High Courts07 Mar 2002Dismissed
Tek Chand Vs Union of India (UOI) and Others
Delhi High Court · (2002) 64 DRJ 338
Land Acquisition Act, 1894 — Section 17(4), 4, 6
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 90 of 106
High Courts07 Mar 2002Dismissed
Municipal Corporation of Delhi Vs Mahavir and Another
Delhi High Court · (2002) 03 DEL CK 0159
Constitution of India, 1950 — Article 226, 239General Clauses Act, 1897 — Section 3(60), 3(8)
High Courts07 Mar 2002Dismissed
Sh. S.C. Sharma and Others, Smt. Asha Singhal and Sh. B.D. Warial and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 64 DRJ 361
High Courts07 Mar 2002Allowed
Mr. Zulfiquar Ali Khan and Others Vs J.K. Helene Curtis Ltd. and Others
Delhi High Court · (2002) 5 AD 208 : AIR 2002 Delhi 425 : (2002) 62 DRJ 442 : (2002) 4 RCR(Civil) 52 : (2002) 2 RCR(Rent) 231
High Courts07 Mar 2002
J.R. Gupta Vs Punjab and Sind Bank and Others
Delhi High Court · (2002) 5 AD 687 : (2002) 62 DRJ 243 : (2002) 3 LLJ 979
High Courts06 Mar 2002Dismissed
Dr. Y.R. Midha Vs Union of India (UOI) and Others
Delhi High Court · (2002) 03 DEL CK 0177
Companies Act, 1956 — Section 227Comptroller and Auditor-Generals (Duties, Powers and Conditions of Service) Act, 1971 — Section 19, 19(2), 19A, 19A(1), 19A(2)Food Corporations Act, 1964 — Section 34, 34(5), 34(6), 34(7)
High Courts06 Mar 2002
Mrs. Mala Goel Vs Delhi Development Authority and Others
Delhi High Court · (2002) 100 DLT 6
Constitution of India, 1950 — Article 226
High Courts06 Mar 2002
The Indian Performing Right Society Limited Vs International Amusement Limited and Another
Delhi High Court · (2002) 03 DEL CK 0133
High Courts06 Mar 2002Dismissed
Telemecanique and Controls (India) Ltd. Vs LA Telemecanique Electrique SA and Others
Delhi High Court · (2002) 98 DLT 481
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 11
High Courts06 Mar 2002Dismissed
Ms. Saroj Anand Vs Shri Hanuman Mandir Middle School and The Director of Education, Govt. of the N.C.T. of Delhi, Old Secretariat, Sham Nath Marg, Delhi
Delhi High Court · (2002) 03 DEL CK 0095
Delhi School Education Rules, 1973 — Rule 121(2), 47, 47(4), 66(1), 66(2)
High Courts06 Mar 2002
Anil Gupta and Another Vs Kunal Dasgupta and Others
Delhi High Court · (2002) 4 AD 390 : AIR 2002 Delhi 379 : (2002) 97 DLT 257
High Courts06 Mar 2002Dismissed
Andaz Securities Private Ltd. and Others Vs Ghanshyamdas Kedia and Others
Delhi High Court · (2002) 3 AD 585 : (2002) 2 ARBLR 60 : (2002) 97 DLT 200
High Courts06 Mar 2002
JK Synthetics Ltd. Vs Ansal Housing and Construction Ltd.
Delhi High Court · (2002) 97 DLT 554 : (2002) 62 DRJ 152
Companies Act, 1956 — Section 433
High Courts05 Mar 2002
Info Edge (India) Pvt. Ltd. and Another Vs Shailesh Gupta and Another
Delhi High Court · (2002) 98 DLT 499
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 27, 28
High Courts05 Mar 2002
Whitefield International Pvt. Ltd. Vs State
Delhi High Court · (2002) 97 DLT 180
High Courts05 Mar 2002Dismissed
Sanyukt Nirmata Vs Delhi Development Authority and Others
Delhi High Court · (2002) 3 AD 527 : (2002) 2 ARBLR 56 : (2002) 97 DLT 191 : (2002) 62 DRJ 439
High Courts05 Mar 2002Dismissed
Rakesh Chaudhary Vs State (NCT of Delhi)
Delhi High Court · (2002) 3 AD 965 : (2002) 97 DLT 532 : (2002) 62 DRJ 336
High Courts05 Mar 2002Dismissed
International Security and Intelligence Agency Limited Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 2002 Delhi 347 : (2002) 2 ARBLR 7 : (2002) 63 DRJ 38
High Courts05 Mar 2002Allowed
Sarmon PTE Ltd. Vs Chemi Nova Industries Pvt. Ltd.
Delhi High Court · (2002) 99 DLT 103
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), Order 37 Rule 3Limitation Act, 1963 — Section 18, 19
High Courts04 Mar 2002
Shri Ayub Ali Vs Union of India (UOI) and Another
Delhi High Court · (2002) 03 DEL CK 0129