High Courts22 Mar 2002Allowed
Colonel Aniltej Singh Dhaliwal Vs Union of India (UOI) and Others
Delhi High Court · (2002) 64 DRJ 854
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 85 of 106
High Courts22 Mar 2002
Delhi Development Authority Vs R.S. Yadav Surender Singh Oberoi Vs Delhi Development Authority and Others
Delhi High Court · (2002) 63 DRJ 508 : (2002) 4 RCR(Civil) 139
Constitution of India, 1950 — Article 226, 227
High Courts22 Mar 2002Allowed
R.K. Shewaramani Vs Indian Drugs and Pharmaceuticals Ltd. and Another
Delhi High Court · (2003) 1 LLJ 141
Constitution of India, 1950 — Article 12, 311IDPL Conduct, Discipline and Appeal Rules, 1978 — Rule 13(1), 13(2), 16(1), 30(A), 4
High Courts22 Mar 2002Allowed
Ms. Sarla Kaushik and Others Vs Jagjit Singh Rathor and Others
Delhi High Court · (2002) 99 DLT 822 : (2002) 64 DRJ 545
Advocates Act, 1961 — Section 15, 5Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(2)Constitution of India, 1950 — Article 14
High Courts22 Mar 2002
Dr. Vivek Banyal Vs Govt. of National Capital Territory of Delhi and Others Sunder Lal Jain Charitable Hospital Vs Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2002) 4 AD 47 : AIR 2002 Delhi 251
High Courts21 Mar 2002Dismissed
Shri Satbir Singh Vs Union of India (UOI)
Delhi High Court · (2002) 03 DEL CK 0165
High Courts21 Mar 2002Allowed
Shri Rajinderbir Singh Vs Union of India (UOI)
Delhi High Court · (2002) 03 DEL CK 0160
High Courts21 Mar 2002
Nanak Singh Sehgal and Others Vs The State and Others
Delhi High Court · (2002) 4 AD 549 : (2002) 97 DLT 742
High Courts21 Mar 2002
Uttam Singh Duggal and Sons Vs Union of India (UOI) and Others Parmeshwari Dass Shanti Prakash Vs Union of India (UOI) and Another
Delhi High Court · AIR 2002 Delhi 471 : (2002) 2 ARBLR 259 : (2002) 97 DLT 882
High Courts21 Mar 2002Allowed
Ajit Singh (dead) through his heirs and legal representatives, Sukhbir Singh, Satbir Singh, Paramjit Singh, Rajinderbir Singh and Harcharan Kaur, All residents of Village Burj, Teh. Taran Taran, District Amritsar, Punjab Vs Union of India and Others
Delhi High Court · (2002) 03 DEL CK 0075
High Courts21 Mar 2002Allowed
Smt. Harcharan Kaur Vs Union of India (UOI)
Delhi High Court · (2002) 03 DEL CK 0074
High Courts21 Mar 2002Allowed
Shri Sukhbir Singh Vs Union of India (UOI)
Delhi High Court · (2002) 4 AD 955 : (2002) CriLJ 3529(1) : (2002) 97 DLT 925(1)
High Courts21 Mar 2002Dismissed
R. Kapur Vs Delhi Vidyut Board
Delhi High Court · (2002) 03 DEL CK 0066
High Courts21 Mar 2002
Shri Nand Singh Vs The Secretary, Union of India and Others
Delhi High Court · (2002) 03 DEL CK 0064
High Courts21 Mar 2002Allowed
Jasbir Singh Vs Union of India (UOI)
Delhi High Court · (2002) 03 DEL CK 0054
High Courts21 Mar 2002Allowed
Smt. Jaswinder Kaur Vs Union of India (UOI)
Delhi High Court · (2002) 03 DEL CK 0053
High Courts21 Mar 2002Dismissed
Amit Raj and Others Vs State and Another
Delhi High Court · (2002) 4 AD 475 : (2002) 62 DRJ 534
High Courts21 Mar 2002Allowed
Dr. Bharat Ram Vs S.K. Gupta and Another
Delhi High Court · (2002) 4 AD 511 : (2002) 3 Crimes 349 : (2002) 97 DLT 575 : (2002) 62 DRJ 569 : (2002) 3 RCR(Criminal) 28
High Courts20 Mar 2002
Shri Rajesh Chandra Sood Vs Umesh Chandra Sood
Delhi High Court · (2002) 03 DEL CK 0115
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 20Hindu Succession Act, 1956 — Section 15