High Courts14 Feb 2002Allowed
Praveen Kumar Vs Union of India and Others
Delhi High Court · (2002) 6 AD 547 : (2002) 97 DLT 53 : (2003) 1 SLJ 74(2)
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 95 of 106
High Courts13 Feb 2002Dismissed
Bandhu Machinery (P) Ltd. Vs Additional Chief Metropolitan Magistrate
Delhi High Court · (2002) 177 CTR 209 : (2002) 123 TAXMAN 583
High Courts13 Feb 2002Dismissed
Bandhu Machinery Pvt. Ltd. and Others Vs Additional Chief Metropolitan Magistrate and Another
Delhi High Court · (2003) 259 ITR 703
Income Tax Act, 1961 — Section 278E
High Courts13 Feb 2002
Rakesh Kumar Verma and Others Vs State
Delhi High Court · (2002) 99 DLT 1
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 380, 420, 448
High Courts13 Feb 2002
Ravinder Jain Vs Central Bureau of Investigations
Delhi High Court · (2003) 69 DRJ 698
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Feb 2002Dismissed
Atul Yadav Vs Union of India and Others
Delhi High Court · (2002) 5 SLR 618
High Courts13 Feb 2002Dismissed
Prithvey Singh Vs State State Vs Davinder Singh and Others
Delhi High Court · (2002) 3 AD 698 : (2002) CriLJ 2874 : (2002) 96 DLT 785
High Courts12 Feb 2002Dismissed
Sh. P.N. Raju Vs Union of India (UOI) and Others
Delhi High Court · (2002) 02 DEL CK 0123
High Courts12 Feb 2002Allowed
Lajja Ram Bhardwaj and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 97 DLT 219 : (2002) 63 DRJ 547 : (2003) 1 SLJ 152
High Courts12 Feb 2002Allowed
G. Srinivasan Vs National Thermal Power Corporation (NTPC) Ltd.
Delhi High Court · (2002) 5 AD 100 : (2002) 97 DLT 151
High Courts12 Feb 2002Allowed
Ved Kumari and Another Vs State and Another
Delhi High Court · (2002) 96 DLT 820 : (2002) 62 DRJ 206
High Courts12 Feb 2002
Archies Greetings and Gifts Ltd. Vs Shiv Sena and Others
Delhi High Court · (2002) 96 DLT 872 : (2002) 62 DRJ 157
High Courts12 Feb 2002
Eita India Ltd. Vs National Capital Territory of Delhi and Others
Delhi High Court · (2002) 4 AD 186 : (2003) 2 ALD(Cri) 22 : (2002) 3 CivCC 550 : (2002) 2 CivCC 187 : (2002) CriLJ 4754 : (2002) 96 DLT 664 : (2002) 62 DRJ 166 : (2002) 2 RCR(Criminal) 463
High Courts11 Feb 2002Dismissed
Union of India (UOI) and Others Vs Shri Ganesh Upadhyaya and Another
Delhi High Court · (2002) 2 AD 749
High Courts11 Feb 2002Dismissed
Ex. Const. Jakhruddin Vs Lt. Governor, Delhi and Others
Delhi High Court · (2002) 02 DEL CK 0111
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts11 Feb 2002Dismissed
Union of India (UOI) and Others Vs Sh. O.P. Sharma and Another
Delhi High Court · (2002) 3 AD 37
High Courts11 Feb 2002
GH-13, Paschim Vihar DDA (SFS) Flats Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 3 AD 73
Delhi Development Act, 1957 — Section 11A
High Courts11 Feb 2002Allowed
Glaxo India Ltd. and Another Vs Drug Laboratories
Delhi High Court · (2002) 7 AD 589 : (2002) 97 DLT 84 : (2002) 25 PTC 105
High Courts11 Feb 2002
Court on its own motion Vs State
Delhi High Court · (2002) 6 AD 197 : (2002) 98 DLT 585
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2), 156(3), 157Delhi Police Act, 1978 — Section 103Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts11 Feb 2002
Tax Payers Welfare Association Vs Govt. of NCT of Delhi and Others Sales Tax Bar Association (Regd.) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2002) 3 AD 15
Constitution of India, 1950 — Article 226