High Courts31 Jan 2002
Mahavir Prasad Jaipuria Vs Gift Tax Officer
Delhi High Court · (2002) 256 ITR 329
Gift Tax Act, 1958 — Section 6, 6(1)Wealth Tax Act, 1957 — Section 15, 16A, 16A(5), 6, 7
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 99 of 106
High Courts31 Jan 2002
MODI SPG. and WVG. MILLS Vs Commissioner of Income Tax
Delhi High Court · (2002) 123 TAXMAN 484
High Courts31 Jan 2002
J.N. Sahni Vs Income Tax Appellate Tribunal and Others
Delhi High Court · (2002) 257 ITR 16 : (2002) 123 TAXMAN 569
Income Tax Act, 1961 — Section 254, 254(1), 254(2)
High Courts31 Jan 2002
Mahavir Prasad Jaipuria and Another Vs The Wealth Tax Officer and Another
Delhi High Court · (2002) 62 DRJ 516
High Courts31 Jan 2002Dismissed
Aviat Chemicals Pvt. Ltd. and Another Vs Magna Laboratories (Gujarat) Private Ltd. and Another
Delhi High Court · (2002) 96 DLT 841 : (2002) 24 PTC 231
High Courts31 Jan 2002Dismissed
Modi Corp Ltd. Vs Union of India and Another
Delhi High Court · (2002) 2 AD 81 : (2002) 96 DLT 679 : (2002) 62 DRJ 542
High Courts31 Jan 2002Dismissed
M.L. Sondhi Vs Union of India and Others
Delhi High Court · (2002) 97 DLT 99 : (2002) 63 DRJ 482 : (2003) 1 SLJ 19
High Courts31 Jan 2002Allowed
Rattan Bala Vs Prahlad Swarup Aggarwal
Delhi High Court · (2002) 3 AD 88 : (2002) 97 DLT 168 : (2002) 1 DMC 652 : (2002) 3 RCR(Civil) 348
High Courts31 Jan 2002Dismissed
Institution of Mechanical Engineers (India) Vs Union of India (UOI) and Others Ajay Mattoo Vs Union of India (UOI) and Others
Delhi High Court · (2002) 3 AD 250 : (2002) 97 DLT 626
All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 372
High Courts30 Jan 2002Allowed
Shri Ram Kumar, Shri Pawan Kumar, Mrs. Manglesh Pal, Ms. Sneh Lata and Mr. Karambir Singh Panchal Vs NCT of Delhi and Others and Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 97 DLT 184(2)
National Council for Teacher Education Act, 1993 — Section 17(4)
High Courts30 Jan 2002
Lal Chand Ram Vs Union of India (UOI) and Others
Delhi High Court · (2002) 01 DEL CK 0157
High Courts30 Jan 2002
Standard Pharmaceuticals Ltd. Vs Gyan Chand Jain and Another
Delhi High Court · (2002) 97 DLT 290 : (2002) 62 DRJ 733 : (2002) RLR 317
High Courts30 Jan 2002Allowed
B.N. Bajpai and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 2 AD 557
High Courts30 Jan 2002Dismissed
Ashok Builders and Promoters Vs Municipal Corporation of Delhi
Delhi High Court · (2002) 3 AD 891 : (2002) 97 DLT 10 : (2002) 63 DRJ 665
High Courts30 Jan 2002Dismissed
Union of India Vs Deo Narain and Others
Delhi High Court · (2002) 8 AD 525 : (2002) 153 DLT 582
High Courts30 Jan 2002
Union of India Vs J.S. Arora and Others
Delhi High Court · (2002) 8 AD 439 : (2002) 97 DLT 230
High Courts30 Jan 2002Dismissed
Basant Lal Vs The Management of A.F. Ferguson and Co. and Another
Delhi High Court · (2002) 2 AD 93 : (2002) 96 DLT 770 : (2002) 93 FLR 1220
High Courts30 Jan 2002Dismissed
Bhawna Sharma Vs University of Delhi
Delhi High Court · (2002) 96 DLT 850 : (2002) 63 DRJ 601
High Courts30 Jan 2002Dismissed
Ajay Singh Vs State (Government of National Capital Territory of Delhi)
Delhi High Court · (2002) 4 AD 173 : (2002) CriLJ 1970 : (2002) 96 DLT 780 : (2002) 62 DRJ 199