High Courts12 Apr 2002
Vichitra Construction Pvt. Ltd. Vs Delhi Jal Board and Another
Delhi High Court · (2002) 63 DRJ 406
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 79 of 106
High Courts12 Apr 2002Dismissed
Sukhbir Singh Vs The State
Delhi High Court · (2002) CriLJ 3529 : (2002) 97 DLT 925 : (2002) 63 DRJ 534
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 320Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16, 16, 16(1)
High Courts11 Apr 2002
Raunaq International Limited Vs Union of India (UOI) and Others
Delhi High Court · (2002) 256 ITR 761 : (2002) 123 TAXMAN 512
Income Tax Act, 1961 — Section 80O
High Courts11 Apr 2002
Raunaq International Ltd. Vs Union of India and Others
Delhi High Court · (2002) 175 CTR 24
High Courts11 Apr 2002
Municipal Corporation of Delhi Vs Shri Ramey and Another
Delhi High Court · (2002) 4 AD 566 : (2002) 2 ARBLR 672 : (2002) 98 DLT 375
Arbitration Act, 1940 — Section 14, 30, 33Delhi Municipal Corporation Act, 1957 — Section 491
High Courts11 Apr 2002Allowed
Radha Krishna Gaur and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 04 DEL CK 0111
AFHQ (Clerical Service) Rules, 1968 — Rule 18(4)(2), 9A, 9A(1)
High Courts11 Apr 2002Dismissed
Puran Mal Aggarwal Vs State
Delhi High Court · (2002) 5 AD 205 : (2002) 98 DLT 203 : (2002) 63 DRJ 394 : (2002) 3 RCR(Criminal) 106
High Courts11 Apr 2002
Shri Jay Narayan Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2002) 04 DEL CK 0093
High Courts11 Apr 2002Allowed
Sahibe Alam Vs State
Delhi High Court · (2002) 5 AD 427 : (2002) 98 DLT 167 : (2002) 62 DRJ 791 : (2002) 3 RCR(Criminal) 105
High Courts11 Apr 2002
Sh. Satish Chander Dhawan Vs Chairman-cum-Managing Director, United India Insurance Company and Another
Delhi High Court · (2002) 04 DEL CK 0078
High Courts11 Apr 2002
Steel Authority of India Ltd. Vs Colet Steels Pvt. Ltd. and Others
Delhi High Court · (2002) 97 DLT 819
High Courts11 Apr 2002Partly Allowed
Gyan Chand Sharma Vs State
Delhi High Court · (2002) 4 AD 982 : (2002) 98 DLT 194 : (2002) 62 DRJ 782 : (2002) 3 RCR(Criminal) 223
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 420, 468, 471, 511
High Courts11 Apr 2002Dismissed
Udhha Lal Meena Vs Union of India (UOI) and Others
Delhi High Court · (2002) 7 AD 599 : (2002) 99 DLT 715 : (2002) 64 DRJ 260 : (2003) 3 SLJ 281
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 10, 15, 15(2), 8
High Courts11 Apr 2002
Union of India (UOI) Vs Mahesh Chand and Another
Delhi High Court · (2002) 7 AD 249 : (2002) 98 DLT 118
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts11 Apr 2002Dismissed
Amrendra Kumar Pandey Vs Staff Selection Commission and Another
Delhi High Court · (2002) 63 DRJ 674
High Courts11 Apr 2002Allowed
Govt. of NCT of Delhi and Others Vs Rajpal Singh
Delhi High Court · (2002) 100 DLT 385 : (2002) 64 DRJ 181 : (2003) 1 SLJ 130
Constitution of India, 1950 — Article 311Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 12Delhi Police Act, 1978 — Section 21(1), 21(3)
High Courts11 Apr 2002Dismissed
G. Ram Vs Delhi Development Authority
Delhi High Court · (2002) 7 AD 241 : AIR 2003 Delhi 120 : (2002) 98 DLT 800 : (2002) 64 DRJ 140
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 74Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 29, 32
High Courts11 Apr 2002
Shri S.D. Shukla Vs Union of India (UOI) and Others
Delhi High Court · (2002) 98 DLT 473
High Courts11 Apr 2002Dismissed
Sumer Singh Vs Union of India (UOI) and Another
Delhi High Court · (2002) 63 DRJ 410
High Courts10 Apr 2002
Anand Charitable Trust Vs CWT and Others (2) Dharan Chand Charitable Trust v. CWT
Delhi High Court · (2002) 175 CTR 19 : (2002) 257 ITR 275 : (2002) 123 TAXMAN 494