High Courts26 Sept 2000Dismissed
Sunair Hotels Ltd. and Others Vs Union of India (UOI) and Another
Delhi High Court · (2001) 2 RCR(Civil) 331
Arbitration and Conciliation Act, 1996 — Section 8
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 16 of 65
High Courts26 Sept 2000
Commissioner of Income Tax (Additional) Vs Industrial Finance Corporation of India
Delhi High Court · (2001) 248 ITR 192 : (2001) 118 TAXMAN 260
Income Tax Act, 1961 — Section 143(3), 147, 256(1), 256(2)
High Courts26 Sept 2000
M.M.T.C. Ltd. Vs Rajeev Bakshi Proprietor, M/s. Ganesh Exports
Delhi High Court · (2000) 7 AD 1137 : (2000) 88 DLT 300 : (2001) 74 ECC 312 : (2001) 2 RAJ 529
High Courts25 Sept 2000
Jagdish Vs State
Delhi High Court · (2000) 7 AD 1163 : (2001) CriLJ 297 : (2000) 88 DLT 131 : (2000) 57 DRJ 372 : (2001) 1 JCC 267
High Courts22 Sept 2000
Paras Ram Sharma Vs Delhi Development Authority
Delhi High Court · (2000) 55 DRJ 526
Arbitration Act, 1940 — Section 30, 33
High Courts22 Sept 2000Allowed
Chhotey Lal Vs The General Manager and Others
Delhi High Court · (2000) 55 DRJ 842
Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 14
High Courts22 Sept 2000
Prem Cashew Industries and Others Vs Zen Pareo
Delhi High Court · (2000) 7 AD 1067 : (2000) 4 CCR 288 : (2001) 1 CivCC 322 : (2000) 88 DLT 59 : (2000) 55 DRJ 442 : (2000) 2 JCC 577 : (2001) 1 RCR(Criminal) 134
High Courts21 Sept 2000Allowed
Jatinder Nath Vs Delhi Development Authority
Delhi High Court · AIR 2001 Delhi 89
Transfer of Property Act, 1882 — Section 8
High Courts21 Sept 2000
Prakash Sharma (deceased) Thr. Smt. Parwati Devi and Ors Vs Delhi Development Authority
Delhi High Court · (2001) 1 ARBLR 149(1)
High Courts21 Sept 2000
Kaysons Distributors Vs Airports Authority of India and Another
Delhi High Court · (2000) 09 DEL CK 0011
High Courts20 Sept 2000
R.K. Singh Vs Union of India
Delhi High Court · (2000) 7 AD 1187 : AIR 2001 Delhi 12 : (2000) 88 DLT 205 : (2000) 55 DRJ 279
High Courts19 Sept 2000
Ajay Raj Sharma Vs State
Delhi High Court · (2001) CriLJ 616 : (2000) 55 DRJ 643 : (2001) 2 RCR(Criminal) 102
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 164, 173, 190Penal Code, 1860 (IPC) — Section 34, 376
High Courts19 Sept 2000
B.K. Sondhi Vs State (NCT of Delhi) and Another
Delhi High Court · (2001) CriLJ 421 : (2000) 57 DRJ 387 : (2001) 1 JCC 73
Constitution of India, 1950 — Article 226
High Courts19 Sept 2000
Vijay Singh @ Vijay Pahalwan Vs State (NCT of Delhi) and Others
Delhi High Court · (2001) CriLJ 261 : (2000) 57 DRJ 529
Constitution of India, 1950 — Article 226
High Courts19 Sept 2000
Arvind Kumar and Others Vs M.T.N.L. and Others
Delhi High Court · (2001) 1 AD 79 : (2001) 3 CivCC 278 : (2000) 88 DLT 504 : (2001) 3 RCR(Civil) 502
High Courts18 Sept 2000
Surender Kumar @ Happy and Sanjeev Kumar Vs The State
Delhi High Court · (2001) CriLJ 263 : (2001) 1 RCR(Criminal) 474
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts18 Sept 2000
COMMISSIONER OF INCOME TAX Vs LATE M.K. SWAMY, THROUGH LRS
Delhi High Court · (2001) 164 CTR 472
High Courts18 Sept 2000Disposed Off
Commissioner of Income Tax Vs M.K. Swamy
Delhi High Court · (2001) 1 AD 14 : (2000) 164 CTR 472 : (2000) 56 DRJ 24 : (2001) 248 ITR 131 : (2001) 114 TAXMAN 336
Income Tax Act, 1961 — Section 256(1)
High Courts18 Sept 2000
Commissioner of Income Tax Vs Central Cottage Industries Association
Delhi High Court · (2001) 118 TAXMAN 516