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Delhi High Court judgments, 2002

2,113 judgments · page 91 of 106

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High Courts04 Mar 2002

Kishore Chand Vs The State

Delhi High Court · (2002) 4 AD 235 : (2003) CriLJ 3321 : (2002) 97 DLT 705 : (2002) 62 DRJ 519 : (2002) 3 RCR(Criminal) 401

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High Courts04 Mar 2002Dismissed

Sachin Enterprises Vs Indian Oil Corp. Ltd. and Others

Delhi High Court · (2002) 62 DRJ 744 : (2002) 3 RAJ 124

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High Courts04 Mar 2002Allowed

Vimal Kumar Sharma Vs Union of India (UOI) and Another

Delhi High Court · (2002) 98 DLT 24

Land Acquisition Act, 1894 — Section 23(1A), 4, 6
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High Courts04 Mar 2002Allowed

Mrs. Shivani Sadanand Vs State and Another

Delhi High Court · (2002) 4 AD 242 : (2002) CriLJ 3384 : (2002) 97 DLT 443 : (2002) 62 DRJ 678

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High Courts01 Mar 2002Dismissed

Aero Club and Another Vs Mr. S.C. Shopra

Delhi High Court · (2002) 98 DLT 759

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, 115
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High Courts01 Mar 2002Allowed

U.K. Paints Industries and Another Vs Union of India (UOI) and Others

Delhi High Court · (2002) 82 ECC 38 : (2002) 144 ELT 255

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High Courts01 Mar 2002Dismissed

Ramesh Chander Vs R.L. Chugh, P.O., Industrial Tribunal

Delhi High Court · (2002) 3 LLJ 909

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33A
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High Courts01 Mar 2002

K.G. Khosla Compressors Ltd. Vs The U.P. State Electricity Board

Delhi High Court · (2002) 03 DEL CK 0128

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
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High Courts01 Mar 2002Dismissed

Ram Dhan and Others Vs Delhi Development Authority

Delhi High Court · (2002) 03 DEL CK 0113

Constitution of India, 1950 — Article 14, 16, 226Delhi Development Act, 1957 — Section 57
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High Courts01 Mar 2002Dismissed

Kedia Investment Corporation and Another, Simplex Industries, The Rajasthan Synthetic Industries Ltd., Jindal Pipe Ltd. and Another, Jindal India (P) Ltd. and Another, Swastic Pipes (P) Ltd. and Another and Sh. Ram Fibres Ltd. and Another Vs Union of India (UOI) and Others

Delhi High Court · (2002) 8 AD 240 : (2002) 97 DLT 1003 : (2002) 82 ECC 35 : (2002) 145 ELT 506

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High Courts01 Mar 2002Dismissed

Sh. Saranjeet Singh Likhare Vs Union of India (UOI)

Delhi High Court · (2002) 03 DEL CK 0107

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High Courts01 Mar 2002Allowed

National Steel Agency and Another Vs Union of India (UOI) and Others

Delhi High Court · (2002) 82 ECC 32 : (2002) 143 ELT 63

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High Courts01 Mar 2002Dismissed

Leather Avenues India Vs State of Delhi and Another

Delhi High Court · (2002) 5 AD 20 : (2002) 62 DRJ 329

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High Courts01 Mar 2002Allowed

Mrs. S. Jain, Sh. A.K. Jain, Sh. Rajinder Kumar, Durga Textiles, G.M. Valvet Factory and Cut Cord, Chowk Mental Hospital, Amritsar Vs Union of India (UOI) and Others

Delhi High Court · (2002) 97 DLT 877 : (2002) 81 ECC 682 : (2002) 144 ELT 262

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High Courts01 Mar 2002Dismissed

Paramjit Singh Vs Union of India (UOI)

Delhi High Court · (2002) 4 AD 412(1)

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High Courts01 Mar 2002Dismissed

Steel City Beverages Pvt. Ltd. Vs Union of India (UOI) and Another

Delhi High Court · (2002) 8 AD 238 : (2002) 98 DLT 39 : (2002) 82 ECC 34 : (2003) 159 ELT 14

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High Courts01 Mar 2002Dismissed

Naraindas Brothers Vs Union of India (UOI) and Another

Delhi High Court · (2002) 82 ECC 37 : (2002) 143 ELT 52

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High Courts28 Feb 2002Dismissed

Mirabai Films Pvt. Ltd. Vs Hathway Cable and Datacom Pvt. Ltd. and Another Mirabai Films Pvt. Ltd. Vs Indus in Media and Communications Mirabai Films Pvt. Ltd. Vs 7 Star Satellite Network Mirabai Films Pvt. Ltd. Vs Siti Cable Network

Delhi High Court · AIR 2002 Delhi 433 : (2002) 4 RCR(Civil) 311

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 36, 37
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High Courts28 Feb 2002

Punjab and Sind Bank Vs Shri Ramji Dass Khanna (through LRs) and Another

Delhi High Court · AIR 2002 Delhi 305 : (2002) 97 DLT 919 : (2002) 62 DRJ 766

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High Courts28 Feb 2002

MMTC Limited Vs Skate Shipping Company S.A.

Delhi High Court · (2002) 97 DLT 181 : (2002) 62 DRJ 238

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