High Courts01 Aug 2000
Ved Mehta and Others Vs Commander Ashok Mehta
Delhi High Court · (2000) 56 DRJ 233 : (2001) 1 RCR(Civil) 151
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 29 of 65
High Courts01 Aug 2000
Greater Kailash Residents Association Vs Shri Vijay Kapoor and Others
Delhi High Court · (2000) 08 DEL CK 0117
High Courts01 Aug 2000
COMMISSIONER OF INCOME TAX Vs PRAVIN M. MEHTA
Delhi High Court · (2000) 163 CTR 480
High Courts01 Aug 2000
COMMISSIONER OF INCOME TAX Vs ALPS WINE SHOP (P) LTD.
Delhi High Court · (2001) 246 ITR 672
High Courts01 Aug 2000
The Indian Performing Right Society Limited Vs Mr. Ashok Kinra and Others
Delhi High Court · (2000) 08 DEL CK 0088
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts01 Aug 2000
Mahanagar Telephone Nigam Limited Vs Harish Kathuria
Delhi High Court · (2000) 08 DEL CK 0075
Civil Procedure Code, 1908 (CPC) — Section 115Telegraph Act, 1885 — Section 7BTelegraph Rules, 1885 — Rule 420
High Courts01 Aug 2000
Commissioner of Income Tax Vs Alps Wine Shop (P.) Ltd.
Delhi High Court · (2001) 169 CTR 189 : (2000) 246 ITR 672 : (2001) 117 TAXMAN 536
High Courts01 Aug 2000
A.K. Jain and Others Vs Harmeet Singh Bakshi and Another
Delhi High Court · AIR 1999 Delhi 191
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Aug 2000
Tahir and Ors Vs State
Delhi High Court · (2000) 56 DRJ 566 : (2001) 1 RCR(Criminal) 31
High Courts01 Aug 2000
Santosh Kumari and Others Vs Ram Swaroop and Others
Delhi High Court · (2000) 7 AD 1084 : (2000) 88 DLT 42 : (2000) 56 DRJ 550 : (2001) RLR 241
High Courts01 Aug 2000
The Union of India and Others Vs Ex. Corporal Vijay Kumar
Delhi High Court · (2000) 08 DEL CK 0022
Constitution of India, 1950 — Article 226
High Courts31 Jul 2000
Dharam Pal Singh Vs State
Delhi High Court · (2000) 55 DRJ 85
Penal Code, 1860 (IPC) — Section 300, 302
High Courts31 Jul 2000
Gujarat Optical Communication Ltd. Vs Department of Telecommunication and Another
Delhi High Court · (2000) 56 DRJ 241 : (2001) 3 RCR(Civil) 110
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts31 Jul 2000
Ashok Leyland Finance Ltd. Vs Maruti Udyog Ltd. and Another
Delhi High Court · (2000) 54 DRJ 494 : (2001) 1 RCR(Civil) 368
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts31 Jul 2000
Ahmadalieva Nadira Vs Customs
Delhi High Court · (2000) 07 DEL CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Drugs and Cosmetics Rules, 1945 — Rule 97Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28
High Courts31 Jul 2000
Sharifa Yusupeva Sayeda Zimova Vs Poonam Puri, Air Customs Officer
Delhi High Court · (2002) 142 ELT 39
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Drugs and Cosmetics Rules, 1945 — Rule 97Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts31 Jul 2000
COMMISSIONER OF INCOME TAX Vs MAHARAJ KRISHAN
Delhi High Court · (2001) 246 ITR 327
High Courts31 Jul 2000
Commissioner of Income Tax Vs Maharaj Krishan
Delhi High Court · (2001) 165 CTR 607 : (2000) 246 ITR 327
Income Tax Act, 1961 — Section 271, 271(1)
High Courts31 Jul 2000
Prabash Chandra Sharma Vs Lizzie Jacob and Others
Delhi High Court · (2000) 7 AD 1085