ltd. Vs Escorts Finance Ltd.
Delhi High Court · (2003) 6 AD 203 : (2003) 2 ARBLR 497 : (2003) 104 DLT 225 : (2003) 67 DRJ 668 : (2003) 1 ILR Delhi 73 : (2003) 2 RAJ 369
COURT ARCHIVE
Delhi High Court judgments, 2003
1,390 judgments · page 65 of 70
High Courts31 Jan 2003Allowed
Subhash Vs Lt. Governor of Delhi and Others
Delhi High Court · (2003) 3 AD 314 : (2003) 106 DLT 686
High Courts31 Jan 2003Dismissed
Parasarampuria Synthetics Ltd. Vs Shankar Prasad
Delhi High Court · (2003) 7 AD 401 : AIR 2003 Delhi 348 : (2005) 123 CompCas 419 : (2003) 104 DLT 213 : (2003) 69 DRJ 53
High Courts31 Jan 2003
Shri Om Prakash Bajaj Vs Shri Chander Shekhar Shri Chander Shekhar Vs Shri Om Prakash Bajaj
Delhi High Court · (2003) 1 AD 669 : (2003) 102 DLT 746 : (2003) 67 DRJ 674
High Courts31 Jan 2003Dismissed
Vindhya Telelinks Ltd. Vs Bharat Sanchar Nigam Ltd. and Another
Delhi High Court · (2003) 2 AD 115 : (2003) 3 ARBLR 284 : (2003) 103 DLT 82 : (2003) 68 DRJ 50 : (2003) 1 RAJ 625
High Courts31 Jan 2003
Smt. Prem Lata Gupta and Another Vs Dunlop India Limited
Delhi High Court · (2003) 1 AD 817 : (2003) 3 BC 542 : (2003) 114 CompCas 689 : (2003) 103 DLT 112 : (2003) 68 DRJ 29 : (2003) 1 ILR Delhi 61 : (2003) 2 RCR(Civil) 71 : (2003) 1 RCR(Rent) 369 : (2004) 51 SCL 616
High Courts31 Jan 2003Dismissed
Municipal Corporation of Delhi Vs Shri Khem Chand and Another
Delhi High Court · (2003) 5 AD 197 : (2003) 107 DLT 346 : (2004) 2 SLJ 293
High Courts31 Jan 2003
Miss Sarita Rani and Others Vs Lt. Governor and Others
Delhi High Court · (2003) 01 DEL CK 0005
High Courts30 Jan 2003
Commissioner of Income Tax Vs Seth Sudhir Kumar Modi
Delhi High Court · (2003) 130 TAXMAN 266
High Courts30 Jan 2003Disposed Off
Commissioner of Income Tax Vs Sudhir Kumar Modi
Delhi High Court · (2003) 130 TAXMAN 574
High Courts30 Jan 2003
Amar Singh and Others Vs Government of N.C.T. Delhi and Others
Delhi High Court · (2003) 103 DLT 770
High Courts30 Jan 2003Allowed
Hamdard (Wakf) Laboratories India Vs Municipal Corporation of Delhi
Delhi High Court · (2003) 3 AD 756 : AIR 2003 Delhi 396 : (2003) 103 DLT 459
High Courts29 Jan 2003
Smt. Mamta Mohindra, Master Sahil, Miss Shalvi and Smt. Kanta Mahindra Vs The Deputy Commissioner of Police, (PCR) Police Headquarters and Head Constable Jai Prakash The Deputy Commissioner of Police (PCR) Police Headquarters and Head Constable Jai Prakash Vs Smt. Mamta Mohindra, Master Sahil, Miss Shalvi, Smt. Kanta Mahindra (Mother of deceased) and Presiding Officer M.A.C.T.
Delhi High Court · (2003) 1 ACC 359 : (2004) ACJ 395 : (2003) 2 AD 261 : (2003) 103 DLT 203 : (2003) 67 DRJ 120
High Courts29 Jan 2003
Mr. Navin Kumar and Another Vs Standard Restaurant and Others
Delhi High Court · (2003) 2 AD 289 : (2003) 1 ARBLR 685 : (2003) 103 DLT 209 : (2003) 68 DRJ 702 : (2003) 2 RAJ 65
High Courts29 Jan 2003
Hind Cutlery House Vs Malik Bartan Bhandar
Delhi High Court · (2003) 2 AD 266 : (2003) 103 DLT 161 : (2003) 26 PTC 344 : (2004) 50 SCL 349
High Courts29 Jan 2003
Sh. Ravi Garg Vs Smt. Bharti Garg
Delhi High Court · (2003) 2 AD 281 : (2003) 103 DLT 315 : (2003) 67 DRJ 201
High Courts29 Jan 2003Dismissed
Hindustan Zinc Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2003) 4 AD 93 : (2004) 109 DLT 582 : (2003) 70 DRJ 604 : (2004) 101 FLR 655 : (2003) 3 LLJ 689 : (2004) 2 SLJ 504
High Courts29 Jan 2003
Emmanuel O. Agbaizu Vs N.C.B.
Delhi High Court · (2003) 68 DRJ 326(1) : (2003) 87 ECC 586(1) : (2003) 1 JCC 322
High Courts29 Jan 2003
Schneider Electric SA Vs Telemecanique Controls (I) Ltd.
Delhi High Court · (2003) 103 DLT 491 : (2003) 67 DRJ 773 : (2003) 1 ILR Delhi 49 : (2003) 44 SCL 498