High Courts28 Aug 2000
Jagannath Dudadhar (M/s.) Vs Commissioner of Sales Tax and Others
Delhi High Court · (2000) 57 DRJ 237
Constitution of India, 1950 — Article 226Delhi Sales Tax Act, 1975 — Section 56Delhi Sales Tax Rules, 1975 — Rule 45
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 24 of 65
High Courts28 Aug 2000
M/s. KEI Industries Ltd. Vs Delhi Vidyut Board and Others
Delhi High Court · (2001) 1 ARBLR 140
Arbitration Act, 1940 — Section 14, 17, 30, 33Sales of Goods Act, 1930 — Section 11
High Courts25 Aug 2000
Basant Ram and Sons and Anrs. Vs Union of India and Others
Delhi High Court · (2002) 110 CompCas 38 : (2000) 56 DRJ 491
Companies Act, 1956 — Section 224(7)Constitution of India, 1950 — Article 226
High Courts25 Aug 2000Allowed
Gagan Kumar Singh and Another Vs N.C.T. of Delhi and Others
Delhi High Court · (2000) 55 DRJ 126
High Courts25 Aug 2000
A.K. Verma Vs Inspecting Assistant Commissioner
Delhi High Court · (2001) 248 ITR 364 : (2001) 116 TAXMAN 440
Income Tax Act, 1961 — Section 276B
High Courts24 Aug 2000
MAHANAGAR TELEPHONE NIGAM LTD. Vs CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES and Another
Delhi High Court · (2000) 162 CTR 554 : (2000) 112 TAXMAN 337
High Courts24 Aug 2000
Dena Bank Vs Refrigeration and Airconditioning Enterprises and Others
Delhi High Court · (2000) 56 DRJ 599 : (2001) 1 RCR(Civil) 364
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3
High Courts24 Aug 2000
Department of Customs Vs Parvinder Kaur
Delhi High Court · (2001) 73 ECC 66 : (2001) 2 RCR(Criminal) 15
Customs Act, 1962 — Section 104, 110
High Courts24 Aug 2000
M/s. Parmeshri Dass and Sons Vs Union of India and Others
Delhi High Court · (2000) 56 DRJ 680
Arbitration Act, 1940 — Section 20Limitation Act, 1963 — Section 3
High Courts24 Aug 2000
Indodan Industries Ltd. Vs A.A.I.F.R. and Others
Delhi High Court · (2003) 115 CompCas 218 : (2000) 55 DRJ 541
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16
High Courts24 Aug 2000
MTNL Vs The Chairman, Central Board of Direct Taxes and Another
Delhi High Court · (2000) 246 ITR 173
High Courts24 Aug 2000
M/s. Foremost Industries (India) Ltd. Vs The A.A.I.F.R. and Others
Delhi High Court · (2000) 4 CompLJ 362
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts22 Aug 2000
Suresh Chandra Agarwal Vs Rajya Sabha Secretariat
Delhi High Court · (2000) 87 DLT 498
Constitution of India, 1950 — Article 226
High Courts22 Aug 2000Dismissed
A.K. Goenka Vs State and Another
Delhi High Court · (2001) 105 CompCas 107 : (2000) 56 DRJ 596
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts22 Aug 2000
B. K. KHANNA and CO. (P) LTD. Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (2000) 113 TAXMAN 164
High Courts22 Aug 2000Dismissed
Union of India (UOI) and Others Vs Lt. Col. K.S. Bhimwal
Delhi High Court · (2000) 55 DRJ 202
High Courts22 Aug 2000
M/s. Calcom Electronics Ltd. Vs The Sales Tax Officer and Others
Delhi High Court · (2000) 57 DRJ 544
Constitution of India, 1950 — Article 226
High Courts22 Aug 2000
Punjab Metal Works Pvt. Ltd. Vs Union of India
Delhi High Court · AIR 2000 Delhi 445 : (2000) 3 ARBLR 408
High Courts22 Aug 2000
ACP K.P. Singh Vs State
Delhi High Court · (2001) 1 RCR(Criminal) 261
Criminal Procedure Code, 1973 (CrPC) — Section 482