High Courts11 Sept 2000
DCW Home Products Vs Gujarat Heavy Chemicals Ltd. and Others
Delhi High Court · (2000) 55 DRJ 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 19 of 65
High Courts11 Sept 2000
M/s. Connoisseur Catering Services (P) Ltd. Vs Sports Authority of India
Delhi High Court · (2000) 3 ARBLR 323
High Courts11 Sept 2000
Mahabir Singh Vs State
Delhi High Court · (2000) 86 DLT 496(2) : (2001) 1 RCR(Criminal) 808
Penal Code, 1860 (IPC) — Section 279, 338
High Courts11 Sept 2000Disposed Off
COMMISSIONER OF INCOME TAX Vs HANS MACHOO and CO.
Delhi High Court · (2001) 164 CTR 93
High Courts11 Sept 2000
COMMISSIONER OF INCOME TAX Vs K.C. SAHNI (HUF)
Delhi High Court · (2001) 163 CTR 602 : (2000) 163 CTR 602 : (2000) 113 TAXMAN 358
High Courts11 Sept 2000
Ravinder @ Ravi and Another Vs State
Delhi High Court · (2000) 56 DRJ 825 : (2001) 2 RCR(Criminal) 311
Probation of Offenders Act, 1958 — Section 4
High Courts11 Sept 2000
Oriental Bank of Commerce Vs M/s. Eagle Book Binder and Others
Delhi High Court · (2000) 88 DLT 277
High Courts11 Sept 2000
Commissioner of Income Tax Vs Paper Products Ltd.
Delhi High Court · (2001) 167 CTR 476 : (2001) 247 ITR 651 : (2001) 118 TAXMAN 34
Income Tax Act, 1961 — Section 147, 256(2), 84
High Courts11 Sept 2000
The Commissioner of Income Tax, Delhi Vs K.C. Sahni (HUF)
Delhi High Court · (2000) 246 ITR 299
Income Tax Act, 1961 — Section 256(1), 54
High Courts11 Sept 2000
Commissioner of Income Tax Delhi IV Vs M/s. Hans Machoo and Co. Delhi
Delhi High Court · (2000) 7 AD 1108 : (2000) 164 CTR 93 : (2000) 88 DLT 344 : (2001) 247 ITR 79 : (2000) 113 TAXMAN 427
High Courts11 Sept 2000
Dhanpothowar Co-operative Group Housing Society Ltd. Vs DDA and Others
Delhi High Court · (2000) 7 AD 1103 : AIR 2001 Delhi 65 : (2000) 88 DLT 836 : (2001) RLR 243
High Courts11 Sept 2000
Sarita Lamba Vs Satish Jassal and Others
Delhi High Court · (2000) 09 DEL CK 0003
Arbitration and Conciliation Act, 1996 — Section 9
High Courts08 Sept 2000
Lakh Raj Agarwal Vs Foreign Exchange Regulation Appellate Board
Delhi High Court · (2001) 2 AD 334 : (2001) 89 DLT 392 : (2001) 75 ECC 517
High Courts08 Sept 2000
M/s. Weston Electronics Ltd. Vs The Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2003) 115 CompCas 178 : (2000) 57 DRJ 232 : (2001) 4 RCR(Civil) 63
Constitution of India, 1950 — Article 226, 227
High Courts08 Sept 2000
Gupta Textile Mills Vs Union of India and Another Union of India Vs Gupta Textile Mills
Delhi High Court · (2000) 57 DRJ 485
Arbitration Act, 1940 — Section 14, 17, 29
High Courts08 Sept 2000
M/s. Federal Chemical Works Ltd. Vs M/s. Nutsco (NIGERIA) LTD. and Another
Delhi High Court · AIR 2001 Delhi 25 : (2000) 55 DRJ 494
High Courts07 Sept 2000
Sh. Prashant Srivastava Vs C.B.S.E. and Others
Delhi High Court · AIR 2001 Delhi 28
Constitution of India, 1950 — Article 226
High Courts07 Sept 2000
DCW Limited Vs Appellate Tribunal, Sales Tax and Another
Delhi High Court · (2002) 126 STC 29
Delhi Sales Tax Act, 1975 — Section 43Delhi Sales Tax Rules, 1975 — Rule 7(2)
High Courts07 Sept 2000
COMMISSIONER OF INCOME TAX Vs HINDUSTAN GENERAL INDUSTRIES LTD.
Delhi High Court · (2001) 113 TAXMAN 506 : (2000) 113 TAXMAN 506
High Courts07 Sept 2000
Commissioner of Wealth Tax Vs Angira Devi Gupta
Delhi High Court · (2001) 247 ITR 485 : (2001) 118 TAXMAN 20