High Courts09 Jan 2002Allowed
H.P. Gupta Vs Delhi Development Authority and Another
Delhi High Court · (2002) 2 AD 893 : (2002) 1 ARBLR 542 : (2002) 96 DLT 339 : (2002) 62 DRJ 133
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 105 of 106
High Courts09 Jan 2002Allowed
Keval Krishan Chadha Vs A.K. Kohli
Delhi High Court · (2002) 3 AD 389 : (2002) 96 DLT 198 : (2002) 62 DRJ 39 : (2002) 3 RCR(Civil) 244
High Courts09 Jan 2002
MMTC Ltd. Vs Sehgal Bhai Jewellers Pvt. Ltd.
Delhi High Court · (2002) 01 DEL CK 0034
High Courts09 Jan 2002
Institution of Mechanical Engineers Vs Union of India and Others
Delhi High Court · (2002) 01 DEL CK 0020
High Courts09 Jan 2002Dismissed
Shanker Sharma Vs Directorate of Enforcement
Delhi High Court · (2002) 3 AD 910 : (2002) 96 DLT 498 : (2002) 81 ECC 253
High Courts09 Jan 2002Dismissed
Vinod Paper Mills Ltd. Vs A.P. Singh and Others
Delhi High Court · (2002) 176 CTR 34 : (2002) 256 ITR 350 : (2002) 123 TAXMAN 340
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276B
High Courts08 Jan 2002
U.S. Sitani Vs Union of India (UOI)
Delhi High Court · (2005) 124 ECR 310 : (2005) 184 ELT 28
High Courts08 Jan 2002Dismissed
Saketh India Limited Vs Union of India and Others
Delhi High Court · (2002) 2 AD 464 : (2002) 97 DLT 391 : (2002) 82 ECC 257 : (2002) 143 ELT 274
Foreign Trade (Development and Regulation) Act, 1992 — Section 20(2)Imports and Exports (Control) Act, 1947 — Section 4
High Courts08 Jan 2002
Raj Kumari Jaiswal Vs Federation of India Export Organisation
Delhi High Court · (2002) 01 DEL CK 0100
High Courts08 Jan 2002Dismissed
Trade Connection Vs International Building Products (P) Ltd.
Delhi High Court · (2002) 3 AD 344 : (2002) 96 DLT 214 : (2002) 61 DRJ 833
High Courts07 Jan 2002Allowed
M.S. Brar Vs Union of India and Others
Delhi High Court · (2002) 3 AD 611 : (2002) 96 DLT 483
High Courts07 Jan 2002
Dr. A.K. Garg and Another Vs Kailash Nath and Associates and Others
Delhi High Court · (2002) 174 CTR 45
High Courts07 Jan 2002Allowed
Hindustan Carrier Corporation and Another Vs Vijay Prasad
Delhi High Court · (2002) 96 DLT 677 : (2002) 61 DRJ 836
High Courts07 Jan 2002Dismissed
Tek Chand Vs Union of India and Others
Delhi High Court · (2002) 2 AD 313 : (2002) 96 DLT 406
High Courts07 Jan 2002
A.K. Garg and Another Vs Kailash Nath and Associates and Others
Delhi High Court · (2002) 3 AD 905 : (2002) 62 DRJ 12 : (2002) 256 ITR 662 : (2002) 122 TAXMAN 692
High Courts07 Jan 2002
Nathu Ram Jain Vs Registrar Cooperative Societies and Others Lalit Chopra Vs Registrar Cooperative Societies and Others P.K. Anand Vs Registrar Cooperative Societies and Others Sajjan Kumar Jain Vs Registrar Cooperative Societies and Others Krishan Lal Arora Vs Registrar Cooperative Societies and Others Gurdeep Singh Bedi Vs Registrar Cooperative Societies and Others
Delhi High Court · (2002) 3 AD 728 : (2002) 96 DLT 570
High Courts07 Jan 2002Allowed
D-Ionic India (P) Ltd. Vs State of Rajasthan and Others
Delhi High Court · (2002) 3 AD 480 : (2002) 1 ARBLR 544 : (2002) 96 DLT 367 : (2002) 62 DRJ 50 : (2003) 44 SCL 67
High Courts07 Jan 2002Dismissed
Ravi Kamal Meattle and Others Vs New Delhi Municipal Council
Delhi High Court · (2002) 2 AD 218 : AIR 2002 Delhi 184 : (2002) 96 DLT 503
High Courts07 Jan 2002
Harminder Kaur Vs Sukhwinder Singh
Delhi High Court · (2002) 6 AD 797 : (2002) 97 DLT 863 : (2002) 2 DMC 114 : (2002) 62 DRJ 742
High Courts04 Jan 2002
Mohini Bhutani and Another Vs State and Another
Delhi High Court · (2002) 256 ITR 799
Income Tax Act, 1961 — Section 148, 276CC