High Courts20 Mar 2002
Auto and General Industries Vs Northern Bench, Customs Excise and Gold (Control) Appellate Tribunal and Others
Delhi High Court · (2002) 8 AD 106 : (2002) 62 DRJ 427 : (2002) 82 ECC 27 : (2002) 143 ELT 487
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 86 of 106
High Courts20 Mar 2002
Glaxo India Limited Vs Akay Pharma Private Limited
Delhi High Court · (2002) 97 DLT 529 : (2002) 24 PTC 577
High Courts20 Mar 2002
Indian Council of Medical Research Vs Prem Chand and Others
Delhi High Court · (2002) 64 DRJ 238
High Courts20 Mar 2002Dismissed
Rajat Mathur Vs Shahzad Bahadur (Deceased) through Legal Heirs and Others
Delhi High Court · (2002) 4 AD 664 : (2002) 97 DLT 246
High Courts20 Mar 2002
Sidharath Vashisth @ Manu Sharma Vs State
Delhi High Court · (2002) 4 AD 477 : (2002) 3 Crimes 370 : (2002) 97 DLT 594 : (2002) 62 DRJ 578 : (2002) 3 RCR(Criminal) 20
High Courts20 Mar 2002Dismissed
Bharat Sanchar Nigam Ltd. and Others Vs Continental Telepower Industries Ltd.
Delhi High Court · (2002) 03 DEL CK 0029
High Courts20 Mar 2002
Pushpa Devi Vs State of NCT of Delhi
Delhi High Court · (2002) 4 AD 505 : (2002) 97 DLT 613 : (2002) 4 RCR(Criminal) 136
High Courts20 Mar 2002Allowed
Hindustan Zinc Ltd. Vs Punjab National Bank and Others
Delhi High Court · (2002) 6 AD 256 : AIR 2002 Delhi 398 : (2002) 97 DLT 930 : (2002) 62 DRJ 845
High Courts19 Mar 2002Dismissed
Sukumar Chand Jain Vs Delhi Development Authority and Another K.R. Builders Vs Delhi Development Authority Suresh Kumar Goel Vs Delhi Development Authority and Another
Delhi High Court · (2003) 1 ARBLR 174 : (2002) 99 DLT 3
Arbitration Act, 1940 — Section 14, 17, 30, 33, 34Arbitration and Conciliation Act, 1996 — Section 21, 85, 85(2)Contract Act, 1872 — Section 28
High Courts19 Mar 2002Dismissed
Amar Kaur and Another Vs Naresh Kumar
Delhi High Court · (2002) 4 AD 115 : (2002) 97 DLT 772 : (2002) 62 DRJ 401
High Courts19 Mar 2002Allowed
Usha International and Another Vs Usha Television Limited
Delhi High Court · (2002) 4 AD 593 : (2002) 25 PTC 184
High Courts19 Mar 2002Dismissed
V. Abdul Majid Vs Union of India (UOI)
Delhi High Court · AIR 2002 Delhi 370 : (2002) 97 DLT 911 : (2002) 62 DRJ 573
High Courts18 Mar 2002Allowed
Government of India, Department of Revenue Director General of Income Tax Vs Appellate Authority for Industrial and Financial Reconstruction
Delhi High Court · (2003) 115 CompCas 624
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19, 19(2)
High Courts18 Mar 2002Dismissed
Mal Singh Vs State of Delhi
Delhi High Court · (2002) 4 AD 710 : (2002) 98 DLT 163 : (2002) 63 DRJ 17 : (2002) 3 RCR(Criminal) 267
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 397, 482
High Courts18 Mar 2002Dismissed
Shri Nishan Singh Vs Smt. Amarjeet Kaur
Delhi High Court · (2002) 6 AD 702 : AIR 2002 Delhi 332 : (2002) 97 DLT 649 : (2002) 64 DRJ 630 : (2002) 4 RCR(Civil) 441
High Courts18 Mar 2002
R.S. Builders Vs Delhi Development Authority and Another
Delhi High Court · (2002) 03 DEL CK 0014
Arbitration Act, 1940 — Section 30, 33
High Courts16 Mar 2002Dismissed
Bhagwan Lal Arya Vs Commissioner of Police and Others
Delhi High Court · (2002) 03 DEL CK 0174
Central Civil Services (Leave) Rules, 1972 — Rule 17, 7, 7(2), 9(3)Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 8
High Courts16 Mar 2002Dismissed
Devi Dass Vs Union of India (UOI) and Others
Delhi High Court · (2002) 03 DEL CK 0173
Constitution of India, 1950 — Article 14, 226, 227Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15, 15(3), 29Penal Code, 1860 (IPC) — Section 221, 222, 223
High Courts16 Mar 2002Dismissed
Commissioner of Wealth Tax Vs Maharaja Prithvi Raj (Individual)
Delhi High Court · (2002) 100 DLT 526 : (2002) 256 ITR 508