High Courts05 Apr 2002
Mittal Brothers Vs DDA and Others
Delhi High Court · (2002) 4 AD 471 : (2002) 2 ARBLR 567 : (2002) 98 DLT 317
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 81 of 106
High Courts05 Apr 2002Dismissed
Vijay Prakash Gupta Vs Mohinder Kumar Gupta and Others
Delhi High Court · (2002) 4 AD 606 : (2002) 97 DLT 861
High Courts05 Apr 2002Allowed
Shri Dharam Chand Vs Shri R.K. Jha
Delhi High Court · (2002) 4 AD 308 : (2002) 97 DLT 639 : (2002) 3 RCR(Civil) 127
High Courts05 Apr 2002Disposed Off
K.G. Kochar (Retd. GM) Vs Union of India (UOI) and Others
Delhi High Court · (2002) 4 AD 343 : (2002) 5 SLR 474
High Courts05 Apr 2002Dismissed
Abdul Rahman Vs Centre for Public Interest Litigation and Others
Delhi High Court · (2002) 4 AD 608 : (2002) 97 DLT 524 : (2002) 62 DRJ 692
High Courts05 Apr 2002Allowed
Shri V.K. Gupta Vs Union of India (UOI) and Another
Delhi High Court · (2002) 3 AD 1054 : (2002) 97 DLT 337 : (2002) 65 DRJ 497 : (2003) 96 FLR 181 : (2003) 1 SLJ 195
High Courts05 Apr 2002Allowed
Sh. Hardyal Singh Vs Smt. Kamlinder Kaur
Delhi High Court · (2002) 4 AD 254 : (2003) 1 CivCC 647 : (2002) 97 DLT 868 : (2002) 64 DRJ 638 : (2002) 3 RCR(Civil) 123
High Courts05 Apr 2002Allowed
Mr. S.P. Minocha Vs Lila Ram
Delhi High Court · AIR 2002 Delhi 223 : (2002) 97 DLT 708 : (2002) 63 DRJ 610 : (2002) 4 RCR(Civil) 60 : (2002) 2 RCR(Rent) 328
High Courts05 Apr 2002
H.B. Mishra Vs Ram Parkash (Deceased) Thr LRs
Delhi High Court · (2002) 4 AD 755 : (2002) 97 DLT 879 : (2002) 62 DRJ 525 : (2002) 4 RCR(Civil) 739
High Courts04 Apr 2002
Shri Dharam Chand Vashisht Vs Delhi Electric Supply Undertaking and Others
Delhi High Court · (2002) 5 AD 95 : (2002) 97 DLT 821
High Courts04 Apr 2002Dismissed
Dr. (Mrs) Ritu Chhibber Vs Union of India (UOI)
Delhi High Court · (2002) 04 DEL CK 0174
Constitution of India, 1950 — Article 14, 16, 311
High Courts04 Apr 2002Allowed
Lt. Governor, Govt. of NCT of Delhi and Others Vs Ex. Const. Jasmer Singh and Ex. Const. Harpal Singh
Delhi High Court · (2002) 04 DEL CK 0131
Constitution of India, 1950 — Article 21Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 10Delhi Police Act, 1978 — Section 21
High Courts04 Apr 2002
Bailiffs and Process Servers Association (Regd.) and Others Vs Delhi Administration, Delhi and Others
Delhi High Court · (2002) 04 DEL CK 0102
Constitution of India, 1950 — Article 14, 39Family Courts Rules, 1988 — Rule 15
High Courts04 Apr 2002
Association of Victims of Uphaar Tragedy Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2002) 4 AD 979 : (2002) 98 DLT 175 : (2002) 63 DRJ 461
High Courts04 Apr 2002Dismissed
The Management Committee of Montfort Sr. Sec. School Vs Mr. Vijay Kumar and Others
Delhi High Court · (2002) 4 AD 221 : (2002) 64 DRJ 51
High Courts04 Apr 2002Allowed
Ms. Sonu @ Neeraj Rani Vs State (NCT of Delhi)
Delhi High Court · (2002) 5 AD 1 : (2002) 4 Crimes 86 : (2002) 97 DLT 906 : (2002) 1 DMC 785 : (2002) 62 DRJ 775
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 302, 304B, 307, 34
High Courts04 Apr 2002Dismissed
Shri Prem Sarup Vs Savitri Devi and Others
Delhi High Court · (2002) 97 DLT 737 : (2002) 3 RCR(Civil) 800
High Courts03 Apr 2002Dismissed
Smt. Manorma J. Gupta and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 4 AD 233 : (2002) 97 DLT 785
High Courts03 Apr 2002
Krishan Pal and Another Vs State
Delhi High Court · (2002) 63 DRJ 481
Penal Code, 1860 (IPC) — Section 366, 376