High Courts22 Mar 2002
Reflex International (P) Ltd., Jain Shudh Vanaspati Ltd. and Jindal Paper Mills Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2002) 82 ECC 40
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 84 of 106
High Courts22 Mar 2002
Dr. B.L. Wadhera Vs Union of India (UOI) and Others
Delhi High Court · (2002) 99 DLT 484
High Courts22 Mar 2002
K.P. Dubey Vs The Chairman, CAT and Others
Delhi High Court · (2002) 03 DEL CK 0119
Central Service Rules — Rule 4
High Courts22 Mar 2002
Federation of Residents Welfare Associations, Rajouri Garden and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2002) 03 DEL CK 0100
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 331
High Courts22 Mar 2002Allowed
Jawahar Lal Chakravarti and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 03 DEL CK 0098
Constitution of India, 1950 — Article 14, 16, 16(1), 309, 77Trade Service (Group A) Rules, 1977 — Rule 8(1), 9C
High Courts22 Mar 2002Dismissed
Vijaya Gurunath Vs D.T.C. and Another
Delhi High Court · (2002) 6 AD 811 : (2002) 62 DRJ 701
High Courts22 Mar 2002Dismissed
Shri M.K. Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2002) 03 DEL CK 0086
High Courts22 Mar 2002Dismissed
Shri K.K. Jain Vs Federation of Indian Export Organisations and Another
Delhi High Court · (2002) 3 AD 793 : AIR 2002 Delhi 408 : (2002) 62 DRJ 605
High Courts22 Mar 2002Allowed
Ram Chander Aggarwal Vs Hans Raj Banga
Delhi High Court · (2002) 4 AD 453 : (2002) 97 DLT 564 : (2002) 63 DRJ 7
High Courts22 Mar 2002
A. Amrender Reddy Vs Indian Agricultural Research Institute
Delhi High Court · (2002) 99 DLT 712
High Courts22 Mar 2002
Jain Shudh Vanaspati Ltd. and Others Vs Union of India (UOI) and Others Jindal Paper Mills Ltd. and Others Vs Union of India (UOI) and Others Reflex International (P) Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2002) 4 AD 841 : (2002) 144 ELT 527
High Courts22 Mar 2002Allowed
Mideast India Ltd. Vs Shri K.M. Unni and Others
Delhi High Court · (2003) 115 CompCas 184 : (2002) 62 DRJ 537 : (2002) 94 FLR 1059 : (2002) 3 LLJ 971
High Courts22 Mar 2002Dismissed
Rishab Agro Products Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2002) 4 AD 838
High Courts22 Mar 2002
Shri Shiv Shankar Rustogi Vs Shri Uma Shankar Sharma
Delhi High Court · (2002) 7 AD 702 : (2002) 99 DLT 775 : (2002) 62 DRJ 686
High Courts22 Mar 2002Allowed
Union of India (UOI) and Another Vs R.S. Makkar
Delhi High Court · (2002) 4 AD 469 : (2002) 2 ARBLR 143 : (2002) 97 DLT 740
High Courts22 Mar 2002
Sanjay and Others Vs University of Delhi and Others
Delhi High Court · (2002) 03 DEL CK 0026
High Courts22 Mar 2002Dismissed
Shri Ujjagar Singh Vs Ms. Iqbal Kaur
Delhi High Court · (2002) 97 DLT 646 : (2002) 62 DRJ 7(1)
High Courts22 Mar 2002
Delhi Electricity Supply Undertaking Vs Bhimandas Ambwani and Others
Delhi High Court · (2002) 6 AD 934 : (2002) 63 DRJ 429
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12Land Acquisition Act, 1894 — Section 10, 11, 13A, 16, 17(1)
High Courts22 Mar 2002Dismissed
Indian Telecom Service Association Vs Union of India (UOI) and Others
Delhi High Court · (2002) 6 AD 746
Constitution of India, 1950 — Article 226
High Courts22 Mar 2002
Ex. Const. Badan Singh Vs Union of India (UOI) and Another
Delhi High Court · (2002) 8 AD 553 : (2002) 97 DLT 986 : (2002) 64 DRJ 849