High Courts22 Feb 2002Dismissed
Yogesh Jain Vs Union of India (UOI)
Delhi High Court · (2004) 118 CompCas 758
Securities and Exchange Board of India Act, 1992 — Section 11, 12, 30, 31
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 93 of 106
High Courts22 Feb 2002Dismissed
Kailash Nath Singhal Vs Union of India
Delhi High Court · (2002) 6 AD 38 : (2002) 97 DLT 602 : (2002) 64 DRJ 209 : (2002) 2 LLJ 1048
High Courts21 Feb 2002Disposed Off
B.L. Wadehra Vs Secretary, Ministry of Finance
Delhi High Court · (2002) 123 TAXMAN 591
High Courts21 Feb 2002Dismissed
NBCC Vs AM Rasool Constn. and Engineering Services (P) Ltd.
Delhi High Court · (2002) 8 AD 297 : (2002) 2 ARBLR 183 : (2002) 97 DLT 498
High Courts21 Feb 2002
Shri Ravinder Singh Vs The Union of India (UOI) and Others
Delhi High Court · (2002) 5 AD 148 : (2002) 97 DLT 756 : (2003) 1 SLJ 111(2)
High Courts21 Feb 2002Dismissed
Shri Ram Charan No. 142554618M Vs Union of India (UOI) and Others
Delhi High Court · (2002) 02 DEL CK 0057
High Courts21 Feb 2002
Shradha Nath Vs Manu Nath
Delhi High Court · (2002) 4 AD 177 : (2002) CriLJ 2605 : (2002) 97 DLT 33 : (2002) 62 DRJ 154
High Courts21 Feb 2002Allowed
State of Gujarat Vs R.S. Yadav and Another
Delhi High Court · (2002) 6 AD 805 : (2002) 97 DLT 446
High Courts21 Feb 2002Allowed
Balar Marketing Pvt. Ltd. Vs Lakha Sharma
Delhi High Court · (2002) 3 AD 194 : (2002) 97 DLT 424 : (2002) 62 DRJ 302 : (2002) 24 PTC 462
High Courts21 Feb 2002Dismissed
Dr. Sanjay Gupta Vs Dr. Shroff''s Charity Eye Hospital
Delhi High Court · (2002) 7 AD 580 : (2002) 62 DRJ 368 : (2002) 4 SLR 788
High Courts21 Feb 2002Dismissed
Chander Bhushan Rai and Others, Dev Kumar and Another and Jitender Prasad Singh and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2002) 6 SLJ 614
High Courts21 Feb 2002
Mr. Naresh Jain Vs Mr. Krishna Rani
Delhi High Court · (2002) 5 AD 459 : (2002) 97 DLT 770 : (2002) 62 DRJ 777
High Courts21 Feb 2002
Ms. Gayatri Devi Vs Mr. Shiv Kumar
Delhi High Court · (2002) 6 AD 797(2) : (2002) 62 DRJ 740 : (2002) RLR 570
High Courts20 Feb 2002
Shri V.N. Sethi Vs State and Others
Delhi High Court · (2002) 4 AD 190 : (2002) 97 DLT 831
High Courts20 Feb 2002Allowed
Parshotam Lal Gupta Vs State and Another
Delhi High Court · (2002) 97 DLT 917
Electricity Act, 1910 — Section 39, 44, 50Penal Code, 1860 (IPC) — Section 379
High Courts20 Feb 2002Dismissed
Union of India (UOI) Vs Polo Singh and Co.
Delhi High Court · (2002) 8 AD 489 : (2002) 62 DRJ 770
High Courts20 Feb 2002Allowed
Delhi Development Authority Vs Shri Prem Singh
Delhi High Court · (2002) 3 AD 1096 : (2003) 1 ARBLR 393 : (2002) 97 DLT 976
High Courts20 Feb 2002Dismissed
Sekar @ Balasunderam Vs Election Commission of India and Another
Delhi High Court · (2002) 3 AD 112
High Courts20 Feb 2002
Kamlesh Verma and Others Vs N.C.T. of Delhi and Another
Delhi High Court · (2002) 4 AD 208 : (2002) 97 DLT 318 : (2002) 1 DMC 638 : (2002) 62 DRJ 321 : (2002) 2 RCR(Criminal) 459
High Courts20 Feb 2002Dismissed
Smt. Sangeeta and Others Vs The State and Others Smt. Kamini Vs The State and Others Smt. Raj Hari Gupta and Others Vs The State and Others
Delhi High Court · (2002) 3 AD 1109