COURT ARCHIVE

Delhi High Court judgments, 2001

1,971 judgments · page 98 of 99

High Courts09 Jan 2001

Mr. Janak R. Mehta Vs State

Delhi High Court · (2001) 3 AD 395

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High Courts09 Jan 2001

The Motor and General Finance Vs Shanker Singh and Others

Delhi High Court · (2001) 3 AD 703 : (2001) 91 DLT 552 : (2001) 3 RAJ 296

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High Courts08 Jan 2001Dismissed

State of Delhi Vs Subhash Chand

Delhi High Court · (2002) 3 AD 915 : (2002) 96 DLT 212 : (2002) 3 RCR(Criminal) 76

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(4), 378(5)Limitation Act, 1963 — Article 114

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High Courts08 Jan 2001Allowed

Nirmala Vs Bimla Bharti and Others

Delhi High Court · (2001) 5 AD 117 : (2001) 90 DLT 395

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts08 Jan 2001

Commissioner of Income Tax Vs A.R. Gulati, Voluntary Liquidator, Orissa Paper Mills Co. Ltd.

Delhi High Court · (2001) 168 CTR 401 : (2001) 251 ITR 370 : (2001) 117 TAXMAN 62

Income Tax Act, 1961 — Section 256(1)

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High Courts08 Jan 2001

Commissioner of Income Tax Vs Trading Engineers

Delhi High Court · (2001) 116 TAXMAN 285

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High Courts08 Jan 2001

Commissioner of Income Tax Vs C. Lyall and Co.

Delhi High Court · (2001) 168 CTR 398 : (2001) 252 ITR 398 : (2001) 117 TAXMAN 65

Income Tax Act, 1961 — Section 176, 176(3), 176(4), 256, 256(1)

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High Courts08 Jan 2001

Commissioner of Income Tax Vs Indian Glass Agency

Delhi High Court · (2001) 249 ITR 345 : (2001) 118 TAXMAN 687

Income Tax Act, 1961 — Section 154, 256(1), 80J

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High Courts08 Jan 2001Allowed

Satya Pal Jain Vs Khushi Ram Ram Kishan Seth and Company and Others

Delhi High Court · (2001) 5 AD 231 : (2001) 90 DLT 621

Delhi Rent Control (Amendment) Act, 1976 — Section 3Delhi Rent Control Act, 1958 — Section 2(1)Easements Act, 1882 — Section 50, 52

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High Courts08 Jan 2001

Commissioner of Income Tax Vs Rama Body Builders

Delhi High Court · (2001) 168 CTR 319 : (2001) 250 ITR 825 : (2001) 117 TAXMAN 68

Income Tax Act, 1961 — Section 249, 249(4), 256(1)

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High Courts05 Jan 2001

Shri J.S. Chawla Vs M/s. Haryana Minerals Ltd.

Delhi High Court · (2001) 2 AD 90 : (2001) 89 DLT 584 : (2001) 57 DRJ 651

Constitution of India, 1950 — Article 132, 226

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High Courts05 Jan 2001

Surya Prakash Agarwal Vs Dean and others

Delhi High Court · (2001) 2 AD 204

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High Courts04 Jan 2001

New Light Trading Co. Vs Commissioner of Income Tax

Delhi High Court · (2001) 170 CTR 138 : (2002) 256 ITR 391 : (2001) 117 TAXMAN 741

Income Tax Act, 1961 — Section 147

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High Courts04 Jan 2001

Commissioner of Income Tax Vs Gem Financiers and Distributors P. Ltd.

Delhi High Court · (2001) 250 ITR 786 : (2001) 117 TAXMAN 75

Income Tax Act, 1961 — Section 256(1), 37

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High Courts04 Jan 2001

B. Singh Chatrath and Sons. Vs Commissioner of Income Tax

Delhi High Court · (2001) 116 TAXMAN 387

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High Courts04 Jan 2001Allowed

Commissioner of Income Tax Vs Universal Poultry Farm

Delhi High Court · (2001) 117 TAXMAN 78

Income Tax Act, 1961 — Section 256(1), 54D

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High Courts04 Jan 2001

Commissioner of Income Tax Vs Prudential Builders

Delhi High Court · (2001) 165 CTR 698 : (2003) 128 TAXMAN 81

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High Courts04 Jan 2001

Commissioner of Income Tax Vs Span Industries

Delhi High Court · (2001) 169 CTR 259 : (2001) 249 ITR 333 : (2001) 118 TAXMAN 826

Income Tax Act, 1961 — Section 256(1), 34, 34(3)

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High Courts04 Jan 2001

Commissioner of Income Tax Vs Ramesh Khanna

Delhi High Court · (2001) 169 CTR 262 : (2001) 249 ITR 359 : (2001) 117 TAXMAN 724 : (2001) 117 TAXMAN 721

Income Tax Act, 1922 — Section 2(11)Income Tax Act, 1961 — Section 256(1), 3, 3(1), 3(3), 45

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High Courts04 Jan 2001

Kanahya Lal Vs Commissioner of Income Tax Commissioner of Income Tax Vs Kanahya Lal

Delhi High Court · (2001) 168 CTR 404 : (2001) 252 ITR 320 : (2001) 117 TAXMAN 57

Income Tax Act, 1961 — Section 256(1), 64(1)

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