High Courts22 Jan 2002
Kailash Suneja Vs Appropriate Authority, Income Tax Department and Others
Delhi High Court · (2002) 174 CTR 305 : (2002) 123 TAXMAN 338
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 102 of 106
High Courts22 Jan 2002Dismissed
State Bank of India Vs Airports Authority of India and Others
Delhi High Court · (2002) 2 AD 176 : (2002) 96 DLT 299
High Courts18 Jan 2002Dismissed
Smt. Gunjan Mahajan Vs State and Another
Delhi High Court · (2002) 3 AD 1099 : (2002) 97 DLT 255 : (2002) 1 DMC 631 : (2002) 62 DRJ 323
High Courts18 Jan 2002
Addl. D.G.-cum-I.G. (Prisons) Vs Union of India (UOI) and Others
Delhi High Court · (2002) 6 AD 454 : (2002) CriLJ 2127 : (2002) 96 DLT 653 : (2002) 62 DRJ 163
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 382, 383Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 2002
The Indian Performing Right Society Limited Vs Nanu Enterprises and Another
Delhi High Court · (2002) 01 DEL CK 0129
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts18 Jan 2002
Celador Productions Ltd. Vs Gaurav Mehrotra and Another
Delhi High Court · (2002) 96 DLT 543 : (2003) 26 PTC 140
High Courts18 Jan 2002
Bhai Hospital Trust and Others Vs Parvinder Singh and Others
Delhi High Court · (2002) 3 AD 833 : AIR 2002 Delhi 311 : (2002) 3 ARBLR 19
High Courts18 Jan 2002Partly Allowed
Rekha Singal Vs Lavleen Singal
Delhi High Court · (2002) 3 AD 260 : (2002) 96 DLT 289 : (2002) 1 DMC 476 : (2002) 62 DRJ 7
High Courts18 Jan 2002Dismissed
K.C. Chakraborty Vs Indian Trade Promotion Organisation
Delhi High Court · (2002) 2 AD 409 : (2002) 96 DLT 744
High Courts18 Jan 2002Allowed
Raghunandan Saran Ashok Saran (HUF) Vs Union of India and Others
Delhi High Court · (2002) 2 AD 261 : (2002) 95 DLT 508 : (2002) 61 DRJ 457 : (2002) RLR 149
High Courts18 Jan 2002
Kidar Nath Sharma Vs Union of India and Another
Delhi High Court · (2002) 3 AD 601
High Courts18 Jan 2002Dismissed
Motor and General Finance (India) Ltd. Vs Great Indian Roadlines and Another
Delhi High Court · (2002) 01 DEL CK 0075
High Courts18 Jan 2002Dismissed
RSG Share and Stock Brokers Ltd. Vs Anju Gupta and Others
Delhi High Court · (2002) 2 AD 603 : (2002) 96 DLT 749 : (2002) 64 DRJ 345 : (2002) 2 RAJ 595
High Courts18 Jan 2002Allowed
Ranbir Singh Vs D.S.S.S.B. and Another
Delhi High Court · (2002) 3 AD 537
High Courts18 Jan 2002
Brahma Chellaney Vs Union of India and Others
Delhi High Court · (2002) 3 AD 465 : (2002) 63 DRJ 792
High Courts18 Jan 2002
Rishi Raj Vs International Films Distributors
Delhi High Court · (2002) 5 AD 82 : (2002) 97 DLT 28 : (2002) 24 PTC 541
High Courts18 Jan 2002Allowed
Raghubir Singh Vs Jwala Devi and Others
Delhi High Court · (2002) 96 DLT 363 : (2002) 62 DRJ 139
High Courts18 Jan 2002
Additional Director General cum IG (Prisons) Vs Union of India and Others
Delhi High Court · (2002) 6 AD 454 : (2002) CriLJ 2127 : (2002) 96 DLT 653 : (2002) 62 DRJ 163
High Courts18 Jan 2002Allowed
The Motor and General Finance Ltd. Vs S. Nirpal Singh and Another
Delhi High Court · (2002) 2 ARBLR 148 : (2002) 97 DLT 316
High Courts18 Jan 2002
G.S. Kushwaha Vs Industrial Aids and Others
Delhi High Court · (2002) 2 AD 715 : (2002) 2 ARBLR 71 : (2002) 97 DLT 175