High Courts17 Jan 2001Dismissed
Bal Ram Vs Rajinder Kumar
Delhi High Court · (2001) 01 DEL CK 0102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 96 of 99
High Courts17 Jan 2001
Commissioner of Income Tax Vs Shri Ram Refrigeration Industries Ltd.
Delhi High Court · (2002) 253 ITR 783 : (2001) 116 TAXMAN 381
Income Tax Act, 1961 — Section 256(1), 32(1A), 37
High Courts17 Jan 2001Dismissed
Nehru Enclave Residents Welfare Association Vs V.K. Duggal, Commissioner, Municipal Corporation of Delhi and Others
Delhi High Court · (2001) 4 AD 797 : (2001) 90 DLT 461
High Courts17 Jan 2001
Rajpal and Co. Vs Commissioner of Income Tax
Delhi High Court · (2001) 250 ITR 832 : (2001) 116 TAXMAN 805
Income Tax Act, 1961 — Section 249, 249(1), 256(1)
High Courts17 Jan 2001
International Security and Intelligence Agency Limited. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2001) 3 AD 87 : AIR 2001 Delhi 283 : (2001) 90 DLT 243 : (2000) 57 DRJ 582 : (2001) RLR 25
High Courts17 Jan 2001
Eastern Book Company and Others Vs Navin J. Desai and Another, D.B. Modak and Another
Delhi High Court · AIR 2001 Delhi 185 : (2001) 2 RCR(Criminal) 352
High Courts16 Jan 2001
Commissioner of Income Tax Vs Harsha Tractor Ltd.
Delhi High Court · (2001) 249 ITR 499 : (2001) 117 TAXMAN 201
Income Tax Act, 1961 — Section 256(1), 43(3)
High Courts16 Jan 2001Dismissed
Krishan Singh and Another Vs Delhi Development Authority and Others
Delhi High Court · (2001) 01 DEL CK 0131
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 12
High Courts16 Jan 2001
Commissioner of Income Tax Vs Raj Brothers
Delhi High Court · (2001) 252 ITR 438 : (2001) 116 TAXMAN 824
Income Tax Act, 1961 — Section 256(1), 256(2), 28
High Courts16 Jan 2001
Tata Sons Limited Vs Sahni and Others
Delhi High Court · (2002) 61 DRJ 432 : (2002) 24 PTC 154 : (2002) 3 RAJ 14
High Courts16 Jan 2001
Courts On Its Own Motion Vs In The Matter of Statement made by Shri Raman Duggal, Adv.
Delhi High Court · (2001) 2 AD 818 : (2001) CriLJ 1064 : (2001) 89 DLT 572 : (2001) 57 DRJ 523 : (2001) RLR 144
High Courts12 Jan 2001Dismissed
M.C. Joshi and Another Vs G.S. Kalra
Delhi High Court · (2001) 4 AD 909 : (2001) 90 DLT 453
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts12 Jan 2001
Samagya Consultants Pvt. Ltd. Vs Commissioner of Sales Tax and Another
Delhi High Court · (2001) 122 STC 512
Delhi Sales Tax Act, 1975 — Section 24
High Courts12 Jan 2001
Manohar Lal Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 90 DLT 394
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts12 Jan 2001
Sunil Kumar Dhaka Vs Union of India and Others
Delhi High Court · (2001) 2 AD 229 : (2001) 57 DRJ 507 : (2002) 64 ECC 353 : (2001) 3 RCR(Criminal) 109 : (2001) RLR 211
High Courts12 Jan 2001
Vasant Kunj Residents Welfare Assoc. and Another Vs The Lt.Governor of Delhi and Others
Delhi High Court · (2001) 2 AD 545 : AIR 2001 Delhi 271 : (2001) 90 DLT 108 : (2001) 57 DRJ 771
High Courts12 Jan 2001
M/s Vrajlal Manilal and Co. Vs M/s Bansal Tobacco Co.
Delhi High Court · (2001) 2 AD 358 : (2001) 89 DLT 780 : (2001) 58 DRJ 184 : (2001) RLR 114
High Courts11 Jan 2001
Commissioner of Income Tax Vs Continental Construction (P.) Ltd.
Delhi High Court · (2001) 249 ITR 473 : (2001) 118 TAXMAN 688
Income Tax Act, 1961 — Section 154, 254, 256(1)
High Courts11 Jan 2001
Commissioner of Income Tax Vs Modern Bakeries India Limited
Delhi High Court · (2001) 249 ITR 465 : (2001) 117 TAXMAN 737
Income Tax Act, 1961 — Section 256(1), 37(2B), 80JIncome Tax Rules, 1962 — Rule 19A(3)
High Courts11 Jan 2001
Saraswati Insurance Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 169 CTR 170 : (2001) 252 ITR 430 : (2001) 116 TAXMAN 306
Income Tax Act, 1961 — Section 256(1), 5