High Courts24 Jul 2002
Zuko Engineers Vs Ministry of Commerce and Indust.
Delhi High Court · (2002) 99 DLT 360 : (2003) 26 PTC 199
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 52 of 106
High Courts24 Jul 2002Dismissed
Shri Joginder Kumar Vs Delhi Development Authority and Another
Delhi High Court · (2002) 07 DEL CK 0162
High Courts24 Jul 2002
Manjula, Secy. Home Living Coop. G.H. Society Vs The Registrar Coop. Society
Delhi High Court · (2002) 99 DLT 616
High Courts24 Jul 2002
Shri Ajay Kumar Vs Govt of NCT of Delhi and Another
Delhi High Court · (2002) 07 DEL CK 0132
High Courts24 Jul 2002Dismissed
Mahanagar Telephone Nigam Ltd. Vs Metro Tyres Ltd. and Another
Delhi High Court · (2002) 100 DLT 358
Constitution of India, 1950 — Article 226
High Courts24 Jul 2002
In Re: Electronics Ltd. (In Liqn)
Delhi High Court · (2004) 119 CompCas 821 : (2002) 64 DRJ 402
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 445(3), 446, 456(2)Industrial Disputes Act, 1947 — Section 2, 25F, 25FFF, 25FFF(1), 25K
High Courts24 Jul 2002Dismissed
Airport Employees Federation of India (AEFI) Vs Airports Authority of India and Others
Delhi High Court · (2002) 07 DEL CK 0045
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)
High Courts24 Jul 2002Dismissed
Kunal Ramchandani Vs Ramchandani Enterprises and Others
Delhi High Court · (2002) 64 DRJ 194
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Jul 2002Allowed
Union of India (UOI) Vs Central Administrative Tribunal and Another
Delhi High Court · (2002) 07 DEL CK 0191
Commutation of Pension Rules, 1981 — Rule 18, 6
High Courts23 Jul 2002Dismissed
Shri Shankar Nath Tiwary and Others, Smt. Amita Kumar and Others, Shri Rahul Singhal and Others, Shri Dayanand and Others, Shri Sandeep and Others, Seema Arya and Others and Net Ram and Others Vs Delhi Subordinate Services Selection Board and Others
Delhi High Court · (2002) 07 DEL CK 0179
Administrative Tribunals Act, 1985 — Section 19Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 12, 14, 142, 16, 309
High Courts23 Jul 2002Allowed
Flora Bose Vs Suprotik Bose
Delhi High Court · (2002) 100 DLT 200 : (2002) 2 DMC 775
Hindu Marriage Act, 1955 — Section 13(1)
High Courts23 Jul 2002
Inndev Engineers (India) P. Ltd. Vs Delhi Vidyut Board and Others
Delhi High Court · AIR 2002 Delhi 478 : (2003) 1 CivCC 184 : (2003) 2 RCR(Civil) 45
Electricity Act, 1910 — Section 24
High Courts23 Jul 2002Dismissed
M.C.D. Vs Dhunishaw Framroz Daruwala
Delhi High Court · (2002) 100 DLT 679 : (2003) 69 DRJ 256
Delhi Municipal Corporation Act, 1957 — Section 116
High Courts23 Jul 2002Dismissed
Sh. Satbir Singh Vs Major S.C. Bugg and Others
Delhi High Court · (2003) 114 CompCas 473
Companies Act, 1956 — Section 531, 531A, 531B, 542, 543Easements Act, 1882 — Section 52, 54, 60, 64
High Courts22 Jul 2002
The Talagang Coop. G.H. Socy. Ltd. Vs Financial Commr. and Others
Delhi High Court · (2002) 07 DEL CK 0173
Delhi Co-operative Societies Rules, 1973 — Rule 40
High Courts22 Jul 2002Dismissed
Commissioner of Income Tax, Delhi-XVI Vs Shri R.V. Gupta
Delhi High Court · (2002) 177 CTR 101 : (2002) 99 DLT 610 : (2002) 258 ITR 261
Income Tax Act, 1961 — Section 260A
High Courts22 Jul 2002Dismissed
Smt. Uzma Khanam Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2002) 99 DLT 661 : (2002) 4 RCR(Civil) 669
High Courts22 Jul 2002
Director of Income Tax Vs Dalmiya Jan Kalyan Trust
Delhi High Court · (2002) 178 CTR 402 : (2002) 258 ITR 95 : (2003) 127 TAXMAN 551
Income Tax Act, 1961 — Section 11, 260A
High Courts22 Jul 2002Dismissed
Commissioner of Income Tax Vs R.V. Gupta
Delhi High Court · (2002) 124 TAXMAN 191 : (2002) 123 TAXMAN 191