High Courts31 Jul 2000
New Bharat Rice Mills Vs The Registrar of Trade Marks and Another
Delhi High Court · (2000) 7 AD 1071 : (2000) 3 ARBLR 629 : (2000) 88 DLT 110 : (2000) 56 DRJ 560
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 30 of 65
High Courts31 Jul 2000
Courts of its own motion Vs Inspector Akhilesh Kumar
Delhi High Court · (2001) CriLJ 68
Penal Code, 1860 (IPC) — Section 120B, 301, 302
High Courts30 Jul 2000Allowed
Kul Hind Tanziam-E-Masjid (Registered) Vs Delhi Wakf Board and others
Delhi High Court · (2001) 59 DRJ 790
Constitution of India, 1950 — Article 32
High Courts28 Jul 2000
Canara Bank Vs Jain Plastic Moulders and Others
Delhi High Court · AIR 2000 Delhi 421 : (2001) 1 CivCC 489 : (2000) 56 DRJ 535 : (2001) 2 RCR(Civil) 677
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 34
High Courts28 Jul 2000
Rama Tyagi Vs Delhi Development Authority
Delhi High Court · (2000) 07 DEL CK 0152
Constitution of India, 1950 — Article 311(1)
High Courts28 Jul 2000
Ravi Singhal and others Vs Manali Singhal and another
Delhi High Court · (2000) 87 DLT 658 : (2000) 2 DMC 732
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts28 Jul 2000
Glaxie Plywood Industries (P) Ltd. Vs Shri Vijay Kumar
Delhi High Court · (2001) 1 RCR(Criminal) 799
High Courts28 Jul 2000
Balwinder Singh Vs State
Delhi High Court · (2001) CriLJ 1515 : (2001) 73 ECC 682
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts28 Jul 2000
S.P. Saxena and R.S. Sahdev Vs Union of India
Delhi High Court · (2000) 7 AD 111 : (2000) 87 DLT 282
High Courts28 Jul 2000
Sumer Arora Vs Domino''s Pizza India Ltd.
Delhi High Court · (2000) 3 ARBLR 390 : (2000) 86 DLT 891 : (2000) 5 DRJ 90
Arbitration and Conciliation Act, 1996 — Section 9
High Courts28 Jul 2000
K.L. Chawal Vs S.M. Agarwal, Special Judge and Another
Delhi High Court · (2001) CriLJ 2116 : (2000) 4 RCR(Criminal) 620
High Courts28 Jul 2000
Hiroo Khushalani and Another Vs Baker Hughes Ltd., UK and Another
Delhi High Court · (2000) 3 ARBLR 177
Foreign Exchange Regulation Act, 1973 — Section 28Specific Relief Act, 1963 — Section 41
High Courts27 Jul 2000
Sh. Yogender Pal Bhatia Vs Sh. Rajesh and others
Delhi High Court · (2000) 07 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jul 2000
Agricultural Produce Market Committee Vs Pholu and Others
Delhi High Court · (2000) 7 AD 1155
High Courts26 Jul 2000
Anant Raj Agencies Vs Delhi Development Authority M/s. Design Group and Town Planners and Others Vs AWHO and Another
Delhi High Court · (2000) 3 ARBLR 23 : (2000) 86 DLT 834 : (2000) 54 DRJ 884
High Courts26 Jul 2000
Usha Udyog and M/s. R.H.L. Profiles Ltd. Vs Customs, Excise and Gold (Control) Appellate Tribunal
Delhi High Court · (2000) 86 DLT 667 : (2000) 54 DRJ 856 : (2000) 71 ECC 416 : (2003) 156 ELT 201
Central Excises and Salt Act, 1944 — Section 35F
High Courts25 Jul 2000
Rathi Ispat Limited (M/s.) Vs Union of India and Another
Delhi High Court · (2001) 76 ECC 332
Central Excise Rules, 1944 — Rule 173Q(2)Central Excises and Salt Act, 1944 — Section 11A