High Courts19 Jan 2001
Shri KG Mal and another Vs Shri Sham Behari Mal (dead) through Legal
Delhi High Court · (2001) 2 AD 83 : (2001) 90 DLT 455 : (2001) 3 RCR(Civil) 107
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 95 of 99
High Courts19 Jan 2001
Ms. Mani Mann Vs Smt. Ram Dulari (dead.) through legal representative
Delhi High Court · (2001) 90 DLT 305
High Courts19 Jan 2001
Nanda Ram alias Nand Lal Vs Union of India
Delhi High Court · (2001) 3 AD 760 : (2001) 91 DLT 397
High Courts19 Jan 2001
D.K. Kapur Vs Reserve Bank of India and Others
Delhi High Court · (2001) 2 AD 259 : (2001) 105 CompCas 643 : (2001) 90 DLT 127
High Courts19 Jan 2001
Sh. Roop Kumar Vs Mohan Thedani and Others
Delhi High Court · (2001) 2 AD 153 : (2001) 90 DLT 427 : (2001) 57 DRJ 709
High Courts19 Jan 2001
Union of India Vs Shri Jagan Nath and others
Delhi High Court · (2001) 3 AD 634 : (2001) 90 DLT 611
High Courts18 Jan 2001Dismissed
Praveen Kumari Jaitly Vs Surinder Kumar Jaitly
Delhi High Court · (2001) 1 DMC 308 : (2002) 1 RCR(Civil) 198
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Jan 2001Allowed
Richhpal Singh Vs Union of India
Delhi High Court · (2001) 90 DLT 794
Court Fees Act, 1870 — Section 13Land Acquisition (Amendment) Act, 1984 — Section 11(2)Land Acquisition Act, 1894 — Section 18, 19, 23, 23(1), 24
High Courts18 Jan 2001
Upper India Hire Purchase Co. Vs Commissioner of Income Tax
Delhi High Court · (2001) 251 ITR 642 : (2002) 121 TAXMAN 141
Income Tax Act, 1961 — Section 11, 256(1)
High Courts18 Jan 2001
Virender Kumar Arora Vs Auto Links Sales Corporation
Delhi High Court · (2001) 01 DEL CK 0103
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17
High Courts18 Jan 2001Dismissed
Gayatri Devi Vs Mangat Singh and Another
Delhi High Court · (2001) 01 DEL CK 0100
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Jan 2001Dismissed
Renu Dhingra Vs Vijay Dhingra
Delhi High Court · (2001) 3 AD 700 : (2001) 90 DLT 155 : (2001) 1 DMC 476
Civil Procedure Code, 1908 (CPC) — Section 10, 151Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts18 Jan 2001
Vipin Kumar Khanna Vs Commissioner of Income Tax
Delhi High Court · (2001) 171 CTR 218 : (2001) 251 ITR 782 : (2001) 116 TAXMAN 821
Income Tax Act, 1961 — Section 2(45), 256(1), 5, 64, 64(1)
High Courts18 Jan 2001Allowed
Union of India Vs Sheila Rani @ Sita Devi
Delhi High Court · (2001) 01 DEL CK 0073
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Jan 2001
Commissioner of Income Tax Vs Jamnadass Ram Krishan
Delhi High Court · (2001) 168 CTR 519 : (2001) 250 ITR 155 : (2002) 120 TAXMAN 240
Income Tax Act, 1961 — Section 256(1), 37
High Courts18 Jan 2001
Additional Commissioner of Income Tax Vs Sagoon Builders (P.) Ltd.
Delhi High Court · (2001) 169 CTR 533 : (2001) 250 ITR 868 : (2001) 117 TAXMAN 203
Income Tax Act, 1961 — Section 256(2)
High Courts18 Jan 2001
Shri Mauji Vs Union of India
Delhi High Court · (2001) 3 AD 176 : (2001) 90 DLT 184
High Courts18 Jan 2001
Himachal Pradesh State Co-op Bank Ltd. Vs M/s. Gulshan Kumar and Brothers and others
Delhi High Court · (2001) 3 AD 474 : (2001) 91 DLT 140 : (2001) 58 DRJ 248
High Courts17 Jan 2001
Shambhuji Vs Adityanjee and Others
Delhi High Court · (2001) 5 AD 56 : (2001) 90 DLT 321
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts17 Jan 2001Disposed Off
Commissioner of Income Tax Vs Hamdard Dawakhana (Wakf)
Delhi High Court · (2001) 171 CTR 222 : (2001) 249 ITR 601 : (2002) 120 TAXMAN 186
Income Tax Act, 1961 — Section 11, 11(2)