High Courts19 Feb 2002Dismissed
Enforcement Directorate Vs Ravi Sharma
Delhi High Court · (2003) 156 ELT 180
Customs Act, 1962 — Section 108Foreign Exchange Regulation Act, 1973 — Section 54, 8(1)
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 94 of 106
High Courts19 Feb 2002
Delhi Transport Corporation Vs Jagdish Chandra
Delhi High Court · (2002) 62 DRJ 151
Contempt of Courts Act, 1971 — Section 11, 12, 15
High Courts19 Feb 2002Allowed
G.K.K. Pillai and Others Vs Union of India (UOI) and Another
Delhi High Court · (2002) 6 AD 157 : (2002) 97 DLT 395
High Courts19 Feb 2002Dismissed
Del Agha Vs Rakesh Gupta and Another
Delhi High Court · (2002) 4 AD 321 : (2002) 97 DLT 87 : (2002) 62 DRJ 299 : (2002) 81 ECC 29 : (2002) 144 ELT 277
High Courts19 Feb 2002Allowed
State Bank of India Vs State
Delhi High Court · (2002) 4 AD 384 : (2002) 97 DLT 94 : (2002) 62 DRJ 325 : (2002) 94 FLR 469 : (2002) 2 LLJ 648
High Courts19 Feb 2002
K.K. Modi and Another Vs M.K. Modi and Others
Delhi High Court · (2002) 4 AD 386 : (2002) 112 CompCas 133 : (2002) 97 DLT 386 : (2002) 62 DRJ 465
High Courts19 Feb 2002
Sh. Prakash Chander Srivastava and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 6 AD 525 : (2002) 97 DLT 340 : (2002) 62 DRJ 405 : (2003) 1 SLJ 198
High Courts19 Feb 2002Dismissed
S. Malaichamy Vs Lt. Governor and Others
Delhi High Court · (2002) 8 AD 564 : (2002) 97 DLT 277 : (2002) 62 DRJ 483 : (2003) 1 SLJ 155
High Courts18 Feb 2002Allowed
Shri Prithvi Raj Bhalla Vs Industrial Cables (India) Ltd.
Delhi High Court · AIR 2002 Delhi 539 : (2002) 99 DLT 139
Delhi Rent Control Act, 1958 — Section 2(1)Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts18 Feb 2002Dismissed
Ganges Printing Ink and Others Vs Mr. Sardari Lal Duggal and Another
Delhi High Court · (2002) 98 DLT 22
High Courts18 Feb 2002Dismissed
Rear Admiral(Retd) Balakrishnan Ravi Manon Vs Ms. Vandana Jhingan and Others Cdr. (Retd.) Ahkeel Sheikh Vs Ms. Vandana Jhingan and Others
Delhi High Court · (2002) 3 AD 1051 : (2002) 97 DLT 286 : (2002) 62 DRJ 318 : (2002) 2 RCR(Criminal) 630
High Courts18 Feb 2002Dismissed
J.S. Constructions Vs Delhi Development Authority
Delhi High Court · (2002) 3 AD 525 : (2002) 62 DRJ 269
High Courts18 Feb 2002Allowed
Shakil Ahmad @ Pappu and Another Vs State
Delhi High Court · (2002) 4 AD 886 : (2002) 96 DLT 586 : (2002) 82 ECC 530 : (2002) 3 RCR(Criminal) 145
High Courts18 Feb 2002Dismissed
Modern Food Industries (I) Ltd. Vs Union of India and Others
Delhi High Court · (2002) 02 DEL CK 0010
High Courts18 Feb 2002Dismissed
Manish Bahal Vs Union of India (UOI) and Others
Delhi High Court · (2002) 4 AD 281 : (2002) 97 DLT 509 : (2002) 62 DRJ 556
High Courts15 Feb 2002Dismissed
R.K. Sareen Vs Union of India (UOI) and Others
Delhi High Court · (2002) 2 AD 513
High Courts15 Feb 2002
Pramod Kumar Dang Vs Vishnu Dutt Mehta
Delhi High Court · (2002) 96 DLT 806 : (2002) 62 DRJ 36
High Courts15 Feb 2002Dismissed
Pal Singh Vs National Thermal Power Corporation Limited
Delhi High Court · (2002) 3 AD 1059 : (2002) 96 DLT 877 : (2002) 65 DRJ 88 : (2003) 1 SLJ 62
High Courts14 Feb 2002Dismissed
Commissioner of Sales Tax and Another Vs Sales Tax Appellate Tribunal and Another
Delhi High Court · (2002) 6 AD 451 : (2002) 62 DRJ 432
High Courts14 Feb 2002Dismissed
Union of India (UOI) and 109 GL Section Type ''B'', Adampur (Jalandhar) Vs Gurdeep Singh
Delhi High Court · (2002) 02 DEL CK 0090