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Delhi High Court judgments, 2002

2,113 judgments · page 80 of 106

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High Courts10 Apr 2002Allowed

Anand Charetable Trust and Dharam Chand Charitable Trust Vs Commissioner of Wealth Tax and Others and Commissioner of Income Tax and Another

Delhi High Court · (2002) 175 CTR 19 : (2002) 257 ITR 275 : (2002) 123 TAXMAN 494

Companies Act, 1956 — Section 617Finance Act, 1972 — Section 7Income Tax Act, 1961 — Section 11, 11(1), 11(5), 12, 12A
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High Courts10 Apr 2002

Pfizer Products Inc. Vs B.L. and Company and Others, Sun Pharmaceutical India Ltd., All India Medicos and Another, Yogis Herboclub and Ajanta Pharma Ltd.

Delhi High Court · (2002) 25 PTC 262

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
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High Courts10 Apr 2002

Sh. Amit Sachdeva Vs Union of India (UOI) and Others

Delhi High Court · (2002) 5 AD 955 : (2002) 97 DLT 967 : (2002) 62 DRJ 809

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High Courts10 Apr 2002Allowed

Em and Em Associates Vs Delhi Development Authority and Another

Delhi High Court · AIR 2003 Delhi 128 : (2002) 2 ARBLR 222 : (2001) 97 DLT 835

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High Courts10 Apr 2002Dismissed

Surinder Bhushan Gupta Vs Manager Telephone Nigam Ltd. and Another

Delhi High Court · (2002) 5 AD 224 : (2002) 97 DLT 984 : (2002) 63 DRJ 405

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High Courts09 Apr 2002

All India Lawyers Union (Delhi-Unit) Vs Union of India (UOI) and Another

Delhi High Court · (2002) 64 DRJ 681

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 18(1)
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High Courts09 Apr 2002

Shri Sonu Upadhayay Vs The State (NCT) of Delhi, etc.

Delhi High Court · (2002) 4 AD 822 : (2002) CriLJ 4187 : (2002) 98 DLT 88 : (2002) 4 RCR(Criminal) 192

Delhi Police Act, 1978 — Section 47, 50
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High Courts09 Apr 2002Allowed

Shri Bhim Singh Vs Lt. Governor of Delhi and Another

Delhi High Court · (2002) 4 AD 960 : (2002) CriLJ 4748 : (2002) 98 DLT 216 : (2002) 63 DRJ 421

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High Courts09 Apr 2002Allowed

Dr. Jai Hari Agarwal Vs University of Delhi

Delhi High Court · (2002) 4 AD 463 : (2002) 100 DLT 144

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High Courts09 Apr 2002Dismissed

Amar Nath Sehgal Vs Union of India (UOI) and Another

Delhi High Court · (2002) 4 AD 349 : (2002) 2 ARBLR 130 : (2002) 97 DLT 439 : (2002) 63 DRJ 558

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High Courts09 Apr 2002

Shri Ashok Kumar Aggarwal Vs Union of India (UOI) and Others

Delhi High Court · (2002) 4 AD 884 : (2002) CriLJ 4222

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High Courts09 Apr 2002Dismissed

Saket Cultural Club (Regd) Vs Oriental Bank of Commerce

Delhi High Court · (2002) 5 AD 870 : (2002) 98 DLT 20 : (2002) 62 DRJ 638

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High Courts08 Apr 2002

Smt. Urmila Devi Jain Vs Sh. Shorey Lal and Another

Delhi High Court · (2002) 8 AD 381 : AIR 2003 Delhi 6 : (2002) 99 DLT 725

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High Courts08 Apr 2002Dismissed

Davender Arora Vs Management of Albert and David Limited and Another

Delhi High Court · (2002) 94 FLR 250 : (2003) 1 SLJ 98(1)

Industrial Disputes Act, 1947 — Section 2
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High Courts08 Apr 2002

Jagdish Katana and Another Vs State

Delhi High Court · (2002) 62 DRJ 828

Essential Commodities Act, 1955 — Section 7
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High Courts08 Apr 2002Dismissed

Shri Davender Arora Vs The Management of Albert and David Limited and Another

Delhi High Court · (2002) 97 DLT 429

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High Courts08 Apr 2002Dismissed

National Building Construction Corporation Vs Punjab National Bank and Another

Delhi High Court · (2002) 3 ARBLR 557 : (2002) 98 DLT 53 : (2002) 65 DRJ 744

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High Courts08 Apr 2002

Smt. Indira Madani and Others Vs Shri Hola Ram (Since deceased) through his legal heirs and Others

Delhi High Court · (2002) 4 AD 341 : AIR 2003 Delhi 49 : (2002) 3 CivCC 104 : (2002) 97 DLT 833 : (2002) 62 DRJ 621 : (2002) 3 RCR(Civil) 121

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High Courts08 Apr 2002

Kishan Bharwany Vs V.P. Aggarwal

Delhi High Court · AIR 2002 Delhi 345 : (2002) 97 DLT 723 : (2002) 62 DRJ 731

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High Courts08 Apr 2002Dismissed

Ex-Corporal V.V. Palanisamy (Retd) Vs Union of India (UOI) and Others

Delhi High Court · (2002) 97 DLT 435 : (2002) 62 DRJ 725

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