High Courts17 Apr 2002Allowed
Sh. Chander Prakash and Another Vs J.B. and Company
Delhi High Court · (2002) 8 AD 34 : (2002) 97 DLT 814 : (2002) 63 DRJ 652
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 78 of 106
High Courts17 Apr 2002Dismissed
Tribal Cooperative Marketing Development Federation of India Ltd. Vs Manjula Traders
Delhi High Court · (2002) 2 ARBLR 570 : (2002) 98 DLT 270 : (2002) 62 DRJ 746
High Courts17 Apr 2002
Shri Rajesh Parjapat Vs The State and Another
Delhi High Court · (2002) 4 AD 803 : (2002) 97 DLT 993
Penal Code, 1860 (IPC) — Section 156(3), 34, 420
High Courts17 Apr 2002Allowed
Sh. Thakur Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 7 AD 136 : (2002) 98 DLT 213 : (2002) 63 DRJ 649
High Courts16 Apr 2002Dismissed
Osram Gesellschaft Mit beschrankter Haftung Vs Shyam Sunder and Others
Delhi High Court · (2002) 25 PTC 198
Trade and Merchandise Marks Act, 1958 — Section 11, 11(9), 12, 12(3)
High Courts16 Apr 2002Dismissed
Paramjit Singh Vs Commissioner of Customs and Others
Delhi High Court · (2002) 8 AD 104 : (2002) 98 DLT 116 : (2002) 64 DRJ 200 : (2002) 82 ECC 547 : (2002) 143 ELT 485
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Customs Act, 1962 — Section 108, 110, 135(1)
High Courts16 Apr 2002
Ivory Mart Vs Union of India (UOI) and Others
Delhi High Court · (2002) 255 ITR 425
Finance (No. 2) Act, 1998 — Section 90(1)Income Tax Act, 1961 — Section 147
High Courts16 Apr 2002Dismissed
Dr. R.P. Tiwari Vs Union of India (UOI) and Another
Delhi High Court · (2002) 65 DRJ 502
High Courts15 Apr 2002Dismissed
Kamkhaya Steel (P) Ltd. Vs Union of India (UOI) and Others Aradhana Steel and Allied Industries Private Limited Vs Union of India (UOI) and Others Arihant Steel and Alloy Ltd. Vs Union of India (UOI) and Others Swarup Castings (P) Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2002) 6 AD 599 : (2002) 98 DLT 190 : (2002) 64 DRJ 64 : (2002) 83 ECC 881 : (2002) 143 ELT 38
Central Excise Rules, 1944 — Rule 96ZO, 96ZO(1), 96ZO(3)Central Excises and Salt Act, 1944 — Section 37, 3A, 3A(1), 3A(2), 3A(4)Constitution of India, 1950 — Article 14, 19, 226, 265, 32
High Courts15 Apr 2002
Lala Chaudhary Vs Vijay Kelkar and Others
Delhi High Court · (2002) 178 CTR 334 : (2002) 256 ITR 534 : (2003) 130 TAXMAN 311
Contempt of Courts Act, 1971 — Section 12
High Courts15 Apr 2002Disposed Off
Ramwati and Others Vs Commissioner of Police and Others
Delhi High Court · (2003) 2 ACC 285
High Courts15 Apr 2002Allowed
Ram Avtar Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2002) 97 DLT 788 : (2003) 1 SLJ 323
Constitution of India, 1950 — Article 14, 16, 19, 21
High Courts15 Apr 2002Dismissed
Delhi Development Authority Vs Darshan Lal
Delhi High Court · (2002) 5 AD 1024 : (2002) 97 DLT 573
High Courts15 Apr 2002
Tribal Co-operative Marketing Development Federation of India Ltd. Vs Auro Industries Limited and Another
Delhi High Court · (2002) 7 AD 194 : (2002) 3 ARBLR 100 : (2002) 98 DLT 654 : (2002) 64 DRJ 846
Arbitration and Conciliation Act, 1996 — Section 34, 75, 81
High Courts15 Apr 2002
Trans World Finance and Real Estate Co. Pvt. Ltd. Vs Union of India (UOI)
Delhi High Court · (2002) 97 DLT 767 : (2002) 63 DRJ 655
High Courts15 Apr 2002Allowed
Ram Wati and Others Vs Commissioner of Police and Others
Delhi High Court · (2002) 2 ACC 245 : (2004) ACJ 220 : (2002) 6 AD 124 : (2002) 97 DLT 982 : (2002) 62 DRJ 636 : (2002) 4 RCR(Civil) 740
High Courts15 Apr 2002Dismissed
S.M. Muddassir Vs State
Delhi High Court · (2002) 5 AD 81 : (2002) CriLJ 3430 : (2002) 98 DLT 129 : (2002) 63 DRJ 27 : (2002) 3 RCR(Criminal) 102
High Courts12 Apr 2002
Horlicks Limited and Others Vs Kartick Sadhukan
Delhi High Court · (2002) 25 PTC 126
High Courts12 Apr 2002Dismissed
Dr. Chowda Vasudev and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 8 AD 30 : (2002) 97 DLT 892 : (2002) 65 DRJ 340