High Courts17 Aug 2000
Ajay Industrial Corporation Vs Union of India (UOI)
Delhi High Court · (2002) 143 ELT 280
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 26 of 65
High Courts17 Aug 2000
Commissioner of Income Tax Vs M/s. M.M.T.C. LTD.
Delhi High Court · (2000) 163 CTR 612 : (2000) 246 ITR 725 : (2000) 112 TAXMAN 647
Income Tax Act, 1961 — Section 154, 260
High Courts16 Aug 2000
Salt Movement and Others Vs State of Kerala and Another
Delhi High Court · (2000) 56 DRJ 690
Constitution of India, 1950 — Article 226
High Courts11 Aug 2000
Mahabir Singh and Bhup Singh Vs Air India Ltd. and Another
Delhi High Court · (2001) 1 LLJ 99
High Courts11 Aug 2000
Balvinder Singh and Another Vs Union of India (UOI) and Others
Delhi High Court · (2000) CriLJ 4759 : (2000) 55 DRJ 133 : (2000) 72 ECC 48 : (2001) 1 RCR(Criminal) 253
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts11 Aug 2000
Connoisseur Catering Services (P) Ltd. Vs Sports Authority of India
Delhi High Court · AIR 2001 Delhi 148
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Aug 2000
S.C. Sharma and Others Vs Union of India and Others
Delhi High Court · (2000) 08 DEL CK 0083
Constitution of India, 1950 — Article 12, 226
High Courts11 Aug 2000Dismissed
Association of Self-Employed Entrepreneurs and Others Vs Lt. Governor of Delhi and Another
Delhi High Court · (2001) 58 DRJ 371 : (2001) 2 RCR(Civil) 573
Constitution of India, 1950 — Article 226
High Courts11 Aug 2000
M/s. Pandit Munshi Ram and Associates (Pvt.)Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (2000) 08 DEL CK 0056
Arbitration and Conciliation Act, 1996 — Section 11(6)Limitation Act, 1963 — Article 137, 11(6)
High Courts11 Aug 2000
State (C.B.I.) Vs Ashok Kumar Aggarwal
Delhi High Court · (2001) CriLJ 1905 : (2000) 4 RCR(Criminal) 824
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Aug 2000
Commissioner of Income Tax and Others Vs Delhi Stock Exchange Association Ltd.
Delhi High Court · (2001) 168 CTR 534 : (2001) 248 ITR 258 : (2001) 119 TAXMAN 91
Income Tax Act, 1961 — Section 11, 188, 256(1)
High Courts11 Aug 2000
The Commissioner of Wealth-Tax, Delhi-III, New Delhi Vs Shakuntla Mehra
Delhi High Court · (2000) 246 CTR 501 : (2000) 164 CTR 43 : (2000) 246 ITR 501 : (2001) 114 TAXMAN 65
High Courts11 Aug 2000
M/s. Pandit Munshi Ram and Associates (Private) Ltd. Vs Delhi Development Authority and another
Delhi High Court · AIR 2001 Delhi 82 : (2002) 95 DLT 482
Arbitration Act, 1940 — Section 20, 8, 8(1), 8(2)Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Constitution of India, 1950 — Article 226, 227
High Courts10 Aug 2000Dismissed
Smt. Satya Narayan Aggarwal Vs Commissioner of Income Tax
Delhi High Court · (2001) 118 TAXMAN 19
Income Tax Act, 1961 — Section 256(1)
High Courts10 Aug 2000Dismissed
Punjab Auto Agencies Vs Rajinder Kumar Bansal
Delhi High Court · (2000) 55 DRJ 741
High Courts10 Aug 2000Allowed
Virumal Praveen Kumar Vs Gokal Chand Hari Chand
Delhi High Court · (2000) 3 ARBLR 518
High Courts10 Aug 2000
Anu Seth and Others Vs Rohit Narain Seth and Others
Delhi High Court · (2000) 7 AD 135 : (2000) 87 DLT 486 : (2000) 2 DMC 505 : (2000) 55 DRJ 310 : (2001) 1 RCR(Civil) 40
High Courts10 Aug 2000
Akshaya Jain Vs Airports Authority of India
Delhi High Court · (2000) 7 AD 1086 : (2000) 3 ARBLR 563 : (2000) 87 DLT 330 : (2000) 55 DRJ 183 : (2000) 3 RAJ 256
High Courts10 Aug 2000
J.D. Nagrath and Another Vs Bikramjit Nagrath and Others
Delhi High Court · (2000) 7 AD 1185
High Courts09 Aug 2000
Balwan Singh Vs Union of India and another
Delhi High Court · (2001) CriLJ 1293 : (2001) 1 RCR(Criminal) 9
Constitution of India, 1950 — Article 226Court Martial Act — Section 179Penal Code, 1860 (IPC) — Section 302