High Courts05 Sept 2000
Sandeep Gupta Vs Ramesh Chand Aggarwal and Others
Delhi High Court · (2001) 89 DLT 739
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 21 of 65
High Courts05 Sept 2000
Shri Chandra Prakash Rai Bhatnagar Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 09 DEL CK 0028
High Courts05 Sept 2000
Sh. P.S. Taneja and another Vs Sh. Ramesh Chand Aggarwal and others
Delhi High Court · (2000) 09 DEL CK 0022
High Courts05 Sept 2000
Shri Bipindra Narain Karn Vs Bank of Baroda
Delhi High Court · (2000) 7 AD 1142 : (2001) 89 DLT 763
High Courts05 Sept 2000
Bipindra Narain Karn Vs Bank of Baroda
Delhi High Court · (2000) 7 AD 1142 : (2001) 89 DLT 763
High Courts05 Sept 2000
Smt. Kanta Bhatia and another Vs Sh. Mahinder Gupta and another
Delhi High Court · (2001) 1 AD 1005 : (2001) 89 DLT 744
High Courts05 Sept 2000
Ms. Taposhi Chakervarti Vs State
Delhi High Court · (2000) 2 DMC 558 : (2001) 1 RCR(Criminal) 109
Penal Code, 1860 (IPC) — Section 107, 108, 306, 34, 498
High Courts05 Sept 2000
Smt. Manbhar Devi Vs Shri Surinder Kumar and another
Delhi High Court · (2001) 1 AD 1003 : (2001) 89 DLT 740
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Sept 2000
Kuber Mutual Benefits Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2001) 118 TAXMAN 40
High Courts04 Sept 2000
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs A.P. GUPTA
Delhi High Court · (2001) 113 TAXMAN 224 : (2000) 113 TAXMAN 224
High Courts04 Sept 2000Dismissed
Raipur Grinding Industries Corporation Vs Union of India (UOI)
Delhi High Court · (2000) 56 DRJ 253
Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 136, 226, 227
High Courts04 Sept 2000
Kesar Enterprises Ltd. Vs D.C.M. Shriram Industries Ltd. and Another
Delhi High Court · (2000) 09 DEL CK 0089
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Sept 2000
SRF Finance Limited Vs Friends Globe Travels and Others
Delhi High Court · (2001) 1 ARBLR 185
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts04 Sept 2000
St. Andrews Scots Education Society Vs DDA
Delhi High Court · (2000) 56 DRJ 258
High Courts04 Sept 2000
M/s. Raipur Grinding Industries Corporation Vs Union of India and Others
Delhi High Court · (2001) 73 ECC 677 : (2002) 144 ELT 9
Constitution of India, 1950 — Article 226
High Courts04 Sept 2000
Council of the Institute of Chartered Accountants of India Vs A.P. Gupta
Delhi High Court · (2002) 111 CompCas 344 : (2000) 56 DRJ 677
Chartered Accountants Act, 1949 — Section 21(5)
High Courts01 Sept 2000
Rita Kishor and Others Vs Delhi Development Authority
Delhi High Court · AIR 2000 Delhi 417 : (2001) 1 CivCC 229 : (2001) 1 RCR(Civil) 366
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Sept 2000
M/s. Sony India Limited Vs Union of India and Others
Delhi High Court · (2001) 94 ECR 217 : (2002) 144 ELT 294
Constitution of India, 1950 — Article 226
High Courts01 Sept 2000
A.C. Gupta and Another Vs New India Assurance Co. Ltd and Others.
Delhi High Court · (2000) 56 DRJ 724 : (2001) 1 RCR(Civil) 9
High Courts01 Sept 2000
Harsudha Vs Hon''ble the CJ., of Delhi High Court and another
Delhi High Court · (2000) 56 DRJ 706