High Courts23 Jan 2001Dismissed
Rajni Rani Gupta Vs Babu Ram and Others
Delhi High Court · (2001) 5 AD 155 : (2001) 90 DLT 520 : (2001) 58 DRJ 206 : (2002) 1 RCR(Criminal) 7
Contempt of Courts Act, 1971 — Section 11, 12, 20
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 94 of 99
High Courts23 Jan 2001
J.S. Constructions Vs Delhi Development Authority
Delhi High Court · (2001) 3 AD 477 : (2001) 91 DLT 134 : (2001) 59 DRJ 551
Arbitration Act, 1940 — Section 14, 17
High Courts23 Jan 2001
Commissioner of Income Tax Vs P. Jaiswal
Delhi High Court · (2001) 252 ITR 453 : (2002) 121 TAXMAN 272
Income Tax Act, 1961 — Section 17, 17(2), 2(24), 256(1)
High Courts23 Jan 2001
D.K. Bhargava Vs Smt. Maya Devi and Others
Delhi High Court · AIR 2001 Delhi 139 : (2002) 1 CivCC 193 : (2001) 3 RCR(Civil) 736
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts23 Jan 2001
Riasat Ali Vs Smt. Sayeeda Begum and Another
Delhi High Court · (2001) 2 AD 501 : (2001) 90 DLT 112 : (2001) 57 DRJ 672 : (2001) RLR 196
High Courts23 Jan 2001
Rakesh Patel Vs The State (NCT of Delhi) Chander Prakash Vs The State (NCT of Delhi) Anil Kumar Vs The State (NCT of Delhi)
Delhi High Court · (2001) 4 AD 381 : (2001) CriLJ 1928 : (2001) 91 DLT 10
High Courts23 Jan 2001
Council of the Institute of Chartered Accountants of India Vs C. M. Mehrotra
Delhi High Court · (2001) 3 AD 313 : AIR 2001 Delhi 268 : (2001) 58 DRJ 51 : (2001) 117 TAXMAN 171
High Courts23 Jan 2001
Vidyasagar Institute of Mental Health and Neuro Sciences and Another Vs Delhi Vidyut Board
Delhi High Court · (2001) 01 DEL CK 0013
High Courts23 Jan 2001
International Amusement Ltd. Vs Indian Trade Promotion Organization
Delhi High Court · (2001) 01 DEL CK 0005
High Courts23 Jan 2001
M/s. Shyam Ahuja Ltd. Vs G.M. Enterprises and others
Delhi High Court · (2001) 5 AD 225 : (2001) 90 DLT 606
High Courts22 Jan 2001Allowed
Municipal Corporation of Delhi Vs Ramkishan and Another
Delhi High Court · (2001) 3 AD 781 : (2001) 91 DLT 395 : (2001) 58 DRJ 777 : (2001) 89 FLR 549 : (2001) 1 LLJ 1411
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17
High Courts22 Jan 2001Dismissed
Union of India Vs Bharat Singh and Others
Delhi High Court · (2001) 01 DEL CK 0084
Land Acquisition Act, 1894 — Section 54
High Courts22 Jan 2001Allowed
Jeevan Dass Vs Ranbir Singh and Another
Delhi High Court · (2001) 4 AD 769 : (2001) 90 DLT 595
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17
High Courts22 Jan 2001
Oriental Bank of Commerce Vs Dr. (Mrs.) C.K. Asha Sinha and Another
Delhi High Court · (2001) 3 AD 253
High Courts22 Jan 2001
Smt. Devi Vs State (NCT of Delhi)
Delhi High Court · (2001) 3 AD 584 : (2001) 90 DLT 626 : (2001) 1 DMC 585 : (2001) 50 DRJ 310
High Courts22 Jan 2001
Shikha Properties Pvt. Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (2001) 2 AD 547 : AIR 2001 Delhi 247 : (2001) 2 CivCC 510 : (2001) 90 DLT 18 : (2001) 57 DRJ 770 : (2001) 3 RCR(Civil) 512 : (2001) 2 RCR(Rent) 15
High Courts19 Jan 2001Dismissed
Neelam Mehta Vs P.D. Malhotra and Others
Delhi High Court · (2001) 2 AD 657 : (2001) 90 DLT 785
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jan 2001Dismissed
Jaipur Polyspin Limited Vs Union of India (UOI)
Delhi High Court · (2002) 79 ECC 544 : (2001) 134 ELT 346
Central Excises and Salt Act, 1944 — Section 11B(2)
High Courts19 Jan 2001
The Gap Inc and Others Vs Praveen K. Jain and Others
Delhi High Court · (2001) 58 DRJ 69
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 29
High Courts19 Jan 2001Dismissed
R.C. Wahi Vs Lal Singh and Another
Delhi High Court · (2001) 2 AD 496 : (2001) 90 DLT 23 : (2001) 57 DRJ 676
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 7 Rule 11, 115Limitation Act, 1963 — Section 3