High Courts04 Jan 2002Dismissed
Alokit Exports Pvt. Ltd. Vs New Delhi Municipal Council
Delhi High Court · (2002) 3 AD 539 : (2002) 62 DRJ 27
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 106 of 106
High Courts04 Jan 2002Allowed
Mohini Bhutani Vs State
Delhi High Court · (2002) 176 CTR 157 : (2002) 123 TAXMAN 189
High Courts04 Jan 2002Allowed
Ramesh Chander Vashisth Vs Chief General Manager, State Bank of India and Another
Delhi High Court · (2002) 3 AD 940 : (2002) 62 DRJ 193 : (2002) 94 FLR 834
High Courts04 Jan 2002
Gurcharan Singh Arora and Another Vs The State
Delhi High Court · (2002) 3 AD 445 : (2002) CriLJ 2130 : (2002) 96 DLT 181 : (2002) 62 DRJ 249
High Courts04 Jan 2002
Deputy Inspector General, Border Security Force Vs The State and Another
Delhi High Court · (2002) 3 AD 433 : (2002) 96 DLT 217 : (2002) 62 DRJ 16 : (2002) 3 RCR(Criminal) 72
Border Security Force Court (Adjustment of Jurisdiction) Rules, 1969 — Rule 3 , 4, 5, 6 , 7Criminal Courts and Court Martial (Adjustment of Jurisdiction) Rules, 1952 — Rule 3, 4, 5, 6, 7
High Courts04 Jan 2002
Continental Construction Limited Vs Food Corporation of India and Others
Delhi High Court · (2002) 3 AD 995 : AIR 2003 Delhi 32
High Courts04 Jan 2002Allowed
Bishamber Lal Kapur Vs Allahabad Bank and Others
Delhi High Court · (2002) 3 AD 382 : (2002) 96 DLT 574 : (2002) 93 FLR 1223 : (2002) 2 LLJ 318 : (2003) 1 SLJ 38
High Courts04 Jan 2002
Reckeweg and Co. GMBH and Another Vs Wellmans Homoeopathic Laboratories Ltd.
Delhi High Court · (2002) 4 AD 194 : (2002) 96 DLT 470 : (2002) 25 PTC 98
High Courts04 Jan 2002Dismissed
Rajesh Kapoor Vs State
Delhi High Court · (2002) 3 AD 377 : (2002) 96 DLT 381 : (2002) 62 DRJ 47
High Courts03 Jan 2002Allowed
Kharaiti Lal and Sons Vs Hari Singh and Others
Delhi High Court · AIR 2002 Delhi 335 : (2002) 3 CivCC 186 : (2002) 97 DLT 303 : (2002) 62 DRJ 314 : (2002) 4 RCR(Civil) 494
High Courts03 Jan 2002
Grafitek International Vs K.K. Kaura and Others
Delhi High Court · (2002) 3 AD 485 : (2002) 96 DLT 385 : (2002) 62 DRJ 72
High Courts03 Jan 2002
Ramchand and Others Vs Chairman, Railway Board and Others
Delhi High Court · (2002) 01 DEL CK 0049
High Courts01 Jan 2002
Nand Kishore and Others Vs P.S. Bhatnagar, Chief Secretary, Govt. of NCT of Delhi and Others
Delhi High Court · (2003) 104 DLT 597