High Courts15 Mar 2002Allowed
Lt. Col. V.N. Singh Vs Union of India (UOI) and Others
Delhi High Court · (2002) 64 DRJ 379
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 88 of 106
High Courts15 Mar 2002Allowed
Commissioner of Excise and Entertainment Vs Ved Prakash and Others
Delhi High Court · (2002) 63 DRJ 781 : (2002) 3 LLJ 940
High Courts15 Mar 2002Dismissed
Kishan Chand Surendra Kumar Vs Delhi School Teachers Co-operative House Building Society Ltd.
Delhi High Court · AIR 2002 Delhi 330 : (2002) 3 ARBLR 458
High Courts14 Mar 2002
Spice Corporation Ltd. and Others Vs Deputy Commissioner of Income Tax
Delhi High Court · (2002) 178 CTR 280 : (2002) 257 ITR 766
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Mar 2002Dismissed
Raja Ram Singh Vs Arjun Singh and Another
Delhi High Court · AIR 2002 Delhi 338 : (2002) 97 DLT 729 : (2002) 62 DRJ 837
Hindu Succession Act, 1956 — Section 8, 9
High Courts14 Mar 2002
New Decent Footwear Industries Vs Union of India (UOI) and Another
Delhi High Court · (2002) 150 ELT 71
Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 33A, 35CConstitution of India, 1950 — Article 226
High Courts14 Mar 2002
Spice Corporation Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2002) 123 TAXMAN 986
High Courts14 Mar 2002
Commissioner of Income Tax Vs Steel Authority of India Ltd.
Delhi High Court · (2002) 176 CTR 255 : (2003) 263 ITR 211 : (2003) 133 TAXMAN 659
Income Tax Act, 1961 — Section 10
High Courts14 Mar 2002
Smt. Shanti Devi and Another Vs The State
Delhi High Court · (2002) 4 AD 497 : (2002) 97 DLT 410 : (2002) 63 DRJ 1
High Courts14 Mar 2002Dismissed
Sh. Sadhu Ram Singla Vs State and Others
Delhi High Court · (2002) 4 AD 97 : (2002) 111 CompCas 52 : (2002) CriLJ 2760 : (2002) 97 DLT 556 : (2002) 62 DRJ 351 : (2002) 2 RCR(Criminal) 633
High Courts14 Mar 2002
Castrol Limited and Another Vs Mr. Subhash Kapoor and Another
Delhi High Court · (2002) 4 AD 327 : (2002) 97 DLT 896 : (2002) 24 PTC 628
High Courts13 Mar 2002Disposed Off
Commissioner of Income Tax Vs Vishnu Neman
Delhi High Court · (2002) 123 TAXMAN 478
High Courts13 Mar 2002Dismissed
Paras Traders Vs Bharat Industrial Corporation and Another
Delhi High Court · (2002) 25 PTC 794
Trade and Merchandise Marks Act, 1958 — Section 11, 12, 12(1)
High Courts13 Mar 2002Dismissed
Mr. Sudhir Chona Vs Mrs. Shahnaz Husain
Delhi High Court · (2002) 4 AD 102 : (2002) 97 DLT 642 : (2002) 62 DRJ 346
High Courts13 Mar 2002Allowed
Dharam Singh Vs Union of India (UOI) and Another
Delhi High Court · (2002) 5 AD 65 : (2002) 97 DLT 538
High Courts13 Mar 2002Allowed
Sajani Khanna and Another Vs State
Delhi High Court · (2002) 4 AD 185 : (2002) 96 DLT 815
High Courts13 Mar 2002
Gyan Prakash Sharma Vs Delhi Development Authority and Another
Delhi High Court · (2002) 3 AD 809 : (2002) 97 DLT 205
High Courts13 Mar 2002Dismissed
Shri Ramesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2002) 5 AD 201 : (2002) 62 DRJ 531 : (2002) 3 LLJ 468
High Courts13 Mar 2002Dismissed
Laubro Industries Vs Union of India (UOI) and Others
Delhi High Court · (2002) 7 AD 587 : (2002) 2 ARBLR 28 : (2002) 97 DLT 432 : (2002) 62 DRJ 500