High Courts05 Feb 2001
Hindustan Construction Corpn. Vs D.D.A. and Another
Delhi High Court · (2001) 60 DRJ 291
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 91 of 99
High Courts05 Feb 2001
Sunita Khanna Vs B.L. Gupta and Another
Delhi High Court · (2001) 3 CivCC 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 9 Rule 13
High Courts05 Feb 2001
Commissioner of Income Tax Vs Indo Asiatic Engineers P. Ltd.
Delhi High Court · (2001) 169 CTR 539 : (2001) 249 ITR 523 : (2002) 120 TAXMAN 487
Income Tax Act, 1961 — Section 125, 125A, 143(3), 144B, 153(1)
High Courts05 Feb 2001
Smt. Sushila Goel and others Vs United India Insurance Co. Ltd. and others
Delhi High Court · (2001) 1 ACC 470 : (2002) ACJ 65 : (2001) 3 AD 81 : (2001) 90 DLT 173 : (2001) 58 DRJ 76
High Courts05 Feb 2001
Shri K.S. Cheema and Others Vs M.C.D. and Another
Delhi High Court · (2001) 2 AD 760 : (2001) 90 DLT 497 : (2001) 58 DRJ 97
High Courts05 Feb 2001
ITC Hotels Limited Vs Amitabh Bachchan Corporation Ltd.
Delhi High Court · (2001) 3 AD 434 : (2001) 91 DLT 58 : (2001) 58 DRJ 250 : (2001) 3 RAJ 143
High Courts05 Feb 2001
Ms. Veena Rani and others Vs DTC and others
Delhi High Court · (2001) 1 ACC 450 : (2002) ACJ 740 : (2001) 3 AD 77 : (2001) 90 DLT 175
High Courts05 Feb 2001
Shri Chuni Lal and others and Shri Mir Singh and others Vs Union of India
Delhi High Court · (2001) 3 AD 401 : (2001) 90 DLT 489
High Courts05 Feb 2001
M/s. National Telecom of India Ltd. Vs Union of India and Another
Delhi High Court · (2001) 3 AD 419 : AIR 2001 Delhi 236 : (2001) 90 DLT 613 : (2001) 58 DRJ 82
High Courts05 Feb 2001
Smt. Narinder Kaur Vs Smt. Tejinder Kaur and Others
Delhi High Court · (2001) 94 DLT 321
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts02 Feb 2001
Mrs. Rukma Singh and another Vs Suhaib Ilyasi
Delhi High Court · (2001) 3 AD 519 : (2001) 90 DLT 378 : (2001) 58 DRJ 229
High Courts02 Feb 2001
The Regional Director Employees State Insurance Corporation Vs Capital Co-operative Industries Society Ltd. and another
Delhi High Court · (2001) 3 AD 156 : (2001) 90 DLT 792 : (2001) 57 DRJ 840 : (2001) 89 FLR 925 : (2001) 1 LLJ 1597
High Courts02 Feb 2001
Shri Ajay Pal Singh Vs State (NCT of Delhi) and Others
Delhi High Court · (2001) CriLJ 1935 : (2001) 91 DLT 91 : (2001) 4 RCR(Criminal) 283
High Courts02 Feb 2001
Shri Rameshwar Sharma and another Vs M.C.D. and others
Delhi High Court · (2001) 2 AD 876 : (2001) CriLJ 1501 : (2001) 90 DLT 328 : (2001) 58 DRJ 105
High Courts02 Feb 2001
Kamal Kishore Saboo Vs Nawabzada Humayun Kamal Hasan Khan
Delhi High Court · (2001) 2 AD 635 : AIR 2001 Delhi 220 : (2001) 3 CivCC 132 : (2001) 90 DLT 45 : (2000) 57 DRJ 617 : (2001) 3 RCR(Civil) 565
High Courts02 Feb 2001
Bharat Petroleum Corporation Limited Vs Shri Hari Chand Sachdeva and others
Delhi High Court · (2001) 3 AD 902 : AIR 2001 Delhi 307 : (2001) 90 DLT 817
High Courts02 Feb 2001
Shri Umed Singh Vs Delhi Development Authority
Delhi High Court · (2001) 3 AD 679 : (2001) 91 DLT 126 : (2001) 3 RAJ 228
High Courts02 Feb 2001
Shakeel Ahmed Vs State (NCT OF Delhi)
Delhi High Court · (2001) 3 AD 362 : (2001) 90 DLT 694
High Courts02 Feb 2001
M/s. Rose Advertising Vs M/s. Delhi Transport Corporation
Delhi High Court · (2001) 3 AD 513 : (2001) 90 DLT 834 : (2001) RLR 262
High Courts02 Feb 2001
Smt. Sudershan Karir and others Vs State and Others
Delhi High Court · (2001) 4 AD 401 : (2001) 92 DLT 249 : (2001) 59 DRJ 154