High Courts02 Jan 2000
R.K. Bali (Dr.) Vs Union of India
Delhi High Court · (2000) 2 AD 673
Constitution of India, 1950 — Article 226Dental Council Act, 1948 — Section 3, 6, 7
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 65 of 65