High Courts11 Jan 2002
Panacea Biotec Limited Vs Anchor Pharma Pvt. Limited
Delhi High Court · (2002) 3 AD 598 : (2002) 97 DLT 407 : (2002) 24 PTC 752
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 104 of 106
High Courts11 Jan 2002
Nisha Rani Aggarwal Vs Delhi Development Authority and Another
Delhi High Court · (2002) 2 AD 858 : (2002) 2 ARBLR 471 : (2002) 96 DLT 557 : (2002) 62 DRJ 147 : (2002) 3 RCR(Civil) 356
High Courts11 Jan 2002Dismissed
Mokha Light House Vs Indian Tourism Development Corporation Limited
Delhi High Court · (2002) 01 DEL CK 0093
High Courts11 Jan 2002Dismissed
Satya Prakash Bagla Vs Sprint Services Pvt. Ltd. and Others
Delhi High Court · (2002) 142 ELT 524
High Courts11 Jan 2002
Union of India Vs Peeco Hydraulic Pvt. Ltd.
Delhi High Court · (2002) 4 AD 53 : AIR 2002 Delhi 367 : (2002) 3 ARBLR 678 : (2002) 65 DRJ 12
High Courts11 Jan 2002Dismissed
S. Satinder Singh and Others Vs Raminder Sarup Singh and Another
Delhi High Court · (2002) 3 AD 531
High Courts11 Jan 2002Dismissed
Lokesh Garments Pvt. Ltd. Vs M.T.N.L.
Delhi High Court · (2002) 3 AD 968 : (2002) 96 DLT 350 : (2002) 62 DRJ 379
High Courts11 Jan 2002
Hindustan Pencils Ltd. Vs Swami Dayal Sharma and Others
Delhi High Court · (2002) 24 PTC 494
High Courts11 Jan 2002Dismissed
Poonam Dubey Vs Union of India and Others
Delhi High Court · (2002) 76 DLT 101
High Courts11 Jan 2002
Mr. K.C. Sethi Vs The Registrar General, Supreme Court of India
Delhi High Court · (2002) 2 AD 414 : (2002) 97 DLT 936 : (2002) 62 DRJ 864
High Courts11 Jan 2002
Amit Goyal Vs The Chairman, Steel Authority of India and Others
Delhi High Court · (2002) 3 AD 655 : (2002) 6 SLR 83
High Courts10 Jan 2002Dismissed
State of Rajasthan Vs Sawai Tej Singhji Bahadur of Alwar
Delhi High Court · (2002) 98 DLT 310
Constitution of India, 1950 — Article 363
High Courts10 Jan 2002Dismissed
Jitender Singh Bhatia Vs Union of India and Another
Delhi High Court · (2002) 4 AD 167 : (2002) 96 DLT 384 : (2002) 62 DRJ 179
High Courts10 Jan 2002Dismissed
Enkay Construction Company Vs Delhi Development Authority and Another
Delhi High Court · (2002) 2 AD 652 : (2002) 96 DLT 417 : (2002) 64 DRJ 351
High Courts10 Jan 2002Dismissed
Joglinder Singh Dhir Vs Chairman, M.T.N.L. and Others
Delhi High Court · (2002) 3 AD 671 : (2002) 96 DLT 461 : (2002) 62 DRJ 225
High Courts10 Jan 2002Dismissed
Thyssen Stahlunion GmbH Vs The Steel Authority of India
Delhi High Court · (2002) 2 AD 149 : AIR 2002 Delhi 255 : (2002) 1 ARBLR 610 : (2002) 96 DLT 515
High Courts09 Jan 2002
Britannia Industries Ltd. Vs Om Food Products
Delhi High Court · (2002) 25 PTC 472
High Courts09 Jan 2002Allowed
Raj Bahadur @ Raju Vs State
Delhi High Court · (2002) 98 DLT 3 : (2002) 82 ECC 791
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts09 Jan 2002
Delhi Consumer Cooperative Wholesale Stores Ltd. Vs Jage Ram and Others
Delhi High Court · (2002) 97 DLT 749 : (2002) 94 FLR 470 : (2003) 1 SLJ 106
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(1)
High Courts09 Jan 2002Dismissed
R.K. Mishra and Others, Mohan Sharma, Bharat Bhai Viradiya, Sanjay Kumar Ghate, M.M. Sakariya @ Manasukh M. Sakariya, Jyotika Ben Bamniya, Sudhir Kumar Siddhu, Dhiraj Singh Bhandari, Hansa Ben Sakariya, Hitender Pal, Anshu Sharma, Ramesh C. Patel @ R.C. Patel and Narendra Singh Bhadouriya Vs Krishak Bharati Cooperative Limited and Others
Delhi High Court · (2002) 3 AD 663 : (2002) 96 DLT 435 : (2002) 62 DRJ 355