High Courts03 Aug 2000Dismissed
VLS Finance Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2000) 55 DRJ 151 : (2000) 246 ITR 707
Income Tax Act, 1961 — Section 132, 281B
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 28 of 65
High Courts03 Aug 2000
VLS FINANCE LTD. Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (2000) 163 CTR 343 : (2000) 112 TAXMAN 295
High Courts03 Aug 2000
Commissioner of Wealth Tax Vs Smt. Soma Wanti Sethi
Delhi High Court · (2001) 116 TAXMAN 134
Wealth Tax Act, 1957 — Section 27(1), 3, 4(1)(b), 8(1)
High Courts03 Aug 2000
Usha Beltron Ltd. Vs Union of India (UOI)
Delhi High Court · (2002) 144 ELT 537
Central Excise Tariff Act, 1985 — Section 2Central Excises and Salt Act, 1944 — Section 3, 4
High Courts03 Aug 2000
Commissioner of Wealth Tax New Delhi Vs S.C. Sethi and A.N. Sethi
Delhi High Court · (2000) 56 DRJ 578
Wealth Tax Act, 1957 — Section 27(1), 5(1)
High Courts03 Aug 2000
The Commissioner of Wealth Tax Delhi Vs Soma Wanti Sethi N.D.
Delhi High Court · (2000) 164 CTR 49 : (2000) 53 DRJ 6 : (2000) 246 ITR 683
Wealth Tax Act, 1957 — Section 27(1)
High Courts03 Aug 2000
COMMISSIONER OF WEALTH TAX Vs S.C. SETHI and Another
Delhi High Court · (2000) 163 CTR 606 : (2001) 247 ITR 162 : (2001) 116 TAXMAN 512
High Courts03 Aug 2000
BU and CU Block Residents Welfare Association and Others Vs DDA and Others
Delhi High Court · AIR 2001 Delhi 165
High Courts03 Aug 2000
The Commissioner of Income Tax New Delhi Vs M/s. R.G. Govan and Co. Delhi
Delhi High Court · (2000) 164 CTR 436 : (2000) 246 ITR 701
Income Tax Act, 1961 — Section 256(1), 273
High Courts02 Aug 2000
Nehru Yuva Kendra Sangathan Vs Yogendra Singh and Another
Delhi High Court · (2001) 88 FLR 173
Constitution of India, 1950 — Article 14, 16
High Courts02 Aug 2000
SMT. BALJEET JOLLY Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (2001) 164 CTR 37 : (2001) 250 ITR 113 : (2001) 113 TAXMAN 38
High Courts02 Aug 2000
Baljeet Jolly Vs Commissioner of Income Tax
Delhi High Court · (2000) 164 CTR 37 : (2000) 113 TAXMAN 38
Income Tax Act, 1961 — Section 254(1), 254(2), 256(2)
High Courts02 Aug 2000Allowed
Sher Singh Walia Vs State NCT Delhi
Delhi High Court · (2000) 55 DRJ 428 : (2001) 77 ECC 684 : (2001) 1 RCR(Criminal) 819
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 55
High Courts02 Aug 2000Dismissed
M/s. S.A.E. (India) Ltd. Vs D.E.S.U.
Delhi High Court · (2000) 08 DEL CK 0111
High Courts02 Aug 2000
DLF Industries Ltd. Vs ABN Amro Bank and Others
Delhi High Court · (2000) 55 DRJ 470
Arbitration and Conciliation Act, 1996 — Section 9
High Courts02 Aug 2000
Dr. Ambedkar Basti Vikas Sabha and Bhanwar Singh Camp (Rajasthani) Vs Delhi Vidyut Board and Others
Delhi High Court · AIR 2001 Delhi 223
High Courts01 Aug 2000
Sanatan Dharam Sabha Vs State and Others
Delhi High Court · (2001) 2 RCR(Civil) 422
High Courts01 Aug 2000
Shyam Chandra Prasad Vs Rajeshwsari Devi
Delhi High Court · (2000) 08 DEL CK 0144
Hindu Marriage Act, 1955 — Section 13, 24, 26