High Courts08 Feb 2002Dismissed
Delhi Development Authority Vs Sh. B.P. Sharma and Another
Delhi High Court · (2002) 5 AD 811 : (2002) 97 DLT 725 : (2002) 63 DRJ 660 : (2002) 3 RCR(Civil) 798
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 96 of 106
High Courts08 Feb 2002
Indian Council of Legal Aid and Advice Vs Union of India (UOI) and Others
Delhi High Court · (2002) 02 DEL CK 0099
High Courts08 Feb 2002Allowed
Shri S.N. Gupta Vs Shri Mohd. Shakil and Others
Delhi High Court · (2002) 02 DEL CK 0092
High Courts08 Feb 2002Allowed
Attar Kaur Vs Delhi Development Authority
Delhi High Court · (2002) 4 AD 200 : (2002) 97 DLT 147 : (2002) 62 DRJ 574
High Courts08 Feb 2002Dismissed
Daya Devi Vs Angoori Devi and Others
Delhi High Court · (2002) 2 AD 697 : AIR 2002 Delhi 295 : (2002) 96 DLT 639 : (2002) 63 DRJ 68
High Courts08 Feb 2002Allowed
Bom Bahadur Thapa Vs United Commercial Bank
Delhi High Court · (2002) 8 AD 574 : (2003) 1 ALT 31 : (2002) 96 DLT 801 : (2002) 3 LLJ 1011 : (2002) 2 RCR(Criminal) 829
High Courts08 Feb 2002
Chet Ram through LRs Ram Singh and Others Vs Krishan Kumar and Others
Delhi High Court · (2002) 3 AD 289
High Courts08 Feb 2002Dismissed
P. Kumari and Others Vs N.D.M.C.
Delhi High Court · (2002) 3 AD 637 : (2002) 96 DLT 776
High Courts08 Feb 2002
S. Rama Rao Vs The Managing Director, FCI and Others
Delhi High Court · (2002) 8 AD 343 : (2002) 97 DLT 141 : (2002) 62 DRJ 176 : (2003) 1 SLJ 143
High Courts08 Feb 2002Dismissed
R.K. Gaur Vs The Government of National Capital Territory and Others
Delhi High Court · (2002) 2 AD 645 : (2002) 97 DLT 413
High Courts08 Feb 2002Allowed
Smt. Parvati Devi Vs Municipal Corporation of Delhi
Delhi High Court · (2002) 96 DLT 423
High Courts08 Feb 2002
Al-Falah Trust (Regd) Vs The Ministry of Home Affairs and Others
Delhi High Court · (2002) 8 AD 341 : (2002) 97 DLT 812
High Courts08 Feb 2002Dismissed
Municipal Corporation of Delhi Vs Hotu Ram
Delhi High Court · (2002) 3 AD 646 : (2002) 97 DLT 135
High Courts08 Feb 2002Dismissed
Sarup Singh and Others Vs Union of India (UOI)
Delhi High Court · (2002) 2 AD 357 : (2002) 97 DLT 418 : (2002) 62 DRJ 419
High Courts08 Feb 2002Dismissed
Dr. Janak Raj Jai Vs Lt. Governor of Delhi and Another
Delhi High Court · (2002) 7 AD 537 : (2002) 97 DLT 800 : (2002) 1 DMC 778
High Courts08 Feb 2002Dismissed
General Secretary, Samrath Shiksha Samiti and Another Vs K.P. Bansal and Others
Delhi High Court · (2002) 96 DLT 564 : (2002) 2 LLJ 335 : (2002) 3 RCR(Civil) 357
High Courts08 Feb 2002
National Highways Authority of India Vs Backbone-Tarmat-NG-JV and Another
Delhi High Court · (2002) 100 DLT 230
High Courts07 Feb 2002Allowed
Wellman (Hindustan) Pvt. Ltd. Vs Union of India (UOI)
Delhi High Court · (2005) 122 ECR 406
High Courts07 Feb 2002
Amar Singh Vs Food Corporation of India and Others
Delhi High Court · (2002) 8 AD 242 : (2002) 97 DLT 654
High Courts07 Feb 2002
Bumbrah Electric Co. Vs Delhi Development Authority and Another
Delhi High Court · (2002) 2 AD 753 : (2003) 1 ARBLR 421 : (2002) 97 DLT 130 : (2002) 62 DRJ 213