High Courts03 Apr 2002
Kulvinder Singh Sethi and Others Vs Chairman-cum Managing Director, Punjab and Sind Bank
Delhi High Court · (2002) 4 AD 306 : (2002) 97 DLT 816
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 82 of 106
High Courts03 Apr 2002
Sepoy Lakhbir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2002) 4 AD 265 : (2002) 64 DRJ 810
High Courts03 Apr 2002
Uniplas India Limited Vs State and Another
Delhi High Court · (2002) CriLJ 3488 : (2002) 97 DLT 714 : (2002) 62 DRJ 669 : (2002) 3 RCR(Criminal) 42
High Courts03 Apr 2002Allowed
Sh. Joginder Singh Vs Sh. Kuldip Singh and Another
Delhi High Court · (2002) 4 AD 758 : (2002) 3 CivCC 613 : (2002) 97 DLT 806 : (2002) 3 RCR(Civil) 801
High Courts03 Apr 2002Dismissed
Jai Pal Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2002) 4 AD 45 : (2002) 97 DLT 782 : (2002) 62 DRJ 805 : (2002) 4 RCR(Criminal) 140
High Courts03 Apr 2002
Apeejay Surrendra Park Hotels Limited Vs New Delhi Municipal Council and Another
Delhi High Court · (2002) 4 AD 270 : (2002) 97 DLT 622 : (2002) 63 DRJ 812
High Courts02 Apr 2002
Penguin Books Limited Vs Book Sales Company and Another
Delhi High Court · (2002) 6 AD 19 : (2002) 98 DLT 611 : (2002) 64 DRJ 279
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), Order 37 Rule 3(5)Sales of Goods Act, 1930 — Section 55, 55(1)
High Courts02 Apr 2002
Sarjeet Singh Vs Commissioner of Police and Others
Delhi High Court · (2002) 3 AD 1073 : (2002) CriLJ 3824 : (2002) 97 DLT 851 : (2002) 62 DRJ 644
High Courts02 Apr 2002Partly Allowed
Pragya Chopra and Another Vs Ranjit Singh and Others
Delhi High Court · (2003) ACJ 1177 : (2002) 4 AD 302 : (2002) 97 DLT 513 : (2002) 62 DRJ 749
High Courts02 Apr 2002
Smt. Vibha Mehta and Another Vs Society for the National Institute of Physical Education and Sports
Delhi High Court · AIR 2003 Delhi 5 : (2002) 98 DLT 677
High Courts02 Apr 2002
Mr. Kanwar Sain Vs Airport Authority of India and Another
Delhi High Court · (2002) 2 ARBLR 146 : (2002) 97 DLT 537 : (2002) 62 DRJ 554
High Courts02 Apr 2002Partly Allowed
Smt. Sukarma Kher and Others Vs N.K. Nagin Chander and Others
Delhi High Court · (2002) 2 ACC 77 : (2003) ACJ 1926 : (2002) 4 AD 337 : (2002) 2 AnWR 254 : (2002) 97 DLT 559 : (2002) 62 DRJ 527
High Courts02 Apr 2002
Pramod Kumar Vs State (NCT of Delhi)
Delhi High Court · (2002) 4 AD 1 : (2002) 97 DLT 818
High Courts01 Apr 2002Dismissed
Bijender Singh Vs University of Delhi and Another
Delhi High Court · (2002) 4 AD 575 : (2002) 97 DLT 598 : (2003) 1 SLJ 103
High Courts01 Apr 2002Partly Allowed
Sh. Samiullah Khan and Another Vs Krishan Kumar and Others
Delhi High Court · (2002) 2 ACC 217 : (2003) ACJ 1744
High Courts01 Apr 2002Allowed
Debra Clare Seymour Vs Pradeep Arnold Seymour
Delhi High Court · (2002) 4 AD 499 : (2002) 98 DLT 34 : (2002) 2 DMC 144 : (2002) 63 DRJ 375
High Courts26 Mar 2002
Union of India (UOI) (Central Government) Vs Students Islamic Movement of India, State of Maharashtra, State of Kerala, State of M.P., State of Tamil Nadu, State of West Bengal, State of Gujarat, State of Rajasthan and State of Andhra Pradesh
Delhi High Court · (2002) 99 DLT 147 : (2002) 63 DRJ 563
Constitution of India, 1950 — Article 19, 25, 26Evidence Act, 1872 — Section 123, 162, 25, 27Explosive Substances Act, 1908 — Section 3, 4, 5
High Courts22 Mar 2002Dismissed
Union of India (UOI) Vs Scientists Association of the Ministry of Environment and Forests and Others
Delhi High Court · (2002) 03 DEL CK 0179
Constitution of India, 1950 — Article 226Department of Environment, Forest and Wildlife Scientific Group A Posts Rules, 1987 — Rule 5.3
High Courts22 Mar 2002Dismissed
Shri Kuldip Mahajan Vs Smt. Krishna Uppal and Others
Delhi High Court · (2002) 5 AD 61 : (2002) 97 DLT 619 : (2002) 62 DRJ 521