High Courts14 Sept 2000
Indian Overseas Bank Vs M/s. Super Plastic India and Others
Delhi High Court · (2000) 09 DEL CK 0083
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 18 of 65
High Courts14 Sept 2000
Mr. Kuldip Singh Vs Oriental Bank of Commerce
Delhi High Court · (2000) 09 DEL CK 0062
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Sept 2000
Mani Dass Sharma and Others Vs Union of India
Delhi High Court · (2000) 7 AD 1181 : (2000) 88 DLT 52 : (2000) 55 DRJ 619
High Courts14 Sept 2000
Garlon Polyfab Industries Ltd. Vs Indo Rama Synthetics (India) Ltd.
Delhi High Court · (2001) 1 AD 65 : (2000) 87 DLT 612 : (2001) RLR 132
High Courts13 Sept 2000
COMMISSIONER OF INCOME TAX Vs ORISSA CEMENT LTD.
Delhi High Court · (2001) 117 TAXMAN 48
High Courts13 Sept 2000
Nisha Vs Punjab National Bank
Delhi High Court · AIR 2000 Delhi 439
Civil Procedure Code, 1908 (CPC) — Section 96Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15
High Courts13 Sept 2000
Tecron Beverage Engineering Vs Kettner Gmbh and another
Delhi High Court · (2000) 7 AD 1025 : (2000) 88 DLT 392 : (2000) 55 DRJ 414
High Courts13 Sept 2000
Ashok Nagar Welfare Association (R) Vs Union of India and Others
Delhi High Court · (2000) 7 AD 1082 : (1999) 81 DLT 82
High Courts13 Sept 2000
Indian Overseas Bank Vs Lalit Kumar Aggarwal and Another
Delhi High Court · (2000) 7 AD 1198 : (2003) 115 CompCas 799 : (2001) CriLJ 545 : (2000) 88 DLT 133 : (2000) 55 DRJ 524 : (2001) 3 RCR(Civil) 120
High Courts13 Sept 2000
Ram Kishan and Another Vs Karam Singh and Others
Delhi High Court · (2000) 09 DEL CK 0007
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts12 Sept 2000
M/s Frontier Biscuit Factory Pvt. Ltd. Vs Smt. Veeran Devi and Another
Delhi High Court · (2000) 09 DEL CK 0144
High Courts12 Sept 2000
Commissioner of Income Tax Vs Printers House (P.) Ltd.
Delhi High Court · (2001) 252 ITR 352 : (2002) 121 TAXMAN 264
Income Tax Act, 1961 — Section 256, 256(1), 37, 37(2B)
High Courts12 Sept 2000Dismissed
Indian Oversees Bank Vs Lalit Kumar Aggarwal and Another
Delhi High Court · (2000) 09 DEL CK 0106
High Courts12 Sept 2000
Commissioner of Income Tax Vs National Co-operative Consumers Federation Ltd.
Delhi High Court · (2001) 114 TAXMAN 480
High Courts12 Sept 2000
Ramdayal Bishnol Vs State
Delhi High Court · (2001) 1 AD 990 : (2001) 89 DLT 388 : (2001) 57 DRJ 621 : (2001) 75 ECC 514 : (2001) 2 RCR(Criminal) 329 : (2001) 2 RCR(Criminal) 604
High Courts12 Sept 2000
Shri Madan Lal Vs Late Sh. Bindraban Handa through his LRs
Delhi High Court · (2001) 2 AD 221 : (2001) 89 DLT 653
High Courts12 Sept 2000
Dr. Chakraverti Sandill Vs Smt. Manju Jain and Others
Delhi High Court · (2001) 2 AD 247 : (2001) 89 DLT 741
High Courts12 Sept 2000
Plastic Processors Vs Union of India (UOI)
Delhi High Court · (2000) 72 ECC 588 : (2002) 143 ELT 521
Constitution of India, 1950 — Article 226Customs Tariff Act, 1975 — Section 3
High Courts12 Sept 2000
Commissioner of Income Tax Vs National Co-operative Consumers'' Federation Ltd.
Delhi High Court · (2002) 254 ITR 599
High Courts12 Sept 2000
Shri Revati Raman Uppal Vs Smt. Savita Uppal and others
Delhi High Court · (2000) 09 DEL CK 0015