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Delhi High Court judgments, 2001

1,971 judgments · page 99 of 99

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High Courts04 Jan 2001

Commissioner of Income Tax Vs Consulting Engineering Services (India) Ltd.

Delhi High Court · (2001) 250 ITR 849 : (2001) 117 TAXMAN 54

Income Tax Act, 1961 — Section 256, 256(2)
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High Courts04 Jan 2001

Narendra Singh Jain Vs Shri R.P. Saroj (Deceased) and Others

Delhi High Court · (2001) 3 AD 245 : (2001) 90 DLT 232 : (2001) 57 DRJ 833 : (2001) RLR 258

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High Courts04 Jan 2001

Smt. Sumitra Devi and Another Vs Smt. Gita Narula

Delhi High Court · (2001) 2 AD 851 : (2001) 90 DLT 185 : (2001) 58 DRJ 145

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High Courts04 Jan 2001

Rolta India Limited and Another Vs ELBEE Services Limited

Delhi High Court · (2001) 3 AD 444 : AIR 2001 Delhi 353 : (2001) 92 DLT 232 : (2001) 58 DRJ 330

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High Courts04 Jan 2001

Shri Bhagwan Hosiery Vs Presiding Officer, Labour Court and Others

Delhi High Court · (2001) 2 AD 663 : (2001) 91 DLT 399 : (2001) 89 FLR 701 : (2001) 2 LLJ 179

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High Courts04 Jan 2001Dismissed

Buddha Films Pvt. Ltd. Vs Prasar Bharati (Broadcasting Corporation of India)

Delhi High Court · (2001) 01 DEL CK 0015

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High Courts04 Jan 2001

The Commissioner of Income Tax Vs M/s. Prudential Builders

Delhi High Court · (2001) 2 AD 232 : (2001) 90 DLT 143 : (2001) 57 DRJ 696 : (2001) 248 ITR 285

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High Courts03 Jan 2001

D.P. Byrne Vs Commissioner of Income Tax

Delhi High Court · (2001) 249 ITR 311 : (2001) 118 TAXMAN 675

Income Tax Act, 1961 — Section 113, 113(1), 113(3), 147, 148
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High Courts03 Jan 2001Allowed

Randhir Singh Vs Roshanara and Others

Delhi High Court · (2002) ACJ 1161 : (2001) 4 AD 698 : (2001) 90 DLT 304

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High Courts03 Jan 2001

D.P. Mehta Vs Commissioner of Income Tax

Delhi High Court · (2001) 168 CTR 321 : (2001) 251 ITR 529 : (2001) 116 TAXMAN 611

Income Tax Act, 1961 — Section 256(1), 54
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High Courts03 Jan 2001Dismissed

Avtar Singh Vs Manmohan Singh and Another

Delhi High Court · (2001) 90 DLT 815

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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