High Courts18 Jan 2002
Meera Dewan Vs Shakuntala Dewan
Delhi High Court · (2002) 2 AD 519 : AIR 2002 Delhi 321 : (2002) 96 DLT 853
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 103 of 106
High Courts18 Jan 2002Allowed
Rajan Mahajan and Another Vs State and Another
Delhi High Court · (2002) 3 AD 1057 : (2002) CriLJ 2433 : (2002) 97 DLT 253 : (2002) 1 DMC 629 : (2002) 62 DRJ 316 : (2002) 2 RCR(Criminal) 465
High Courts18 Jan 2002
Mrs. Sukerma Rani Kapoor Vs Om Prakash Kapoor and Others
Delhi High Court · (2002) 2 AD 860
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Evidence Act, 1872 — Section 8Registration Act, 1908 — Section 17
High Courts17 Jan 2002Allowed
Rajinder Singh Vs Union of India and Others
Delhi High Court · (2002) 3 AD 917 : (2002) 96 DLT 432 : (2003) 1 SLJ 1 : (2002) 5 SLR 399
High Courts16 Jan 2002
Lajya Ram Kapur Vs Union of India (UOI) and Others
Delhi High Court · (2003) 68 DRJ 634
Constitution of India, 1950 — Article 226
High Courts16 Jan 2002Allowed
LML Limited Vs Presiding Officer, Labour Court and Others
Delhi High Court · (2002) 93 FLR 618 : (2002) 2 LLJ 428
Industrial Disputes Act, 1947 — Section 17, 17A
High Courts16 Jan 2002
Northern Sanitations (P) Ltd. Vs Delhi Chartered Accountants Co-operative Group Housing Society Ltd.
Delhi High Court · (2002) 64 DRJ 229
High Courts16 Jan 2002
Smithkline Beecham Consumer Healthcare GMBH and Others Vs G.D. Rathore and Others
Delhi High Court · (2002) 25 PTC 243
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Jan 2002Dismissed
Krishna Gupta and Others Vs Madan Lal and Others
Delhi High Court · (2003) ACJ 933 : (2002) 8 AD 333 : (2002) 96 DLT 829 : (2002) 62 DRJ 448 : (2003) 1 RCR(Civil) 737
High Courts16 Jan 2002Allowed
Dipika S. Kumar and Others Vs National Capital Territory of Delhi and Others
Delhi High Court · (2002) 3 AD 669
High Courts16 Jan 2002
Asian Hotels Ltd., Taj Mahal Hotel, Indian Hotels Co. Ltd., United Hotels Ltd., Hotel Corporation of India, Nehru Place Hotels Ltd. and A.B. Hotels Ltd. Vs Government of National Capital Territory of Delhi and Another
Delhi High Court · AIR 2002 Delhi 227 : (2002) 97 DLT 156
High Courts16 Jan 2002Dismissed
DCM Financial Services Ltd. Vs Sunil Kala and Co. and Another
Delhi High Court · (2002) 4 AD 245 : (2002) 112 CompCas 457 : (2002) 97 DLT 700 : (2002) 64 DRJ 267 : (2002) 3 RCR(Civil) 118
High Courts16 Jan 2002
Delhi Abibhavak Mahasangh Vs Union of India and Others
Delhi High Court · (2002) 3 AD 713 : AIR 2002 Delhi 275 : (2002) 96 DLT 629 : (2002) 62 DRJ 818
High Courts16 Jan 2002
University of Delhi and Another Vs Shri Karan Ahuja and Others University of Delhi and Another Vs Shri Anuj Prakash and Others
Delhi High Court · (2002) 2 AD 822
All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 372National Council for Teacher Education Act, 1993 — Section 14(3)
High Courts15 Jan 2002
Tropex Promotion and Tradings Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 123 TAXMAN 192
High Courts15 Jan 2002Dismissed
Rajender Pal Singh Vs Union of India and Others
Delhi High Court · (2002) 3 AD 723
High Courts15 Jan 2002
Classic Electricals Vs Polo Plastics Limited
Delhi High Court · (2002) 5 AD 68 : (2002) 96 DLT 813 : (2002) 25 PTC 213
High Courts15 Jan 2002
Goyal Food Industries Vs Municipal Corporation of Delhi
Delhi High Court · (2002) 5 AD 134 : AIR 2002 Delhi 371 : (2002) 97 DLT 144 : (2002) 62 DRJ 375
High Courts15 Jan 2002
Commissioner of Income Tax Vs Dr. S. Bharti
Delhi High Court · (2002) 174 CTR 476 : (2002) 254 ITR 261 : (2002) 123 TAXMAN 772
High Courts15 Jan 2002Dismissed
Virender Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2002) 2 AD 461
Penal Code, 1860 (IPC) — Section 294, 323, 324, 325, 504