High Courts18 Jul 2002Allowed
Shri Inderjeet Singh Hansrao and Others Vs Union of India (UOI) and Another
Delhi High Court · (2002) 100 DLT 256
Land Acquisition Act, 1894 — Section 17, 28, 28A(3), 4, 6
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 54 of 106
High Courts18 Jul 2002Dismissed
Mahender Pal Singh Vs Director General, C.R.P.F.
Delhi High Court · (2002) 07 DEL CK 0064
Central Civil Services (Extraordinary Pension) Rules, 1939 — Rule 3A, 6Central Civil Services (Pension) Rules, 1972 — Rule 38, 49Defense Services Regulation, 1962 — Rule 48
High Courts18 Jul 2002
Shankar Kumar Mishra Vs National Capital Territory of Delhi, Delhi Subordinate Services Selection Board, Municipal Corporation of Delhi and New Delhi Municipal Committee
Delhi High Court · (2002) 07 DEL CK 0037
High Courts18 Jul 2002
Punjab National Bank Vs S.K. Poddar
Delhi High Court · (2003) 1 LLJ 757
Banking Regulation Act, 1949 — Section 45, 45(7)Constitution of India, 1950 — Article 12, 226Delhi High Court Act, 1966 — Section 10
High Courts17 Jul 2002Dismissed
Smt. Renu Jolly and Others Vs Shri Vinod Kumar
Delhi High Court · (2002) 99 DLT 261 : (2002) 64 DRJ 467
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 7Delhi Rent Control Act, 1958 — Section 14, 14(1), 14D, 2, 25B
High Courts17 Jul 2002Dismissed
Bal Kishan Vs Local Health Authority, Department of PRA, Govt. of NCT of Delhi State
Delhi High Court · (2002) 99 DLT 339 : (2002) 64 DRJ 445
Criminal Procedure Code, 1973 (CrPC) — Section 29, 323, 347Penal Code, 1860 (IPC) — Section 320Prevention of Food Adulteration Act, 1954 — Section 14A, 15, 16, 16(1)(A), 20
High Courts17 Jul 2002Dismissed
Shri Jatin Behl Vs University of Delhi and Others
Delhi High Court · (2002) 99 DLT 546
High Courts17 Jul 2002Dismissed
U.P. Samaj Co-operative Group Housing Society Vs Delhi Cooperative Tribunal and Others
Delhi High Court · (2002) 99 DLT 692
High Courts17 Jul 2002Dismissed
Mahanagar Telephone Nigam Ltd. Vs Meenu Gupta
Delhi High Court · (2003) 2 ARBLR 521 : (2003) 102 DLT 732 : (2002) 64 DRJ 192
Telegraph Act, 1885 — Section 7BTelegraph Rules, 1951 — Rule 443
High Courts17 Jul 2002Allowed
Laxmi Narayan Soni Vs Roop Chand Soni and Another
Delhi High Court · (2002) 99 DLT 186
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 74Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 Jul 2002Dismissed
Meera and Co. Ltd. Vs Archies Greetings and Gifts Ltd.
Delhi High Court · (2002) 07 DEL CK 0042
Companies Act, 1956 — Section 434
High Courts16 Jul 2002Dismissed
Shri Raj Kumar Avasthi Vs Smt. Urmila Devi
Delhi High Court · (2002) 99 DLT 390 : (2002) 64 DRJ 320
Delhi Rent Control Act, 1958 — Section 14D, 25B(8)
High Courts16 Jul 2002Allowed
Ramesh Chand Goyal Vs State
Delhi High Court · (2002) 99 DLT 424
Evidence Act, 1872 — Section 114, 114(3)Prevention of Food Adulteration Act, 1954 — Section 14(1), 16(1), 7(10)
High Courts16 Jul 2002
Ved Parkash Vs Union of India (UOI) and Others
Delhi High Court · (2003) 179 CTR 604 : (2004) 135 TAXMAN 83
Income Tax Act, 1961 — Section 194A, 4
High Courts16 Jul 2002Dismissed
Vijay Kumar Vs Deputy Director General of Foreign Trade
Delhi High Court · (2003) 156 ELT 827
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts16 Jul 2002
Parwana Coop. G/H Society Ltd. Vs Registrar Cooperative Societies
Delhi High Court · (2002) 64 DRJ 489
High Courts16 Jul 2002Dismissed
Director of Income Tax (Exemption) Vs Sindhi Panchayat
Delhi High Court · (2002) 258 ITR 259
Income Tax Act, 1961 — Section 11, 12A, 260A
High Courts16 Jul 2002Dismissed
Director of Income Tax Vs Sindhi Panchayat
Delhi High Court · (2002) 124 TAXMAN 23
High Courts16 Jul 2002
Shankar Vs Union of India
Delhi High Court · (2002) 125 TAXMAN 588
Income Tax Act, 1961 — Section 194A, 4
High Courts16 Jul 2002
Shankar and Others Vs Union of India and Others
Delhi High Court · (2002) 178 CTR 26