High Courts14 Jan 2000Dismissed
Ramesh and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 56 DRJ 78
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 64 of 65
High Courts14 Jan 2000
India Tourism Development Centre Vs Presiding Officer, Labour Court X and Others
Delhi High Court · (2000) 2 AD 10 : (2000) 53 DRJ 10 : (2000) 85 FLR 244 : (2000) 2 LLJ 152
High Courts14 Jan 2000
Diwaker Sharma Vs University of Delhi and Another
Delhi High Court · (2000) 2 AD 184
High Courts14 Jan 2000
Ramesh and Others Vs M.C.D.
Delhi High Court · (2000) 2 AD 261 : (2000) 83 DLT 682
High Courts14 Jan 2000
Punjab Tractors Ltd. Vs Pramod Kumar Garg.
Delhi High Court · (2000) 5 AD 284 : (2000) 2 ARBLR 227 : (2000) 85 DLT 567
High Courts14 Jan 2000Dismissed
Workman Suraj Bhan, Sumitra Devi and Others Vs D.T.C.
Delhi High Court · (2000) 83 DLT 443 : (2000) 85 FLR 361 : (2000) 2 LLJ 1590
High Courts13 Jan 2000
CHARAK PHARMACEUTICALS (I) LTD. Vs UNION OF INDIA
Delhi High Court · (2000) 109 TAXMAN 290
High Courts13 Jan 2000
Commissioner of Income Tax Vs Dalmia Cement (Bharat) Ltd.
Delhi High Court · (2000) 158 CTR 539 : (2000) 242 ITR 129 : (2000) 109 TAXMAN 363
Income Tax Act, 1961 — Section 43(1)
High Courts13 Jan 2000
Medical Council of India Vs Mr. Tarun Goel and Others
Delhi High Court · (2000) 2 AD 288 : AIR 2000 Delhi 128 : (2000) 83 DLT 499 : (2000) 52 DRJ 455
High Courts13 Jan 2000
Charak Pharmaceuticals (I) Ltd Vs Union of India and Others
Delhi High Court · (2000) 2 AD 363 : (2000) 52 DRJ 544 : (2000) 67 ECC 749
Finance Act, 1962 — Section 86, 87, 88, 89, 90
High Courts12 Jan 2000
N.S. Ravindran and Another Vs Delhi Development Authority
Delhi High Court · (2000) 3 AD 210
High Courts12 Jan 2000
Raymonds Limited Vs Commissioner of Sales Tax and Others
Delhi High Court · (2000) 2 AD 155 : (2000) 83 DLT 373 : (2000) 52 DRJ 364
Constitution of India, 1950 — Article 226Delhi Sales Tax Act, 1975 — Section 18
High Courts12 Jan 2000
S.L. Sehgal Vs State of Delhi and Others
Delhi High Court · (2000) 3 AD 611 : (2000) 84 DLT 561 : (2000) 1 DMC 524 : (2000) 53 DRJ 424 : (2000) 3 RCR(Criminal) 711
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts12 Jan 2000
Indira Gandhi National Centre for Arts and Another Vs Union of India and Others
Delhi High Court · (2000) 5 AD 281 : (2000) 85 DLT 801 : (2000) 53 DRJ 556
High Courts10 Jan 2000
Kuldip Sharma and Another Vs State
Delhi High Court · (2000) 2 AD 101 : (2000) CriLJ 1272 : (2000) 84 DLT 358 : (2000) 3 RCR(Criminal) 681
High Courts07 Jan 2000
DAPEL INVESTMENT LTD. and Others Vs ASSISTANT COMMISSIONER OF INCOME TAX
Delhi High Court · (2000) 160 CTR 428
High Courts07 Jan 2000
Dapel Investments Ltd. and Others Vs Asstt. Commissioner of Income Tax Central Circle, New Delhi
Delhi High Court · (2000) 5 AD 431 : (2000) CriLJ 3629 : (2000) 85 DLT 505 : (2000) 54 DRJ 462 : (2000) 244 ITR 95 : (2001) 1 RCR(Criminal) 641 : (2000) 110 TAXMAN 283
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 397, 40, 482Income Tax Act, 1961 — Section 271(1), 276(1), 277, 278B
High Courts06 Jan 2000
Essel Shyam Communication Ltd. Vs Union of India and Others
Delhi High Court · (2000) 5 AD 48 : (2000) 86 DLT 117 : (2000) 54 DRJ 431 : (2000) 4 RCR(Civil) 131
Arbitration and Conciliation Act, 1996 — Section 10, 11(2), 11(5), 11(6), 20
High Courts06 Jan 2000
Neelam Satija and Others Vs Govt. of NCT (Delhi)
Delhi High Court · (2000) 3 AD 320
High Courts06 Jan 2000
Structural Engineers Associates Vs Union of India
Delhi High Court · (2000) 3 AD 636
Arbitration Act, 1940 — Section 17