High Courts07 Feb 2003Dismissed
ECIL Rapiscan Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2003) 3 AD 779 : (2003) 103 DLT 521
COURT ARCHIVE
Delhi High Court judgments, 2003
1,390 judgments · page 63 of 70
High Courts07 Feb 2003Dismissed
Ex. Const. Ravinder Mohan Vs Union of India (UOI) and Others
Delhi High Court · (2003) 2 AD 123 : (2003) 103 DLT 39 : (2003) 68 DRJ 37 : (2003) 1 SLJ 224 : (2003) 6 SLR 296
High Courts07 Feb 2003Dismissed
Raj Bahadur Vs Union of India (UOI) and Others
Delhi High Court · (2003) 2 AD 73 : (2003) 103 DLT 30 : (2003) 71 DRJ 785 : (2003) 1 SLJ 219 : (2003) 6 SLR 137
High Courts07 Feb 2003Dismissed
Ansal Hotels Limited Vs Municipal Corporation of Delhi
Delhi High Court · (2003) 3 AD 239 : (2003) 104 DLT 142 : (2003) 68 DRJ 625
High Courts07 Feb 2003Allowed
Om Parkash and Others Vs Union of India (UOI)
Delhi High Court · (2003) 7 AD 251 : (2003) 104 DLT 1024
High Courts06 Feb 2003Dismissed
Sultan Ahmed Vs Union of India (UOI)
Delhi High Court · (2004) 72 DRJ 5
Land Acquisition Act, 1894 — Section 11A, 12, 18, 4, 6
High Courts06 Feb 2003
Mool Chand and Others Vs Union of India (UOI) and Others
Delhi High Court · (2004) 72 DRJ 453
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 4, 48, 6, 9
High Courts06 Feb 2003
Commissioner of Income Tax Vs Mahesh Kumar Modi
Delhi High Court · (2004) 266 ITR 192 : (2004) 138 TAXMAN 180
Income Tax Act, 1961 — Section 17
High Courts06 Feb 2003
Commissioner of Income Tax Vs Sudhir Kumar Modi
Delhi High Court · (2003) 130 TAXMAN 268
Income Tax Act, 1961 — Section 256(1)
High Courts06 Feb 2003Allowed
Shri Ashwni Kumar Khanna Vs Delhi Development Authority
Delhi High Court · (2003) 3 AD 634 : (2003) 105 DLT 98 : (2003) 69 DRJ 628
High Courts06 Feb 2003Dismissed
Ashok Kumar Aggarwal Vs Delhi Vidyut Board
Delhi High Court · (2004) 109 DLT 564 : (2004) 76 DRJ 13 : (2004) 101 FLR 302 : (2004) 2 LLJ 603 : (2004) 2 SLJ 491
High Courts06 Feb 2003Allowed
Sh. Vijay Kumar Jain, Sh. Sudershan Kumar Jain and Sh. Kimti Lal Jain Vs Mr. A.R. Marwah (now dead through LRs): , Mrs. Bimla Marwah, Mr. Tarun Marwah, Mrs. Nitu Mehta and Ms. Alka Chopra, Mr. N.C. Marwah, Sh. D.B. Marwah and Smt. Brij Rani Kakkar
Delhi High Court · (2003) 2 AD 277 : (2003) 103 DLT 193 : (2003) 67 DRJ 290
High Courts06 Feb 2003Allowed
Exphar SA and Others Vs Bharat Shah and Another
Delhi High Court · (2003) 26 PTC 461
High Courts05 Feb 2003Allowed
Ashok Kumar Kanojia and Another Vs Delhi Development Authority and Another
Delhi High Court · (2005) 117 DLT 648 : (2003) 1 ILR Delhi 118
Constitution of India, 1950 — Article 226
High Courts05 Feb 2003
S. Baljit Singh Vs International Airport Authority of India
Delhi High Court · (2004) 109 DLT 945
High Courts05 Feb 2003
Padma Mohan Vs M.C.D.
Delhi High Court · (2003) 2 AD 286 : (2003) 103 DLT 182 : (2003) 68 DRJ 699
High Courts05 Feb 2003Dismissed
Delhi Race Club Limited Vs Union of India (UOI) and Others
Delhi High Court · (2003) 3 AD 497 : (2003) 104 DLT 69 : (2003) 71 DRJ 517 : (2003) 1 ILR Delhi 102
High Courts04 Feb 2003
P.L. Gupta and Another Vs The Registrar Co-op. Societies and Others
Delhi High Court · (2003) 2 AD 249 : AIR 2003 Delhi 340 : (2003) 103 DLT 14 : (2003) 67 DRJ 245
High Courts04 Feb 2003
M/s Sharma Enterprises Vs C.M.C. Ltd and Others
Delhi High Court · (2003) 1 ILR Delhi 98
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)
High Courts04 Feb 2003Dismissed
The National Radio and Electric Co. Ltd. Vs Union of India (UOI)
Delhi High Court · AIR 2003 Delhi 308 : (2003) 70 DRJ 366 : (2003) 1 ILR Delhi 87