High Courts26 Jul 2002
Union of India (UOI) and Another Vs J.R.C. Grid Engineers P. Ltd.
Delhi High Court · (2002) 07 DEL CK 0046
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 51 of 106
High Courts26 Jul 2002
Shri R.S. Gambhir Vs Shri S.S. Gambhir
Delhi High Court · (2002) 07 DEL CK 0039
Arbitration Act, 1940 — Section 20, 30, 33
High Courts26 Jul 2002Dismissed
Mrs. Asha Dhingra and Others Vs Mrs. Sushma Jatoga and Others
Delhi High Court · (2002) 07 DEL CK 0038
High Courts26 Jul 2002Allowed
Babbar Vision India Pvt. Ltd. Vs Rama Vision Ltd.
Delhi High Court · (2002) 99 DLT 556 : (2003) 1 RCR(Civil) 226
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(2), Order 37 Rule 3(5)
High Courts26 Jul 2002Dismissed
Superior Steel Products (P) Ltd. Vs Commissioner of Central Excise, Delhi - I
Delhi High Court · (2002) 07 DEL CK 0029
Central Excises and Salt Act, 1944 — Section 35HCivil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1922 — Section 35
High Courts26 Jul 2002Dismissed
Wg. Cdr. R.R.J. Dass (Retd.) Vs Smt. Satya Bhama Lal
Delhi High Court · (2003) 115 CompCas 878 : (2002) 100 DLT 105 : (2002) 64 DRJ 503 : (2002) 4 RCR(Criminal) 118
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141
High Courts26 Jul 2002
Sh. Dharshan Singh and Another Vs Sh. Avtar Singh
Delhi High Court · (2002) 07 DEL CK 0010
High Courts25 Jul 2002Allowed
Tilak Upbhokta Sahkari Store Ltd. Vs Registrar Cooperative Societies and Others
Delhi High Court · AIR 2003 Delhi 1 : (2002) 99 DLT 551
Delhi Co-operative Societies Act, 1972 — Section 32, 66(3)
High Courts25 Jul 2002
Revolution (Forum for Awareness) and Another Vs Govt. of NCT of Delhi State and Others
Delhi High Court · (2002) 07 DEL CK 0143
Constitution of India, 1950 — Article 21Delhi Control of Vehicular and other traffic on Roads and Streets Regulations, 1980 — Regulation 14, 15, 16, 3
High Courts25 Jul 2002Dismissed
H.C. Dabral Vs The Union of India (UOI) and Others
Delhi High Court · (2002) 07 DEL CK 0128
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts25 Jul 2002
Gopal Trading Co. Vs Commissioner of Income Tax
Delhi High Court · (2002) 124 TAXMAN 730
High Courts25 Jul 2002Dismissed
G.D. and Sons Vs Income Tax Cum Wealth Tax Officer
Delhi High Court · (2004) 186 CTR 197
Constitution of India, 1950 — Article 226
High Courts25 Jul 2002Partly Allowed
Union of India (UOI) Vs Hukam Chand
Delhi High Court · (2003) 102 DLT 162
Land Acquisition Act, 1894 — Section 18, 25(1A), 4, 6
High Courts25 Jul 2002
Mr. Laxmikant Sharma and Others Vs The N.C.T. of Delhi and Others
Delhi High Court · (2002) 07 DEL CK 0080
High Courts25 Jul 2002Dismissed
Union of India (UOI) and Others Vs Hari Ram Shukla and Others
Delhi High Court · (2002) 07 DEL CK 0079
High Courts25 Jul 2002Dismissed
Smt. Chanchal Devi Kapoor Vs New Delhi Municipal Committee
Delhi High Court · (2002) 07 DEL CK 0063
High Courts25 Jul 2002
G.D. and Sons Vs Income Tax-cum-Wealth Tax Officer
Delhi High Court · (2002) 124 TAXMAN 341
High Courts25 Jul 2002
Sh. Omveer Singh Panwar Vs Union of India (UOI) and Others
Delhi High Court · (2002) 07 DEL CK 0050
High Courts25 Jul 2002Allowed
Raja Towers (P) Ltd. and Another Vs D.D.A and Another
Delhi High Court · (2002) 07 DEL CK 0026
High Courts25 Jul 2002Allowed
Sh. Satinder Nath Kaul Vs Deputy Director (Commercial) DDA and Others
Delhi High Court · (2002) 07 DEL CK 0025