High Courts31 Jan 2001Dismissed
Air Vice Marshal (Retd.) Dr. P.S. Devgan Vs S.P. Walia
Delhi High Court · (2001) 01 DEL CK 0052
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 93 of 99
High Courts31 Jan 2001
National Agricultural Co-operative Marketing Federation of India Ltd. Vs Nafed Processed Food Cooperative Marketing Federation of India Employees Union and Others
Delhi High Court · (2001) 3 AD 887 : (2001) 90 DLT 754 : (2001) 58 DRJ 799
High Courts30 Jan 2001Dismissed
Anupam Guar Vs Union of India and Others
Delhi High Court · (2001) 5 AD 247 : (2001) 90 DLT 503
Constitution of India, 1950 — Article 226
High Courts30 Jan 2001
Smt. Shruti Kalra Vs University of Delhi and Others
Delhi High Court · (2001) 2 AD 582 : (2001) 90 DLT 262 : (2001) 57 DRJ 600
High Courts30 Jan 2001
Gp. Capt. B.P. Dasgupta (Retd) Vs Chief of Air Staff and Others
Delhi High Court · (2001) 2 AD 837 : (2001) 90 DLT 676 : (2001) 57 DRJ 570
High Courts30 Jan 2001
Pushkar Singh and Others Vs University of Delhi and Others
Delhi High Court · (2001) 2 AD 749 : (2001) 90 DLT 36 : (2001) 57 DRJ 734
High Courts30 Jan 2001
Shri Brahmanand Kejriwal Vs Kushal Kishore Aggarwal
Delhi High Court · (2001) 2 AD 810 : (2001) 90 DLT 49 : (2001) 58 DRJ 89
High Courts30 Jan 2001
Smt Shobha Suresh Jumani Vs Union of India
Delhi High Court · (2001) 2 AD 589 : (2001) 90 DLT 348 : (2001) 58 DRJ 42 : (2001) 74 ECC 567 : (2001) 2 RCR(Criminal) 294
High Courts29 Jan 2001
Om Parkash Vs State
Delhi High Court · (2001) CriminalCC 288
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 Jan 2001Dismissed
M.J. Singh and Others Vs Samara Enterprises
Delhi High Court · (2001) 4 AD 1083 : (2001) 58 DRJ 614
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, 47
High Courts25 Jan 2001
Commissioner of Income Tax Vs Mohd. Masoom
Delhi High Court · (2001) 170 CTR 58 : (2001) 252 ITR 596 : (2001) 117 TAXMAN 499
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts25 Jan 2001
M/s. M.M. Products Ltd. Vs Jyoti Vansapati and Allied Industries Ltd.
Delhi High Court · (2001) 3 AD 226
High Courts25 Jan 2001
M/S Escorts Finance Limited Vs M/S Southern Investigation and Another
Delhi High Court · (2001) 01 DEL CK 0045
High Courts24 Jan 2001
M/s Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (2001) 3 AD 386 : (2001) 91 DLT 273 : (2002) 63 DRJ 259 : (2001) 3 RAJ 157
High Courts24 Jan 2001
Commissioner of Income Tax Vs Apparel Express Co. (Pvt.) Ltd.
Delhi High Court · (2001) 170 CTR 440 : (2001) 251 ITR 733 : (2001) 117 TAXMAN 411
Income Tax Act, 1961 — Section 80J, 80J(4)
High Courts24 Jan 2001
Commissioner of Income Tax Vs Hindustan Kokoku Wires Ltd.
Delhi High Court · (2001) 169 CTR 85 : (2001) 250 ITR 41 : (2002) 120 TAXMAN 74
Income Tax Act, 1961 — Section 256(1), 32(1)
High Courts24 Jan 2001
Municipal Corporation of Delhi Vs S.A. Builders Ltd., (Now known as SAB Industries Ltd New Delhi) and another
Delhi High Court · (2001) 2 AD 441 : (2001) 90 DLT 57 : (2001) 57 DRJ 694 : (2001) RLR 321
High Courts24 Jan 2001
Sh. Hari Singh Vs Madan Lal and Others
Delhi High Court · (2001) 2 AD 843 : AIR 2001 Delhi 231 : (2001) 90 DLT 268
High Courts24 Jan 2001
M/s LLoyd Insulations (India) Ltd. and Others Vs Cement Corporation of India Ltd. and Another
Delhi High Court · (2001) 2 AD 567 : (2001) 105 CompCas 729 : (2001) 90 DLT 1 : (2001) 57 DRJ 606 : (2001) RLR 268
High Courts23 Jan 2001Dismissed
Altab Hossain Vs Howrah Super Biri No. 202 and Others
Delhi High Court · (2000) 57 DRJ 660