High Courts22 Jul 2002Dismissed
B.L. Bagai Vs Union of India (UOI) and Others
Delhi High Court · (2002) 99 DLT 733
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 53 of 106
High Courts19 Jul 2002Allowed
Shailender Tiwari and Others Vs Meenakshi Anhal and Another
Delhi High Court · (2002) 99 DLT 356 : (2002) 64 DRJ 340
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts19 Jul 2002
Parvinder Singh (now deceased) Vs Bhai Hospital Trust and Others
Delhi High Court · (2003) 2 ARBLR 618 : (2002) 99 DLT 310
Arbitration Act, 1940 — Section 32, 33Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Jul 2002Allowed
Jia Ram and Others Vs Union of India (UOI)
Delhi High Court · (2002) 99 DLT 392 : (2002) 64 DRJ 285
Land Acquisition Act, 1894 — Section 17, 23(1A), 4, 54, 6
High Courts19 Jul 2002
Abdul Rehman and Another Vs State
Delhi High Court · (2002) 100 DLT 348 : (2002) 64 DRJ 308
Criminal Procedure Code, 1973 (CrPC) — Section 102(1), 397, 401Evidence Act, 1872 — Section 101, 106Penal Code, 1860 (IPC) — Section 120B, 380, 406, 411, 420
High Courts19 Jul 2002
Harvinder Singh Arora and Another Vs State N.C.T. of Delhi
Delhi High Court · (2002) 99 DLT 613
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Jul 2002
Ex. Pioneer Arun Kumar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2002) 07 DEL CK 0168
High Courts19 Jul 2002Allowed
Dula Ram Vs Union of India (UOI)
Delhi High Court · (2002) 99 DLT 564
Land Acquisition Act, 1894 — Section 4, 54, 6
High Courts19 Jul 2002Allowed
Shri Shiv Dhan Singh (since deceased) through his Legal Heirs Vs Union of India (UOI)
Delhi High Court · (2002) 07 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100, 151, 2Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 17, 26(2), 28A, 4, 54
High Courts19 Jul 2002Dismissed
Director of Income Tax (Exemption) Vs Bharat Kalyan Pratishthan
Delhi High Court · (2002) 257 ITR 609
Income Tax Act, 1961 — Section 11, 12
High Courts19 Jul 2002
Manmohan Singh and Another Vs Joginder Kaur and Others
Delhi High Court · (2002) 64 DRJ 293 : (2002) 4 RCR(Civil) 157
Succession Act, 1925 — Section 208, 214, 276, 295
High Courts19 Jul 2002
Commissioner of Income Tax Vs Greater Delhi Planners P. Ltd.
Delhi High Court · (2002) 177 CTR 210 : (2002) 257 ITR 799 : (2002) 124 TAXMAN 465
High Courts19 Jul 2002Dismissed
Harish Chander Vs Lt. Governor and Others
Delhi High Court · (2002) 07 DEL CK 0067
High Courts19 Jul 2002Dismissed
Ashutosh Rout Vs Director of Education and Another
Delhi High Court · (2002) 07 DEL CK 0040
Delhi School Education Rules, 1973 — Rule 138
High Courts19 Jul 2002
Dr. Arun Kumar Gupta Vs State of NCT of Delhi
Delhi High Court · (2002) 100 DLT 150 : (2002) 64 DRJ 328
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 380, 406, 411, 420
High Courts19 Jul 2002Dismissed
Mr. Dalip Bhatia Vs State and Others
Delhi High Court · (2002) 99 DLT 581 : (2002) 64 DRJ 317
Succession Act, 1925 — Section 2, 241, 241(1), 276, 291
High Courts19 Jul 2002Allowed
Shri Devender Lal Mehta Vs Dharmender Mehta and Others
Delhi High Court · (2002) 99 DLT 437 : (2002) 64 DRJ 367
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Jul 2002Dismissed
Corporal Vijay Kumar Vs Union of India (UOI)
Delhi High Court · (2003) 104 DLT 738 : (2003) 3 SLJ 480
Constitution of India, 1950 — Article 226
High Courts18 Jul 2002
Smt. Krishna Rani Kapoor Vs Union of India (UOI) and Others
Delhi High Court · (2002) 99 DLT 602
Constitution of India, 1950 — Article 14
High Courts18 Jul 2002Allowed
Inderjeet Singh Hansrao and Others Vs Union of India (UOI) and Another
Delhi High Court · (2002) 100 DLT 256
Land Acquisition Act, 1894 — Section 28A(3)