High Courts28 Feb 2002
Babu Ram Gupta Vs Union of India (UOI) and Another
Delhi High Court · (2002) 2 ARBLR 22 : (2002) 97 DLT 356 : (2002) 62 DRJ 344 : (2002) 3 RCR(Civil) 245
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 92 of 106
High Courts28 Feb 2002Dismissed
Hotel Corporation of India Vs State Bank of India and Others
Delhi High Court · AIR 2003 Delhi 87 : (2003) 67 DRJ 276
High Courts28 Feb 2002
D.L.F. Universal Ltd. Vs Govt. of National Capital Territory, Delhi and Others
Delhi High Court · (2002) 96 DLT 825 : (2003) 1 SLJ 77
High Courts28 Feb 2002
Tariq Iftikhar Vs Charanjit Lal Azra Tariq Vs Charanjit Lal
Delhi High Court · (2002) 98 DLT 620 : (2002) 64 DRJ 534
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts27 Feb 2002
Metropolis Restaurant Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 7 AD 891 : (2002) 97 DLT 249 : (2002) 62 DRJ 246
High Courts27 Feb 2002Dismissed
Mr. Anil Kumar Bindal Vs The Director General of Income Tax and Others Mr. Sanita Bindal Vs The Director General of Income Tax and Others
Delhi High Court · (2002) 4 AD 743 : (2002) 62 DRJ 331
High Courts27 Feb 2002
Anand Brothers Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2002) 02 DEL CK 0132
Arbitration Act, 1940 — Section 14, 17
High Courts27 Feb 2002
Anil Kumar Bindal Vs Director General of Income Tax and Others
Delhi High Court · (2002) 174 CTR 376 : (2002) 255 ITR 493 : (2002) 122 TAXMAN 855
High Courts27 Feb 2002
Capital Publicity Service Vs Municipal Corporation of Delhi
Delhi High Court · (2002) 02 DEL CK 0113
Arbitration Act, 1940 — Section 33
High Courts27 Feb 2002Dismissed
Sh. R.K. Singla Vs Punjab National Bank and Another
Delhi High Court · (2002) 6 AD 250 : (2002) 97 DLT 297 : (2002) 62 DRJ 293 : (2002) 94 FLR 1053 : (2002) 2 LLJ 716
High Courts27 Feb 2002Partly Allowed
Neha Jain Vs University of Delhi and Another
Delhi High Court · (2002) 3 AD 75 : AIR 2002 Delhi 403 : (2002) 97 DLT 239
High Courts26 Feb 2002Dismissed
Delhi Development Authority Vs Sahdev Brothers and Another
Delhi High Court · (2002) 4 AD 311 : (2002) 2 ARBLR 176 : (2002) 97 DLT 902
High Courts26 Feb 2002Dismissed
Sree Kumar R. Vs Union of India (UOI) and Another
Delhi High Court · (2002) 5 AD 690 : (2002) 97 DLT 347 : (2003) 97 FLR 709 : (2003) 1 SLJ 200
High Courts26 Feb 2002Allowed
S.V. Muthye Vs State and Another
Delhi High Court · (2002) 4 AD 381 : (2002) 2 CivCC 204 : (2002) CriLJ 3219 : (2002) 96 DLT 718 : (2002) 62 DRJ 398 : (2002) 2 RCR(Criminal) 461
High Courts26 Feb 2002Dismissed
Sanyukt Nirmata Vs Union of India (UOI) and Others
Delhi High Court · (2002) 5 AD 466 : (2002) 62 DRJ 858
High Courts26 Feb 2002Dismissed
Okhla Enclave Plot Holders Welfare Association (Regd.) Vs State of Haryana and Others
Delhi High Court · (2002) 4 AD 423 : (2002) 97 DLT 377 : (2002) 62 DRJ 284
High Courts26 Feb 2002Dismissed
DTC Retired Employees Association and Others Vs Delhi Transport Corporation
Delhi High Court · (2002) 02 DEL CK 0058
High Courts26 Feb 2002
Mohit Yadav Vs Union of India (UOI) and Others
Delhi High Court · (2002) 8 AD 210
High Courts25 Feb 2002Dismissed
Ritika Limited Vs Pramod Kanodia and Another
Delhi High Court · (2002) 3 AD 651 : (2002) 97 DLT 221 : (2002) 24 PTC 572
High Courts22 Feb 2002
Kirloskar Copeland Ltd. Vs Daljeet Singh, trading and Another
Delhi High Court · (2002) 64 DRJ 80