High Courts01 Sept 2000
Sanjay Kr. Sharma Vs National Centre for Trade Information and Others
Delhi High Court · (2001) 88 FLR 352
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 22 of 65
High Courts01 Sept 2000
Mobin Fathu Bhai Mulani Vs N.C.B.
Delhi High Court · (2001) 2 AD 349 : (2001) 90 DLT 117 : (2001) 77 ECC 681 : (2001) 2 RCR(Criminal) 555
High Courts01 Sept 2000
Rajesh Gulati Vs Shammi Anand and another
Delhi High Court · (2000) 7 AD 954 : (2001) 89 DLT 729
High Courts01 Sept 2000
Pt. Madan Lal and Sons Vs Union of India and others
Delhi High Court · (2001) ACJ 1456 : (2001) 2 ARBLR 232 : (2001) 4 RCR(Civil) 385
High Courts31 Aug 2000
G.P. Srivastav Vs Union of India and Others
Delhi High Court · (2000) 08 DEL CK 0146
Administrative Service (Regulation of Seniority) Rules, 1954 — Rule 9(1)Constitution of India, 1950 — Article 226
High Courts31 Aug 2000
Commissioner of Income Tax Vs Bercos Melody House
Delhi High Court · (2002) 120 TAXMAN 669
High Courts31 Aug 2000
Ex. Comdt. P.R. Saini Vs Union of India and Another
Delhi High Court · (2000) 08 DEL CK 0084
Constitution of India, 1950 — Article 226
High Courts31 Aug 2000
Ms. Klass Associates Vs India Tourism and Development Corporation Ltd. (Ashoka Hotel Unit) and another
Delhi High Court · (2000) 56 DRJ 687
Constitution of India, 1950 — Article 226
High Courts31 Aug 2000
Ex. Comdt. O.P. Rana Vs Union of India and Another
Delhi High Court · (2000) 08 DEL CK 0071
Constitution of India, 1950 — Article 226
High Courts31 Aug 2000
Commissioner of Income Tax, Delhi-II, New Delhi Vs M/s. Refrigeration and Allied Industries Ltd.
Delhi High Court · (2000) 56 DRJ 250 : (2001) 247 ITR 12 : (2000) 113 TAXMAN 103
Income Tax Act, 1961 — Section 256(2)
High Courts31 Aug 2000
Naik Mohan Lal Vs Union of India and Others
Delhi High Court · (2000) 08 DEL CK 0049
Constitution of India, 1950 — Article 226
High Courts31 Aug 2000
Dr. Raman Kapoor Vs State and Another
Delhi High Court · (2000) 57 DRJ 504
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 354, 384, 418, 420
High Courts31 Aug 2000
Punjab National Bank Vs M/s. J.P. Gupta and Co. and Others
Delhi High Court · (2000) 08 DEL CK 0021
High Courts31 Aug 2000
Sagun Kaushik Vs Lt. Govt. of Delhi and Others
Delhi High Court · (2000) 08 DEL CK 0017
High Courts31 Aug 2000
M/s. Hanumant Cement Pvt Ltd. Vs Union of India
Delhi High Court · (2000) 56 DRJ 290 : (2002) 143 ELT 263
High Courts31 Aug 2000
Baljeet Singh Vs Lt. Governor of Delhi and Others
Delhi High Court · (2000) 08 DEL CK 0008
Constitution of India, 1950 — Article 226
High Courts31 Aug 2000
Ms. Khazni Vs Union of India and Others
Delhi High Court · (2000) 08 DEL CK 0007
Constitution of India, 1950 — Article 226
High Courts30 Aug 2000
Ashok Mukherjee Vs The General Manager, M.T.N.L. and Others
Delhi High Court · (2000) 56 DRJ 733 : (2001) 4 RCR(Civil) 528
Constitution of India, 1950 — Article 226Telegraph Rules, 1951 — Rule 443
High Courts30 Aug 2000Dismissed
Nazim Khan and Another Vs State
Delhi High Court · (2001) 2 RCR(Criminal) 517
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 307, 325, 326
High Courts30 Aug 2000Partly Allowed
Mohd. Ayaz Vs Union of India (UOI)
Delhi High Court · (2003) 151 ELT 39
Customs Act, 1962 — Section 125