High Courts11 Jan 2001Allowed
Kanwal Johar and Others Vs Ramey and Others
Delhi High Court · (2001) 4 AD 764 : (2001) 90 DLT 577
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 9 Rule 13, Order 9 Rule 7
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 97 of 99
High Courts11 Jan 2001Dismissed
Shri Vikram Bakshi Vs Union of India
Delhi High Court · (2001) 01 DEL CK 0061
National Centre for Trade Information Service Rules, 1998 — Rule 4Recruitment Rules — Rule 10, 11, 12, 9
High Courts11 Jan 2001
Mr. D. Kochhar Vs Canara Bank and others
Delhi High Court · (2001) 3 AD 636 : (2001) 91 DLT 142
High Courts11 Jan 2001
Shri Harish Chander Dewan Vs Sh. Mahesh Chander Dewan and others
Delhi High Court · (2001) 2 AD 540 : AIR 2001 Delhi 168 : (2001) 89 DLT 568 : (2001) 57 DRJ 547
High Courts11 Jan 2001
M/s. Gobind Parshad Jagdish Parshad Vs Shri Hari Shankar and Others
Delhi High Court · (2001) 2 AD 528 : AIR 2001 Delhi 121 : (2001) 89 DLT 675 : (2001) 57 DRJ 575
High Courts11 Jan 2001
Shri R.K. Sharma and others in RFA(OS) No. 32/2000 Shri Vishnu Kumar Goyal and others in RFA(OS) No.35/2000 Vs Ashok Nagar Welfare Association and Co.
Delhi High Court · (2001) 2 AD 797 : AIR 2001 Delhi 272 : (2001) 2 CivCC 570 : (2001) 90 DLT 583 : (2001) 57 DRJ 722 : (2001) 4 RCR(Civil) 337
High Courts11 Jan 2001
M/s. Pee Kay Associates Vs Union of India and Others
Delhi High Court · (2001) 2 AD 773 : AIR 2001 Delhi 248 : (2001) 91 DLT 279 : (2001) 58 DRJ 208
High Courts10 Jan 2001
Commissioner of Income Tax Vs Webbing and Belting Factory (P.) Ltd.
Delhi High Court · (2001) 248 ITR 539 : (2001) 118 TAXMAN 655
Income Tax Act, 1961 — Section 210, 212(3A), 217(1A), 256(1)
High Courts10 Jan 2001
D.R. Puri Vs Kamlesh Sawhney and Another
Delhi High Court · (2001) 60 DRJ 738
Transfer of Property Act, 1882 — Section 53A, 53A
High Courts10 Jan 2001
Commissioner of Income Tax Vs Ghaziabad Engineering Co. (P.) Ltd.
Delhi High Court · (2001) 169 CTR 74 : (2001) 249 ITR 244
Income Tax Act, 1961 — Section 256(1), 36, 36(1), 37, 37(1)Registration Act, 1908 — Section 47
High Courts10 Jan 2001
COMMISSIONER OF INCOME TAX Vs B.R. CHAWLA
Delhi High Court · (2001) 166 CTR 280 : (2001) 166 CTR 107 : (2001) 248 ITR 205 : (2001) 116 TAXMAN 109
High Courts10 Jan 2001
M/s Uttam Singh Duggal and Company Limited Vs Chief Engineer, Project setuk (On behalf of Union of India)
Delhi High Court · (2001) 3 AD 250 : (2001) 91 DLT 108 : (2001) 58 DRJ 336 : (2001) 2 RAJ 183
High Courts10 Jan 2001
The Commissioner of Income Tax Delhi-III, New Delhi Vs Shri B.R. Chawla Prop., M/s Baldev Raj Chawla and Co. Delhi
Delhi High Court · (2001) 2 AD 256 : (2001) 90 DLT 181
High Courts09 Jan 2001Dismissed
M.P. Dikshit Vs Omesh Saigal and Another
Delhi High Court · (2001) 4 AD 907 : (2001) 90 DLT 451
High Courts09 Jan 2001
Ravi Kumar Narula Vs Commissioner of Income Tax
Delhi High Court · (2001) 168 CTR 529 : (2001) 249 ITR 480 : (2001) 118 TAXMAN 641
Income Tax Act, 1961 — Section 2(14), 2(42A), 256(1), 49(1)
High Courts09 Jan 2001Allowed
A.C. Gupta and Another Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2002) 1 ACC 312 : (2001) 1 ACC 499 : (2002) ACJ 312
Motor Vehicles Act, 1939 — Section 95, 95(2)Motor Vehicles Act, 1988 — Section 147
High Courts09 Jan 2001
Shanti Devi Goel Vs Delhi Vidyut Board
Delhi High Court · (2001) 4 AD 654 : (2001) 90 DLT 327
High Courts09 Jan 2001Dismissed
Tara Chand Vs The Secretary, Ministry of Human Resource and Dev. Deptt. of Youth Affairs and Sports and another
Delhi High Court · (2001) 01 DEL CK 0063
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Jan 2001
Nihal Chand Vs The State of N.C.T. of Delhi
Delhi High Court · (2001) 5 AD 680 : (2001) 94 DLT 70 : (2001) 2 JCC 88
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts09 Jan 2001
Commissioner of Income Tax Vs Shri Bikram Singh Sood
Delhi High Court · (2001) 2 AD 627 : (2001) 165 CTR 704 : (2001) 90 DLT 146 : (2001) 249 ITR 454 : (2001) RLR 325 : (2001) 115 TAXMAN 140