High Courts02 Feb 2001
Mrs. Kamlesh Jaiswal Vs The General Manager, Centaaur Hotel and Others
Delhi High Court · (2001) 2 AD 769 : (2001) 91 DLT 161 : (2001) 57 DRJ 836
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 92 of 99
High Courts02 Feb 2001
Ganpat Vs Union of India
Delhi High Court · (2002) 62 DRJ 630
Land Acquisition Act, 1894 — Section 18, 23, 23(1), 4(1), 54
High Courts02 Feb 2001
Syndicate Bank Vs Bakhtawar Singh
Delhi High Court · (2001) 3 AD 341 : (2001) 90 DLT 668 : (2001) 58 DRJ 128 : (2001) 90 FLR 50 : (2001) 2 LLJ 143
High Courts01 Feb 2001
Commissioner of Income Tax Vs Escorts Transmissions Ltd.
Delhi High Court · (2001) 3 AD 147 : (2001) 168 CTR 179 : (2001) 91 DLT 370 : (2001) 249 ITR 546 : (2001) 116 TAXMAN 827
Income Tax Act, 1961 — Section 256(1), 32(1)
High Courts01 Feb 2001Dismissed
Metalex Pipes Ltd. Vs Spark Electrodes Pvt. Ltd. and Another
Delhi High Court · (2001) 5 AD 240 : (2001) 90 DLT 482
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 7 Rule 14, 151
High Courts01 Feb 2001
Hindustan Appliances and Another Vs K.L. Shroof and Another
Delhi High Court · (2002) 1 RCR(Civil) 196
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4
High Courts01 Feb 2001
Rakesh Kumar Jain Vs Rajender Kumar Rastogi
Delhi High Court · (2001) 5 AD 54 : (2001) 90 DLT 325
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Feb 2001
Auto Pin India (Regd.) and Another Vs Director of Enforcement of Foreign Exchange Regulation Act and Another
Delhi High Court · (2001) 59 DRJ 57
Foreign Exchange Regulation Act, 1973 — Section 2
High Courts01 Feb 2001Dismissed
Shri Laxmi Narain Vs Delhi Development Authority
Delhi High Court · (2001) 02 DEL CK 0104
High Courts01 Feb 2001
M/s. Aggarwal Bandhu (Pvt) Ltd. Vs M/s. National Seeds Corporation
Delhi High Court · (2001) 4 AD 146 : (2001) 1 RAJ 377
High Courts01 Feb 2001
V.B. Singh Yadav Vs Union of India and Others
Delhi High Court · (2000) 57 DRJ 767
High Courts01 Feb 2001Allowed
Shri Chhammi Lal Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 94 DLT 148
Constitution of India, 1950 — Article 226
High Courts31 Jan 2001Dismissed
Tata Engineering and Locomotive Co. Ltd. Vs Religious Technology Centre
Delhi High Court · (2001) 01 DEL CK 0133
Trade and Merchandise Marks Rules, 1959 — Rule 53, 53(2)
High Courts31 Jan 2001
Sudershan bids was and Another Vs Vidyawanti and Others
Delhi High Court · (2002) 1 RCR(Civil) 197
High Courts31 Jan 2001
Texla Metals and Plastics Pvt. Ltd. Vs Anil K. Bhasin and Others
Delhi High Court · (2001) 01 DEL CK 0127
Designs Act, 1911 — Section 43
High Courts31 Jan 2001Dismissed
Anand Dev Tyagi Vs Indraj Yadav and Others
Delhi High Court · (2001) 5 AD 245 : (2001) 90 DLT 496
High Courts31 Jan 2001Dismissed
Manjit Malik Vs Ramesh Kumar Malik and Others
Delhi High Court · (2001) 5 AD 244 : (2001) 90 DLT 488 : (2001) 58 DRJ 143
Constitution of India, 1950 — Article 227
High Courts31 Jan 2001Dismissed
G.C. Ghosh @ M. Karim Ghazi Vs Sushmita Ghosh
Delhi High Court · (2001) 1 DMC 469 : (2001) 4 RCR(Civil) 650
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2), 23(2)
High Courts31 Jan 2001
Municipal Corporation of Delhi Vs Parveen Kapoor
Delhi High Court · (2001) 6 AD 717 : (2001) 90 DLT 517
High Courts31 Jan 2001
Commissioner of Income Tax Vs G.K. Chadha G.K. Chadha Vs Commissioner of Income Tax
Delhi High Court · (2002) 172 CTR 187 : (2001) 252 ITR 617
Income Tax Act, 1961 — Section 256(1), 36(1), 37