High Courts25 Jan 2002Dismissed
Seiko Cables of India Vs Hattori Seiko Company Limited and Another
Delhi High Court · (2002) 6 AD 551 : (2002) 96 DLT 886 : (2002) 62 DRJ 640 : (2002) 24 PTC 558
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 101 of 106
High Courts25 Jan 2002Allowed
Rajesh Bansal Vs Ansal Housing Construction Ltd.
Delhi High Court · (2002) 5 AD 478 : AIR 2002 Delhi 214 : (2002) 96 DLT 668 : (2002) 63 DRJ 787 : (2002) 3 RCR(Civil) 811
High Courts25 Jan 2002Allowed
Sunil Aggarwal Vs Commissioner of Police and Others Sunder Shanta Aggarwal Vs Commissioner of Police and Others B.S. Puri Vs Commissioner of Police and Others Sarita Vs Commissioner of Police and Others Shalini Aggarwal Vs Commissioner of Police and Others
Delhi High Court · (2002) 3 AD 346 : (2002) CriLJ 1690 : (2002) 96 DLT 293 : (2002) 1 DMC 415 : (2002) 62 DRJ 52 : (2002) 2 RCR(Criminal) 267
High Courts25 Jan 2002
Rigoss Exports International (P) Ltd. Vs Tartan Infomark Ltd. and Others
Delhi High Court · AIR 2002 Delhi 285 : (2002) 1 ARBLR 594 : (2002) 96 DLT 614
High Courts25 Jan 2002Partly Allowed
Union of India Vs Smt. Savitri Devi Mehta, Shri Vijay Karan Mehta, Miss Darshna Mehta, Shri Harsh Vardhan Mehta and Shri Samarth Raj Mehta
Delhi High Court · (2002) 6 AD 619 : (2002) 97 DLT 796 : (2002) 64 DRJ 347
High Courts25 Jan 2002Dismissed
A. Chowdhury Vs Union of India and Others
Delhi High Court · (2002) 96 DLT 818 : (2002) 62 DRJ 381
High Courts25 Jan 2002Dismissed
Contenental Construction Ltd. Vs Balfour Beaty Limited
Delhi High Court · (2002) 5 AD 112 : (2002) 2 ARBLR 34 : (2002) 97 DLT 39
High Courts25 Jan 2002Dismissed
Inder Dev Yadav Vs National Thermal Power Corporation Ltd. and Another
Delhi High Court · (2002) 96 DLT 92 : (2002) 93 FLR 620
High Courts24 Jan 2002Dismissed
Bheru Ram Vs State and Others
Delhi High Court · (2002) 3 AD 618 : (2002) CriLJ 3393
High Courts24 Jan 2002Dismissed
Sujeet and Others Vs State of Delhi and Others
Delhi High Court · (2002) 3 AD 291 : (2002) 2 Crimes 231 : (2002) 96 DLT 200 : (2002) 1 DMC 403
High Courts24 Jan 2002
M.L. Khan and Co. Vs Union of India and Others Basau Construction (India) Vs Union of India and Others
Delhi High Court · (2002) 96 DLT 837 : (2002) 62 DRJ 34
High Courts24 Jan 2002Dismissed
Arun Kumar Bali Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2002) 5 AD 475 : (2002) 96 DLT 699 : (2002) 93 FLR 625 : (2003) 1 SLJ 54
High Courts24 Jan 2002Dismissed
Sushma Devi and Others Vs Rajinder Kumar and Others
Delhi High Court · (2002) 3 AD 432 : (2002) CriLJ 2381
High Courts24 Jan 2002Dismissed
Naresh Kumari Vs State and Others
Delhi High Court · (2002) CriLJ 3073
High Courts24 Jan 2002Dismissed
Abdul Qahar Vs Union of India and Others
Delhi High Court · (2002) 3 AD 380 : (2002) CriLJ 1709
High Courts24 Jan 2002Dismissed
Sanjeev Kumar Vs Commissioner of Police and Others
Delhi High Court · (2002) 3 AD 921 : (2002) CriLJ 2178 : (2002) 96 DLT 330 : (2002) 62 DRJ 103 : (2002) 2 RCR(Criminal) 261
High Courts24 Jan 2002Allowed
Rajbir Singh Vs Delhi Transport Corporation and Others
Delhi High Court · (2002) 8 AD 432 : (2002) 97 DLT 19
High Courts23 Jan 2002
Delhi Public School and Another Vs Director of Education and Others Mrs. Indrani Ghosh Vs The Managing Committee Delhi Public School
Delhi High Court · (2002) 3 AD 421 : (2002) 97 DLT 118
High Courts23 Jan 2002
Bank of Baroda Vs Navratan Trading Co. Pvt. Ltd. and Others
Delhi High Court · (2002) 5 AD 16 : (2002) 96 DLT 889 : (2002) 65 DRJ 113 : (2002) 4 RCR(Civil) 328
High Courts23 Jan 2002
Lt. Col. S.P.S. Rekhi Vs Union of India (UOI) and Others Lt. Col. T.G. Raja Vs Union of India (UOI) and Others Lt. Col. Hanuman Singh and Others Vs Union of India (UOI) and Others Lt. Col. R.P. Thareja and Another Vs Union of India (UOI) and Others Lt. Col. Satpal Singh and Others Vs Union of India (UOI) and Another
Delhi High Court · (2002) 99 DLT 238 : (2003) 2 SLJ 96
Constitution of India, 1950 — Article 14, 16